High Courts28 Nov 1913
Malaya Pillai Nadan Vs Venganan Chetty and Others
Madras High Court · AIR 1914 Mad 100(1) : 24 Ind. Cas. 764 : (1914) 1 LW 180
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,979 of 5,226
High Courts26 Nov 1913
Ramanathan Chetty and Others minor by Guardian Alagammai Achi Vs Kasi Visvanathan Chetti and Arunachalam Chetti
Madras High Court · (1914) 26 MLJ 275
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts26 Nov 1913
Ramanathan Chetty and Others Vs Arunachellam Chetty
Madras High Court · AIR 1914 Mad 261 : (1915) ILR (Mad) 766 : (1914) 1 LW 22
High Courts26 Nov 1913
Nallaboltu Bodi Naidu alias Venkatappa Vs Chengama Naidu and Others
Madras High Court · AIR 1914 Mad 640(2) : (1914) 26 MLJ 9
High Courts25 Nov 1913
T.M. Ramaswamy Iyer Vs G. Anapa Thia Pillai
Madras High Court · 24 Ind. Cas. 709 : (1914) 1 LW 100
High Courts24 Nov 1913
Chennama Shettit and Others Vs Krishnayya Setti and Others
Madras High Court · 30 Ind. Cas. 832
High Courts21 Nov 1913
Annasami Sastrial and Others Vs A.S. Ramasami Sastrial and Others
Madras High Court · AIR 1914 Mad 16 : (1915) ILR (Mad) 553
High Courts21 Nov 1913
K. Seetharam Naidu and Others Vs K. Balakrishna Naidu and Others
Madras High Court · AIR 1914 Mad 388 : 22 Ind. Cas. 638 : (1914) 26 MLJ 604
High Courts20 Nov 1913
Sornalinga Mudali Vs Pachai Naickan alias Pachaiyappa Naicken and Others
Madras High Court · AIR 1914 Mad 41 : (1915) ILR (Mad) 680
High Courts20 Nov 1913
S. Srinivasa ayyangar and Others Vs Radhakrishnam Pillai
Madras High Court · (1915) ILR (Mad) 667
High Courts20 Nov 1913
In Re: Rosario Quadros
Madras High Court · (1915) ILR (Mad) 551 : 30 Ind. Cas. 453
High Courts20 Nov 1913
In Re: K. Sellandi
Madras High Court · AIR 1914 Mad 149(2) : (1915) ILR (Mad) 552
High Courts20 Nov 1913
Sornalinga Mudaliyar Vs Paitai Naiken alias Pachaiyappa Naiken and Others
Madras High Court · (1914) 26 MLJ 113
Evidence Act, 1872 — Section 92
High Courts18 Nov 1913
M. Subramania Aiyar Vs Vaithinatha Aiyar and Another
Madras High Court · (1915) ILR (Mad) 682 : 31 Ind. Cas. 198
High Courts18 Nov 1913
Subramania Pillai and Another Vs Palaniappa Mudali and Others
Madras High Court · (1914) 26 MLJ 94
Transfer of Property Act, 1882 — Section 101
High Courts17 Nov 1913
Periyasami Kone Vs V.P.R.M. Muthia Chettiar
Madras High Court · (1915) ILR (Mad) 677
High Courts14 Nov 1913
Tumuluri Venkataramayya and Others Vs Madhaburi Lakshmi Narasimhacharlu
Madras High Court · (1914) 26 MLJ 72
High Courts14 Nov 1913
Murugesa Mudali and Others Vs Ramasami Chettiar
Madras High Court · AIR 1914 Mad 668(1) : (1914) 26 MLJ 23
Limitation Act, 1963 — Section 4
High Courts13 Nov 1913
Meethale Vittil Raman Vs Puthulath Ambu and Others
Madras High Court · AIR 1914 Mad 800(1) : 24 Ind. Cas. 95
High Courts13 Nov 1913
Gouse Moideen Saib Vs Muthialu Chettiar and Another
Madras High Court · AIR 1914 Mad 657(1) : (1914) 26 MLJ 36
Madras Estates Land Act, 1908 — Section 131