High Courts04 Mar 1914
Manjunathaya and Subaraya Bhatta Vs King Emperor
Madras High Court · (1914) 26 MLJ 352
Penal Code, 1860 (IPC) — Section 380, 461
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,973 of 5,226
High Courts04 Mar 1914
Abdul Karim Sahib of V. Khadir Hussain Sahib and Co. and Others Vs Timmaraya Chetty
Madras High Court · AIR 1914 Mad 117(2) : 24 Ind. Cas. 512
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts04 Mar 1914
Krishna Mallar Vs Secretary of State for India in Council
Madras High Court · 25 Ind. Cas. 375
Court Fees Act, 1870 — Section 7(iv)Suits Valuation Act, 1887 — Section 8
High Courts03 Mar 1914
Abbttri Venkatasawmy and Others Vs Nalluri Krtstnamma and Others
Madras High Court · 24 Ind. Cas. 803
High Courts03 Mar 1914
Muniappa Reddi Vs Subba Rao and Others
Madras High Court · AIR 1915 Mad 355(1) : 25 Ind. Cas. 8 : (1914) 1 LW 585
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts03 Mar 1914
Ragava Appadu Vs Ragava Appamma
Madras High Court · (1916) ILR (Mad) 472 : (1915) 28 MLJ 483
High Courts03 Mar 1914
Vengidusawant Aiyar and Others Vs Narayanasawmy Aiyar and Another
Madras High Court · 24 Ind. Cas. 880
High Courts02 Mar 1914
The South Indian Export Co. Ltd. Vs T.N. Viswanatha Iyer and Others
Madras High Court · AIR 1914 Mad 678(2) : 24 Ind. Cas. 398
High Courts02 Mar 1914
Vaddadi Jagannatha Bhupathi Deo Garu Vs Padala Appalaswamy and Others
Madras High Court · (1915) 28 MLJ 75
Madras Estates Land Act, 1908 — Section 52(3)
High Courts02 Mar 1914
Chamarti Suryaprakasarayudu Vs Arardhi Lakshminarasimha Charlu and Others
Madras High Court · AIR 1914 Mad 462 : (1914) 26 MLJ 518
Specific Relief Act, 1877 — Section 22(2)
High Courts27 Feb 1914
In re : Authoor Valappil Syed Ahmad Musaliyar
Madras High Court · AIR 1914 Mad 144(2) : 24 Ind. Cas. 976
Penal Code, 1860 (IPC) — Section 471
High Courts27 Feb 1914
Sundararaja Aiyangar and Another Vs Lakshmiammal through her Husband and Next Friend Srinivasa Aiyangar
Madras High Court · AIR 1914 Mad 95 : (1915) ILR (Mad) 788 : 24 Ind. Cas. 943
High Courts27 Feb 1914
Lakshmiammal Vs Sundararaja Aiyangar and Another
Madras High Court · (1915) ILR (Mad) 788
High Courts27 Feb 1914
Jamna Das and Others Vs Uma Shanker and Another
Madras High Court · 25 Ind. Cas. 158
Transfer of Property Act, 1882 — Section 41
High Courts27 Feb 1914
Prati Appala Raju Vs Muthuraju Surapa Raju
Madras High Court · AIR 1915 Mad 504 : 25 Ind. Cas. 628 : (1914) 1 LW 339 : (1914) 27 MLJ 676
Madras Estates Land Act, 1908 — Section 212
High Courts27 Feb 1914
In Re: Nandamuri Anandayya
Madras High Court · AIR 1915 Mad 812 : 25 Ind. Cas. 630 : (1914) 1 LW 355
Criminal Procedure Code, 1898 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 211
High Courts26 Feb 1914
Murza Hyder Alli Sahib Vs Syed Hussain Raza Sahib and Others
Madras High Court · AIR 1915 Mad 444 : 24 Ind. Cas. 316 : (1914) 1 LW 398
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1(1)Court Fees Act, 1870 — Section 7
High Courts24 Feb 1914
M. Subbayya Vs M. Rachayya and Another
Madras High Court · AIR 1915 Mad 362 : (1914) ILR (Mad) 477
High Courts24 Feb 1914
C. Venkatasubbaramiah Vs Nambura Ramiah Sethi
Madras High Court · AIR 1914 Mad 66 : 24 Ind. Cas. 622
High Courts24 Feb 1914
Subbaroya Reddiar Vs Rajagopala Reddiar and Others
Madras High Court · (1915) ILR (Mad) 887