High Courts18 Sept 1913
N. Venkataranga Row Garu Vs Raja K.V. Narasimha Rao Garu and Others
Madras High Court · (1915) ILR (Mad) 509
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,983 of 5,226
High Courts18 Sept 1913
Nayari Venkata Ranga Row Garu Vs Raja Keesara Venkatarama Narasimha Row and Others
Madras High Court · (1914) 26 MLJ 96
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts12 Sept 1913
Navajee and Another Vs The Administrator General of Madras and Others
Madras High Court · AIR 1914 Mad 281 : (1915) ILR (Mad) 500
High Courts11 Sept 1913
Sellappa Koundan Vs Gurumoorti alias Kali Goundan Peria Goundan
Madras High Court · (1914) 27 MLJ 396
High Courts10 Sept 1913
In Re: Meyyaru Ammal and Others
Madras High Court · AIR 1914 Mad 150(2) : 22 Ind. Cas. 721 : (1915) 28 MLJ 132
Criminal Procedure Code, 1898 (CrPC) — Section 144(1)
High Courts10 Sept 1913
K.R.V. Firm Vs Sathyavada Sitharama Swami and Others
Madras High Court · AIR 1914 Mad 609 : (1913) 25 MLJ 501
Contract Act, 1872 — Section 239
High Courts10 Sept 1913
Kamakshamma Vs Emperor
Madras High Court · (1913) 25 MLJ 445
Criminal Procedure Code, 1898 (CrPC) — Section 366
High Courts10 Sept 1913
K.R.V. Firm Vs Sathyavada Seetharamaswami and Others
Madras High Court · (1914) ILR (Mad) 146
Contract Act, 1872 — Section 239
High Courts02 Sept 1913
Phatmabi Vs Haji Abdulla Musa Sait
Madras High Court · AIR 1914 Mad 714 : (1915) ILR (Mad) 491 : (1914) 26 MLJ 115
High Courts01 Sept 1913
Govinda Chetti and Others Vs Perumal Chetti and Another
Madras High Court · (1915) ILR (Mad) 489
High Courts01 Sept 1913
Govindachetti and Others Vs Perumal Chetty and Another
Madras High Court · (1913) 25 MLJ 370
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts27 Aug 1913
Lakshmammal Vs Narasimharaghava Aiyangar and Others
Madras High Court · (1915) ILR (Mad) 746 : 17 Ind. Cas. 281 : (1913) 25 MLJ 572
Stamp Act, 1899 — Section 18, 5
High Courts25 Aug 1913
Avanchi Lakshmi Narasimha Rao and Another Vs Avanchi Lakshmamma
Madras High Court · (1913) 25 MLJ 531
Limitation Act, 1963 — Section 18
High Courts21 Aug 1913
A.L.A.R.R.M. Arunachellam Chettiar and Others Vs M. Muthayanai Thaven
Madras High Court · 25 Ind. Cas. 675 : (1914) 26 MLJ 575
High Courts19 Aug 1913
R.P. Koneti Naicker and Others Vs J. Gopala Ayyar and Another
Madras High Court · (1915) ILR (Mad) 482
High Courts19 Aug 1913
R.P. Koneti Naicker, and Others Vs Jatu Gopala Aiyar and Another
Madras High Court · (1915) ILR (Mad) 482 : (1913) 25 MLJ 425
Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts18 Aug 1913
In Re: Venkappa and Others
Madras High Court · (1915) ILR (Mad) 305 : 29 Ind. Cas. 832
High Courts18 Aug 1913
In Re: K. Venkappa and Others
Madras High Court · (1915) ILR (Mad) 305
Penal Code, 1860 (IPC) — Section 283
High Courts12 Aug 1913
Maharajah Sri Raja Velugoti Sreeraja Gopala Krishna Yachendra Bahadur Varu, K.C.I.E. Rajah of Venkatagiri. Vs Jayampu Ayyappa Reddi and Others
Madras High Court · (1915) ILR (Mad) 738 : (1913) 25 MLJ 578
Madras Estates Land Act, 1908 — Section 3(7)