High Courts10 Oct 1913
Mahaboob Sarafarajawant Sri Raja Parthasarathy Appa Rao Bahadur Zamindar Garu Vs The Secretary of State for India in Council and Others
Madras High Court · (1914) 26 MLJ 39
Evidence Act, 1872 — Section 106
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,982 of 5,226
High Courts09 Oct 1913
A. Suryanarayana Vs A. Patanna and Others
Madras High Court · (1915) ILR (Mad) 608
High Courts09 Oct 1913
Adusumilli Suryanarayana and Another Vs Atchuta Potanna and Others, Battula Seshayya and Kosuri Venkataratnam and Others
Madras High Court · (1914) 26 MLJ 99
Madras Estates Land Act, 1908 — Section 6(2)
High Courts07 Oct 1913
Krishnappa Chetty Vs Abdul Khader Saheb and Others
Madras High Court · (1915) ILR (Mad) 535 : 25 Ind. Cas. 11
High Courts26 Sept 1913
K.J.V.V. Venkatapathi Nayanivaru Vs Mahomed Sahib and Others
Madras High Court · (1915) ILR (Mad) 531 : 30 Ind. Cas. 430
High Courts25 Sept 1913
In Re: Mohidin Bacha Saheb
Madras High Court · (1914) 27 MLJ 594
Penal Code, 1860 (IPC) — Section 352, 379
High Courts25 Sept 1913
Kunhu Kutti Ammah Vs Mallapratu alias N.M. Kesavan Nambudri Karnavan And Manager of The Illom and Others
Madras High Court · (1915) ILR (Mad) 527
High Courts25 Sept 1913
Manager to the Lessees of the Shivagunga Zemindary Vs Chidambaram Chetti and Others
Madras High Court · (1913) 25 MLJ 641
Madras Estates Land Act, 1908 — Section 42(2)
High Courts25 Sept 1913
In Re: Mohideen Batcha Sahib
Madras High Court · (1913) 25 MLJ 484
Penal Code, 1860 (IPC) — Section 352
High Courts25 Sept 1913
The Manager to The Lessees of The Sivaganga Zamindari Vs Chidambaram Chetti and Others
Madras High Court · (1915) ILR (Mad) 524
High Courts24 Sept 1913
Chidambara Chettiar by his Authorized Agent, Ramasami Iyer Vs Vaidilinga Padayachi and Others
Madras High Court · 30 Ind. Cas. 408
High Courts24 Sept 1913
Chidambara Chettiar By His Authorised Agent Ramasami Iyer Vs Vaidilinga Padayachi and Others
Madras High Court · (1915) ILR (Mad) 519
High Courts23 Sept 1913
Vasudeva Aiyar Vs The Devasthanam Committee of Negapatam and T.A. Balakrishna Odayar
Madras High Court · (1915) ILR (Mad) 594 : (1913) 25 MLJ 536
Religious Endowments Act, 1863 — Section 10
High Courts21 Sept 1913
P.V.S. Krishnamurthi Pillai and Another by guardian Kokilambal Ammal Vs P.V.S. Sundaramurthi Pillai and Others
Madras High Court · (1932) 63 MLJ 37
Presidency Towns Insolvency Act, 1909 — Section 7
High Courts19 Sept 1913
Kandalam Rajagopalacharyulu and Others Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1914 Mad 174 : (1915) ILR (Mad) 997
High Courts19 Sept 1913
Adityam Iyer Vs Rama Krishna Iyer and Others
Madras High Court · (1915) ILR (Mad) 514
High Courts19 Sept 1913
Chitibobu Adenna and Others Vs Garimalla Jaggarrayadu
Madras High Court · (1915) 28 MLJ 617
Contract Act, 1872 — Section 4
High Courts19 Sept 1913
Muthurakku Maniagaran Vs Rakkappa Maniagaran and Others
Madras High Court · AIR 1914 Mad 26 : (1914) 26 MLJ 66
Contract Act, 1872 — Section 69
High Courts19 Sept 1913
Gangu Reddi Vs C. Samarapathy Mudali
Madras High Court · (1915) ILR (Mad) 512 : (1913) 25 MLJ 510
Charter Act, 1861 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts19 Sept 1913
Adityam Iyer Vs Ramakrishna Aiyar and Others
Madras High Court · (1915) ILR (Mad) 514 : (1913) 25 MLJ 602
Evidence Act, 1872 — Section 92