High Courts17 Dec 1913
M. Meenatchi Ammal alias Chinnamml Vs M. Manioka Chetty
Madras High Court · 24 Ind. Cas. 918 : (1914) 1 LW 560
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,978 of 5,226
High Courts17 Dec 1913
Subbammal alias Pichu Ammal Vs Krishna Aiyar through his Father and Guardian G.K. Lakshmana Iyer
Madras High Court · AIR 1914 Mad 327 : 22 Ind. Cas. 399 : (1914) 26 MLJ 479
Transfer of Property Act, 1882 — Section 6
High Courts16 Dec 1913
Banuddin Sahib Vs Arunachala Mudali
Madras High Court · (1914) 26 MLJ 215
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts16 Dec 1913
The Mercantile Bank of India Ltd. and Others Vs The Official Assignee of Madras and Others
Madras High Court · 35 Ind. Cas. 942
High Courts16 Dec 1913
Koil Kandadai Amman Ramanujachariar and Others Vs The Conjeevaram Hogsenpet Danarakshaka Nidhi Ltd. and Others
Madras High Court · 24 Ind. Cas. 44 : (1914) 1 LW 412
High Courts16 Dec 1913
A Subbarayudu and Others Vs T. Lakshminarasamma (Died) and Another
Madras High Court · (1915) ILR (Mad) 775 : (1914) 1 LW 59
High Courts16 Dec 1913
The Mercantile Bank of India Limited and Another Vs The Official Assignee of Madras and Others
Madras High Court · (1916) ILR (Mad) 250
High Courts12 Dec 1913
Abdul Rahiman Nachiyal Vs Mirathayar Ammal and Others and Muhammad Nurdin Maracayer
Madras High Court · AIR 1914 Mad 264 : 24 Ind. Cas. 10 : (1914) 1 LW 451
High Courts10 Dec 1913
M. Sambanda Mudaliar Vs A. Chinnasawmi Sah
Madras High Court · 29 Ind. Cas. 860
High Courts10 Dec 1913
Peria Aiya Ambalam and Another Vs Shunmugasundaram and Others
Madras High Court · AIR 1914 Mad 334(2) : (1915) ILR (Mad) 903 : 22 Ind. Cas. 615 : (1914) 1 LW 113 : (1914) 26 MLJ 140
High Courts10 Dec 1913
R.M.P.S. Muthiah Chettiar and Others Vs Authinamulagi and Others
Madras High Court · AIR 1914 Mad 305 : 22 Ind. Cas. 799 : (1914) 1 LW 203 : (1914) 26 MLJ 225
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts05 Dec 1913
Mr. J. Seiber and Another Vs Dainiel Varki
Madras High Court · 25 Ind. Cas. 41
High Courts05 Dec 1913
Manjaya Mudali and Another Vs Shanmuga Mudali and Seven Ors.
Madras High Court · (1915) ILR (Mad) 684
High Courts05 Dec 1913
Nanjaya Mudali and Another Vs Shanmuga Mudali and Others
Madras High Court · AIR 1914 Mad 440(2) : 22 Ind. Cas. 555 : (1914) 26 MLJ 576
Transfer of Property Act, 1882 — Section 43
High Courts04 Dec 1913
In Re: Rangasami Pillai
Madras High Court · (1915) ILR (Mad) 555 : 30 Ind. Cas. 455
High Courts04 Dec 1913
Sayabkhan Sandojai and Another Vs Beebee Khathoo
Madras High Court · 29 Ind. Cas. 587
High Courts02 Dec 1913
Gadigeremula Sunki Reddi Vs Vengal Reddi minor by next Friend and Brother, Nagi Reddi
Madras High Court · 30 Ind. Cas. 391
High Courts02 Dec 1913
Sri Rajah Row Venkata Kumara Mahipati Surya Rao Bahadur Garu, By His Authorized Agent M. Subbarayadu Garu Vs Sri Rajah Rao Subbayamma Rao Bahadur Garu
Madras High Court · 24 Ind. Cas. 484 : (1914) 1 LW 443
High Courts02 Dec 1913
Polaki Latchmana Naidu and Others Vs Dola Geddanna Naidu and Others
Madras High Court · AIR 1914 Mad 111 : 24 Ind. Cas. 377 : (1914) 1 LW 329
High Courts02 Dec 1913
Chempathoor Raman Nambudri Vs Nagalaseri Alias Kudalur Mankal Thuppan Nambudripad and Another
Madras High Court · AIR 1914 Mad 151(1) : 24 Ind. Cas. 870