High Courts06 Feb 1914
In Re: M. Vijiaraghavalu Pillai, Madras City Municipal Act, III of 1904 and Specific Relief Act, 1877
Madras High Court · 24 Ind. Cas. 134 : (1914) 26 MLJ 310
Madras City Municipal Act, 1904 — Section 46
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,975 of 5,226
High Courts06 Feb 1914
Bila Sanyasi Naidu Vs Agnihotram Venkatacharyulu and Others
Madras High Court · AIR 1914 Mad 368 : (1914) 1 LW 241 : (1914) 26 MLJ 258
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Feb 1914
The Sessions Judge of Cuddapah Vs Kondeti Obalesu and Another
Madras High Court · AIR 1914 Mad 622 : (1914) 26 MLJ 220
Criminal Procedure Code, 1898 (CrPC) — Section 469Penal Code, 1860 (IPC) — Section 463
High Courts05 Feb 1914
V.R. Jagannatha Mudaliar Vs Vathyar Appasawmy Mudaliar
Madras High Court · AIR 1914 Mad 685(1) : 24 Ind. Cas. 782 : (1914) 1 LW 233
High Courts05 Feb 1914
A. Gaeble Vs Ramayi Ammal
Madras High Court · AIR 1914 Mad 116(1) : 24 Ind. Cas. 781 : (1914) 1 LW 232
High Courts05 Feb 1914
Amirtham Pillai Vs Nanjah Gownden and Another
Madras High Court · AIR 1914 Mad 369(1) : (1914) 1 LW 243 : (1914) 26 MLJ 257
High Courts05 Feb 1914
M.A. Sreenivasa Aiyangar Vs Cundasami Naicker and Another
Madras High Court · (1914) 1 LW 294 : (1914) 26 MLJ 375
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, Order 34 Rule 6
High Courts04 Feb 1914
Karuppanna Goundan Vs Kandaswami Goundan and Others
Madras High Court · (1914) 26 MLJ 233
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts03 Feb 1914
Mukkassa Nair Veettil Meenakshi Amma Vs The Secretary of State for India in Council
Madras High Court · AIR 1914 Mad 841 : 24 Ind. Cas. 547 : (1914) 1 LW 307 : (1914) 26 MLJ 385
Easements Act, 1882 — Section 4
High Courts03 Feb 1914
Kuppammal minor by his Next Friend, Thayasundarachari Vs Kuppanachari
Madras High Court · 24 Ind. Cas. 380 : (1914) 26 MLJ 363
High Courts03 Feb 1914
Epoor Ramasami Reddi and Others Vs Kandadai Rangamannar Iyyengar
Madras High Court · (1914) 26 MLJ 255
High Courts30 Jan 1914
T.P. Kothandapani Naidu Vs Kuppusami Naiker and Others
Madras High Court · AIR 1914 Mad 86 : 24 Ind. Cas. 766 : (1914) 1 LW 206
High Courts30 Jan 1914
Palani Chetty and Others Vs Rathina Chetty and Others
Madras High Court · AIR 1915 Mad 10 : 24 Ind. Cas. 597 : (1914) 26 MLJ 208
Criminal Procedure Code, 1898 (CrPC) — Section 145, 439
High Courts29 Jan 1914
Samandan Karkat Edathil Rayarappan Nambiar Vs Malikandi Aketh Mayan
Madras High Court · AIR 1914 Mad 297(2) : (1914) 26 MLJ 267
High Courts28 Jan 1914
V. Muthukumara Chetty Vs Anthony Udayar and thirty Ors.
Madras High Court · AIR 1915 Mad 296 : (1915) ILR (Mad) 867
High Courts28 Jan 1914
Sundarambal Ammal and Kamalambal Ammal Vs Yogavanagurukkal
Madras High Court · AIR 1915 Mad 561 : (1915) ILR (Mad) 850 : (1914) 1 LW 276 : (1914) 26 MLJ 315
Contract Act, 1872 — Section 16(2)
High Courts27 Jan 1914
Annamalai Velan and Another Vs Murugappa Velan and Eighty-Two Ors.
Madras High Court · (1915) ILR (Mad) 837
High Courts27 Jan 1914
Annamalai Velan and Others Vs Murugappa Velan and Others
Madras High Court · AIR 1914 Mad 272 : 22 Ind. Cas. 826 : (1914) 1 LW 212 : (1914) 26 MLJ 238
High Courts27 Jan 1914
Ponnusamy Padayachi and Another Vs Karuppudayan and Others
Madras High Court · (1915) ILR (Mad) 843 : (1914) 1 LW 218 : (1914) 26 MLJ 285
Madras Estates Land Act, 1908 — Section 153
High Courts27 Jan 1914
Iponnuswamy Padatachi and Another Vs Karupudayan and Another
Madras High Court · 24 Ind. Cas. 217
Madras Estates Land Act, 1908 — Section 153