High Courts25 Apr 1913
In Re: R. Nataraja Aiyar
Madras High Court · (1913) 25 MLJ 565
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 193
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,986 of 5,226
High Courts24 Apr 1913
Sitharama Chetty and Another Vs Cotha Krishnasami Chetty
Madras High Court · (1915) ILR (Mad) 374 : 24 Ind. Cas. 507 : (1913) 25 MLJ 264
Limitation Act, 1963 — Section 19
High Courts23 Apr 1913
K. Tiruvangadial Vs R. Chinnaswamian and Others
Madras High Court · 24 Ind. Cas. 617 : (1914) 26 MLJ 364
High Courts22 Apr 1913
Muthukrishnier and Others Vs Veeraraghava Iyer and Another
Madras High Court · (1915) ILR (Mad) 297
Transfer of Property Act, 1882 — Section 130
High Courts22 Apr 1913
Muthukrishna Aiyar and Others Vs Veera Raghava Aiyar and Others
Madras High Court · (1913) 25 MLJ 356
Transfer of Property Act, 1882 — Section 130
High Courts17 Apr 1913
Tangirala Chiranjivi, being minor by his mother and next friend Lakshmamma and Others Vs Raja Manikya Rao Rajya Lakshmamma and Others
Madras High Court · 25 Ind. Cas. 283 : (1914) 27 MLJ 179
High Courts17 Apr 1913
Kocherla Seetamma Vs Pillala Venkatramayya and Others
Madras High Court · (1915) ILR (Mad) 308 : (1913) 25 MLJ 410
Transfer of Property Act, 1882 — Section 6(e)
High Courts16 Apr 1913
Vardarajulu Chettiar Vs Pattra Narayanasami Chetty and Others
Madras High Court · (1913) 24 MLJ 693
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 7
High Courts15 Apr 1913
The Receiver of the Nidadavole and Medur Estates Vs K. Suraparazu and Others
Madras High Court · (1915) ILR (Mad) 295 : 29 Ind. Cas. 449
High Courts11 Apr 1913
P. Balamba Vs K. Krishnayya and Others
Madras High Court · (1914) ILR (Mad) 483
Married Womens Property Act, 1874 — Section 6
High Courts10 Apr 1913
Narasappayya Vs S. Ganapathy Rao and Another
Madras High Court · 29 Ind. Cas. 255
High Courts10 Apr 1913
Narasappayya Vs S. Ganapathi Rao and Another
Madras High Court · (1915) ILR (Mad) 280
High Courts10 Apr 1913
Muthiah Chetti and Others Vs Suppan Servai
Madras High Court · (1915) ILR (Mad) 291
Registration Act, 1908 — Section 77
High Courts04 Apr 1913
Krishna Hande Vs Padmanabha Hande and Others
Madras High Court · (1913) 25 MLJ 442
High Courts04 Apr 1913
P.H. Parameswara Pattar and Another Vs Viyathen Sreedevi and Others
Madras High Court · 20 Ind. Cas. 637 : (1913) 25 MLJ 51
Evidence Act, 1872 — Section 19
High Courts04 Apr 1913
R.M.P.V. Muthia Chettiar Vs S.R.M.A.R. Ramasami Chettiar
Madras High Court · 20 Ind. Cas. 689 : (1913) 25 MLJ 205
Madras Estates Land Act, 1908 — Section 77
High Courts03 Apr 1913
Khan Sahib Bangi Abdul Khader Sahib (deceased) and Others Vs The Official Assignee of Madras
Madras High Court · 20 Ind. Cas. 482 : (1913) 25 MLJ 320
Provincial Insolvency Act, 1920 — Section 56
High Courts02 Apr 1913
Veerappa Chetty alias Vellian Chetty and Others Vs Kadiresan Chetty
Madras High Court · 20 Ind. Cas. 385 : (1913) 24 MLJ 664
High Courts02 Apr 1913
Narasamma Hegadthi Vs Billa Kesu Pujari and Others
Madras High Court · 31 Ind. Cas. 543 : (1913) 25 MLJ 637
High Courts02 Apr 1913
Kaliba Mavulvija Muhammad Usain Kadir Abttan Sahib and Another Vs Saran Bivi Saila Ammal and Others
Madras High Court · (1915) ILR (Mad) 260 : (1915) 28 MLJ 347
Limitation Act, 1963 — Section 14