High Courts13 Nov 1913
A.R. Iswaram Pillai Vs S. Taregan and Others
Madras High Court · AIR 1914 Mad 701 : (1915) ILR (Mad) 753 : (1914) 26 MLJ 127
Trusts Act, 1882 — Section 10
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,980 of 5,226
High Courts12 Nov 1913
S. Srinivasa Aiyangar and Others Vs Radhakrishna Pillai
Madras High Court · AIR 1914 Mad 42 : (1915) ILR (Mad) 667 : (1914) 26 MLJ 47
Transfer of Property Act, 1882 — Section 58(c)
High Courts12 Nov 1913
Devaguptayu Bhaskarudu Vs Pamarthy Subbarayadu and the Secretary of State for India in Council
Madras High Court · (1914) 26 MLJ 60
High Courts12 Nov 1913
Budansa Rowther and Another Vs Fatma Bi and Others
Madras High Court · AIR 1914 Mad 192 : 22 Ind. Cas. 697 : (1914) 26 MLJ 260
High Courts12 Nov 1913
D. Bhaskaradu Vs P. Subbarayudu and The Secretary of State for India in Council
Madras High Court · (1915) ILR (Mad) 674
High Courts11 Nov 1913
T. Varadiah Vs Raja Kumara Venkata Perumal Raja Bahadur Varu
Madras High Court · AIR 1914 Mad 663(2) : (1914) 26 MLJ 83
Transfer of Property Act, 1882 — Section 90
High Courts10 Nov 1913
C. Fakeerappa and Others Vs M. Thippanna and Others
Madras High Court · 30 Ind. Cas. 950
High Courts10 Nov 1913
C. Fakeerappa Vs M. Thippanna and Others
Madras High Court · (1915) ILR (Mad) 664
High Courts10 Nov 1913
Ramachariar Vs Dorasami Pillai and Another
Madras High Court · 29 Ind. Cas. 605
High Courts07 Nov 1913
Muthu Sastrigal Vs Visvanatha Pandhara Sannadhi, Adhina Kartha of Sri Vedaneswara Swami Koil
Madras High Court · AIR 1914 Mad 657(2) : (1914) 26 MLJ 19
Evidence Act, 1872 — Section 91
High Courts07 Nov 1913
Muthu Sastrigal Vs Visvanatha Pandarasannadhi
Madras High Court · (1915) ILR (Mad) 660
High Courts05 Nov 1913
The Guardian to the Property of the Rajah of Karvetnagar Vs Pandur Govinda Mudali
Madras High Court · AIR 1914 Mad 662 : (1914) 27 MLJ 238
Madras Estates Land Act, 1908 — Section 195
High Courts04 Nov 1913
Swaminatha Pillai Vs Krishna Iyer and Others
Madras High Court · (1915) 28 MLJ 484
High Courts31 Oct 1913
N. Venkataramier and Another Vs Vythilinga Thambiran Avergal The Dakshinam Karwar and Agent of Ambalavana Pandara Sannadhi Avergal
Madras High Court · AIR 1914 Mad 135 : 24 Ind. Cas. 754
High Courts31 Oct 1913
N. Venkataramier and Another Vs Vaithilinga Thambiran The Dakshinam Karwar and Agent of Ambalavana Pandara Sannadhi
Madras High Court · (1915) ILR (Mad) 655 : (1914) 1 LW 89
High Courts30 Oct 1913
Vakkiyil Puthan Veettil Kelu Nair and Others Vs Vakkiyil Puthan Veetil Meenakshi alias Ammu Amma and Others
Madras High Court · (1913) 25 MLJ 586
High Courts29 Oct 1913
Chella Narasiah Vs Sontan Obbayya
Madras High Court · (1913) 25 MLJ 601
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts29 Oct 1913
M.R. Srinivasa Row Vs Pichai Pillai
Madras High Court · (1913) 25 MLJ 567
Criminal Procedure Code, 1898 (CrPC) — Section 145