High Courts26 Jan 1914
Adusumalli Venkataratnam Vs Senkarayanna
Madras High Court · 24 Ind. Cas. 283 : (1914) 1 LW 298
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,976 of 5,226
High Courts26 Jan 1914
Kantipudi Somayya and Another Vs Khatya Begam Saheba and Others
Madras High Court · AIR 1914 Mad 96 : 24 Ind. Cas. 784 : (1914) 1 LW 236
High Courts23 Jan 1914
Sowcar Sahanada Govinda Doss, and Others Vs Rajah Venkata Perumal Rajah, minor by his next friend Mr. W.A. Varadachariar
Madras High Court · AIR 1915 Mad 145 : (1914) 27 MLJ 195
High Courts23 Jan 1914
Gopala Aiyangar Vs Venkatakrishna Aiyangar, Narasimha Aiyangar, Gopala Aiyangar and Krishnaswami by Guardian
Madras High Court · (1914) 26 MLJ 224
High Courts23 Jan 1914
In Re: Thiruvengada Mudali
Madras High Court · AIR 1914 Mad 376(2) : (1914) 26 MLJ 182
Criminal Procedure Code, 1898 (CrPC) — Section 162(1)
High Courts22 Jan 1914
Subbiah Naicker Vs Ramanathan Chettiar
Madras High Court · AIR 1914 Mad 162 : (1914) ILR (Mad) 462 : 22 Ind. Cas. 899 : (1914) 1 LW 251 : (1914) 26 MLJ 189
High Courts22 Jan 1914
In Re: Sinnu Gowndan and Another
Madras High Court · (1915) ILR (Mad) 1028 : (1914) 26 MLJ 160
Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts22 Jan 1914
R.G. Orr and Others Vs Meyyappa Chetty and Others
Madras High Court · 24 Ind. Cas. 935 : (1914) 1 LW 363
High Courts21 Jan 1914
Maharaja Raja Sahib Maharban Dostan Sri Raju Maharaja Sree Row Sir Venkataswatha Chalapathy Ranga Row Bahadur, K.C.I.E. Maharaja of Bobbili and Others Vs W.S. Venkataramanjulu Naidu and Seven Ors.
Madras High Court · (1916) ILR (Mad) 265
High Courts21 Jan 1914
Kopalli Krishna Row Garu Vs The Collector of Kistna on behalf of the Secretary of State for India in Council
Madras High Court · (1914) 1 LW 191 : (1914) 26 MLJ 210
High Courts21 Jan 1914
Gottipati China Kondian Vs Gottipati Narasappa Naidu and Others
Madras High Court · AIR 1914 Mad 295 : (1914) 26 MLJ 221
High Courts20 Jan 1914
Kachi Yuva Rangappa Kalakka Vs Kulandai Ayal Kulandai Ayal Vs Kachi Yuva Rangappa Kalakka
Madras High Court · (1914) 26 MLJ 205
High Courts19 Jan 1914
Yellammal Vs Ayyappa Naick
Madras High Court · AIR 1941 Mad 126 : (1915) ILR (Mad) 972 : 22 Ind. Cas. 870 : (1914) 1 LW 162 : (1914) 26 MLJ 166
High Courts17 Jan 1914
Kajira Beeviammall by next friend and husband Sheikpodir Rowther Vs Fathma Biviammal and Others
Madras High Court · AIR 1914 Mad 298 : 24 Ind. Cas. 779 : (1914) 1 LW 230
High Courts16 Jan 1914
S. Sabapathy Pillay and Others Vs Vanmahalinga Pillay and Another
Madras High Court · (1915) ILR (Mad) 959 : (1914) 26 MLJ 331
High Courts15 Jan 1914
P.C. Manavikrama Zamorin Raja Avergal Vs R.P. Achutha Menon
Madras High Court · AIR 1914 Mad 377 : (1915) ILR (Mad) 916 : (1914) 26 MLJ 377
High Courts13 Jan 1914
Rao Sahib T. Numberumal Chettiar Vs Krishnajee
Madras High Court · AIR 1914 Mad 418 : (1914) 26 MLJ 356
Civil Procedure Code, 1908 (CPC) — Section 35Judicature Act, 1873 — Section 49
High Courts12 Jan 1914
Thandayuthapani Sethuram and Others Vs Chinnathal and Others
Madras High Court · AIR 1914 Mad 149(1) : 24 Ind. Cas. 872
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 115
High Courts09 Jan 1914
Potineni Gangiah and Others Vs Raja Venkata Ramayya Appa Row Bahadur Zemindar Garu and Others
Madras High Court · 25 Ind. Cas. 372