High Courts12 Aug 1913
V. Lakshmamma Vs V. Ratnamma
Madras High Court · (1915) ILR (Mad) 474 : (1913) 25 MLJ 556
Succession Act, 1865 — Section 187
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,984 of 5,226
High Courts08 Aug 1913
U.A. Srinivasa Aiyangar Vs The Official Assignee of Madras and Another
Madras High Court · (1915) ILR (Mad) 472
High Courts08 Aug 1913
Hajee Aboobuckor Rahimtulla Saib Vs The Official Assignee of Madras and Another
Madras High Court · (1913) 25 MLJ 560
High Courts08 Aug 1913
W.A. Srinivasa Aiyangar Vs The Official Assignee of Madras and Another
Madras High Court · (1913) 25 MLJ 299
Presidency Towns Insolvency Act, 1909 — Section 90
High Courts07 Aug 1913
John Howe Vs Charlotte Howe
Madras High Court · (1915) ILR (Mad) 466 : (1913) 25 MLJ 594
Divorce Act, 1869 — Section 17
High Courts06 Aug 1913
Govindan Nair and Others Vs Cheral alias Krishna Panduval and Others
Madras High Court · 30 Ind. Cas. 432
High Courts06 Aug 1913
Govindan Nair (Pulikote Puthan Veettil Karnavan And Manager) and Eighteen Ors. Vs Cheral alias Krishna Panduval Paengotpurath Tarwad Karnavan and Manager
Madras High Court · (1915) ILR (Mad) 464
High Courts04 Aug 1913
T. Ruthna Gramany and Another Vs N. Veerabudra Aiyar and Others
Madras High Court · (1913) 25 MLJ 281
High Courts04 Aug 1913
Subramania Nadan, Minor by his Maternal Uncle and Next Friend Kuthalalinga Nadan Vs Ramasami Nadan and Others
Madras High Court · (1913) 25 MLJ 563
High Courts01 Aug 1913
In Re: Subramania Ayyar
Madras High Court · (1915) ILR (Mad) 304 : 29 Ind. Cas. 329
High Courts01 Aug 1913
Sri B.B. Sarvarayudu Garu Vs K. Venkataraju
Madras High Court · (1915) ILR (Mad) 459
High Courts01 Aug 1913
Sree Balusu Buchi Saravagarudu Garu Vs Kovvuri Venkata Raju and Others
Madras High Court · (1913) 25 MLJ 617
Madras Estates Land Act, 1908 — Section 23
High Courts01 Aug 1913
K. Sheik Meera Sahib and Co. Vs Sheik Naina Lubbay Marcayar and Others
Madras High Court · (1913) 25 MLJ 259
Limitation Act, 1963 — Section 22
High Courts31 Jul 1913
Gopisetti Narayanasami Naidu Garu, Receiver of Madur Estate Vs Namburi Bhadri Raza
Madras High Court · (1913) 25 MLJ 451
High Courts30 Jul 1913
The Chairman, Municipal Council Vs Subba Pandithar
Madras High Court · (1915) ILR (Mad) 456 : (1913) 25 MLJ 297
High Courts29 Jul 1913
J.S. Battie Vs G.E. Brown Falsely called G.E. Battie
Madras High Court · (1915) ILR (Mad) 452
High Courts29 Jul 1913
J.S. Battie Vs G.E. Brown, Falsely Called G.E. Battie
Madras High Court · (1915) ILR (Mad) 452 : 30 Ind. Cas. 413
High Courts25 Jul 1913
S. Tiruvenkatachariar Vs Venkatachariar and Others
Madras High Court · AIR 1914 Mad 634 : (1914) 26 MLJ 218
High Courts25 Jul 1913
P. Kathir Vs C. Maremadissa and Others
Madras High Court · (1915) ILR (Mad) 450
High Courts24 Jul 1913
Vidyapurna Thirthaswamiar Vs Rangappayya and Others
Madras High Court · (1913) 25 MLJ 486
Transfer of Property Act, 1882 — Section 111