High Courts24 Jul 1913
Korapalu and Another Vs Narayana alias Naranappayya
Madras High Court · (1915) ILR (Mad) 445 : 20 Ind. Cas. 930 : (1913) 25 MLJ 315
Transfer of Property Act, 1882 — Section 111(g)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,985 of 5,226
High Courts23 Jul 1913
Ramakrishna Pillai Vs C. Karunakara Menon
Madras High Court · (1913) 25 MLJ 476
High Courts23 Jul 1913
S. Ranganatham Chetty alias Narayanaswamy Chetty Vs S. Lakshmiammal
Madras High Court · (1913) 25 MLJ 379
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Jul 1913
Chakrapani Misro Vs Sadasiva Sodangi and Others
Madras High Court · (1913) 25 MLJ 352
High Courts22 Jul 1913
S. Venkatasubbaiyer Vs S. Krishnamurthy
Madras High Court · (1915) ILR (Mad) 442
High Courts18 Jul 1913
Lodd Govindoss Krishnadoss Vs Rukmani Bai
Madras High Court · (1915) ILR (Mad) 438 : (1914) 1 LW 529
High Courts17 Jul 1913
P. Parasuramayya Vs V. Ramachandrudu (Died) and Others
Madras High Court · (1915) ILR (Mad) 432
High Courts15 Jul 1913
In Re: V. Bati Reddi and Fifteen Ors.
Madras High Court · (1915) ILR (Mad) 302
Evidence Act, 1872 — Section 30
High Courts14 Jul 1913
In Re: Parathy Valappil Moideen
Madras High Court · (1913) 25 MLJ 355
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts02 May 1913
K. Venkatasubbiah and Others Vs The Secretary of State for India in Council
Madras High Court · (1915) ILR (Mad) 424 : 30 Ind. Cas. 425
High Courts02 May 1913
Kariadan Kumber Vs The British India Steam Navigation Company Limited, by Agents Aspinwall and Co.
Madras High Court · (1915) ILR (Mad) 941 : 20 Ind. Cas. 546 : (1913) 25 MLJ 162
Contract Act, 1872 — Section 28
High Courts02 May 1913
Appavu Chettiar Vs Nanjappa Goundan and Others
Madras High Court · 20 Ind. Cas. 792 : (1913) 25 MLJ 329
Evidence Act, 1872 — Section 19
High Courts30 Apr 1913
Manonmani Ammal Vs Vythialinga Naicker and Others
Madras High Court · (1913) 25 MLJ 481
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts30 Apr 1913
Narayana Aiyar and Others Vs Rama Aiyar and Others
Madras High Court · (1915) ILR (Mad) 396 : 20 Ind. Cas. 625 : (1913) 25 MLJ 219
Limitation Act, 1963 — Article 125, 7
High Courts29 Apr 1913
Umadai Raja Rajai Damara Kumara Thimma Nayanim Bahadur Varu Raja of Kalahasti Vs Sri Raja Velugoti Sri Rajagopala Krishna Yachendra Bahadur Varu, K.C.I.E., Maharajah of Venkatagiri and Another
Madras High Court · (1913) 25 MLJ 198
Transfer of Property Act, 1882 — Section 85
High Courts29 Apr 1913
Vairavan Chettiar and Another Vs Avicha Chettiar and Others
Madras High Court · (1915) ILR (Mad) 275 : (1913) 25 MLJ 256
Contract Act, 1872 — Section 235
High Courts29 Apr 1913
Kotagiri Venkataramarayanim and Others Vs Partibanda Basavayya
Madras High Court · 17 Ind. Cas. 185 : (1913) 25 MLJ 447
High Courts29 Apr 1913
Umadi Rajaha Rajai Damara Kumara Thimma Nayanim Bahadurvaru Raja of Kalahasti Vs Sri Raja Velugoti Sri Rajagopala Krishnayachendra Bahadurvaru K.C.I.E. Maharaja of Venkatagiri and Another
Madras High Court · (1915) ILR (Mad) 387
High Courts28 Apr 1913
Angammal Vs Melic Muhamad Syed Aslam Saib
Madras High Court · (1913) 25 MLJ 625
Transfer of Property Act, 1882 — Section 108, 108(h)