High Courts19 Mar 1914
Sri Rajah Vadrevu Ranganayakamma Garu Zamindarni of Vegayammapeta Estate Vs The Secretary of State for India in Council
Madras High Court · 24 Ind. Cas. 741 : (1915) 28 MLJ 297
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,971 of 5,226
High Courts18 Mar 1914
In Re: Narayana Nadan
Madras High Court · AIR 1915 Mad 229 : (1915) ILR (Mad) 1044
High Courts18 Mar 1914
In Re: Narayana Nadar
Madras High Court · (1914) 1 LW 301 : (1914) 26 MLJ 486
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts18 Mar 1914
T.R.M.T. Subramanian Chettiar Vs Periasami Thevar and Another
Madras High Court · (1914) 26 MLJ 435
Madras Estates Land Act, 1908 — Section 151
High Courts18 Mar 1914
Upadrasta Venkata Sastrulu Vs Divi Sitaramudu and Others
Madras High Court · (1914) 26 MLJ 585
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts18 Mar 1914
Upadrasta Venkata Sastrulu Vs Devi Sitaramudu and Others
Madras High Court · (1915) ILR (Mad) 891 : 24 Ind. Cas. 224
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts18 Mar 1914
T.R.M.T. Subramaniam Chettiar Vs Periasami Thevar and Another
Madras High Court · AIR 1914 Mad 808 : 24 Ind. Cas. 726
Madras Estates Land Act, 1908 — Section 151
High Courts17 Mar 1914
S. Chidambaram Pillai Vs Muthammal and Another
Madras High Court · AIR 1915 Mad 460 : (1915) ILR (Mad) 1042 : (1914) 1 LW 414
High Courts17 Mar 1914
Palaniandy Chetty by his Mother and Next Friend Arukkanni Ammal Vs Kambaraya Chetty and Others
Madras High Court · AIR 1914 Mad 685(2) : 24 Ind. Cas. 87 : (1914) 1 LW 416
High Courts16 Mar 1914
Crompton and Co. Vs Secretary of State for India in Council
Madras High Court · AIR 1915 Mad 421(1) : (1914) 26 MLJ 549
High Courts16 Mar 1914
Ramalingathudayan Vs Unnamalai Achi
Madras High Court · AIR 1914 Mad 655 : (1915) ILR (Mad) 791 : 24 Ind. Cas. 873
High Courts13 Mar 1914
Chettikulam Prasanna Venkatachala Reddiar Vs The Collector of Trichinopoly Srirangammal (died)
Madras High Court · AIR 1914 Mad 708 : 24 Ind. Cas. 369 : (1914) 26 MLJ 537
Civil Procedure Code, 1908 (CPC) — Section 92, 93
High Courts13 Mar 1914
P.M.A. Valliappa Chetty Vs S.N. Subramanian Chetty
Madras High Court · (1914) 26 MLJ 494
Negotiable Instruments Act, 1881 (NI) — Section 22
High Courts13 Mar 1914
Chaktyil Vatakathre Ichikutti Nanga's Son Parama Taragan Vs Thirumandhankunnu Devaswom Uralers Chrriachan Veetil Govindachan Holding The Stanom of Patippurakal Govindachan and Others
Madras High Court · AIR 1914 Mad 300(2) : 24 Ind. Cas. 939
High Courts13 Mar 1914
Koppara Kandiyil Changan Mancheri Vs Anthalathil Kalleri Katheesa and Others
Madras High Court · AIR 1914 Mad 150(1) : 24 Ind. Cas. 871
High Courts12 Mar 1914
Marwadi Padmaji Miachand and Others Vs The Deputy Collector of Adoni
Madras High Court · AIR 1915 Mad 272 : (1914) 27 MLJ 106
Land Acquisition Act, 1894 — Section 23(1)
High Courts12 Mar 1914
Saripaka China Mahadeva Vazulu and Others Vs Muthura Suryaprakasam
Madras High Court · AIR 1915 Mad 597 : 24 Ind. Cas. 204 : (1914) 1 LW 389 : (1914) 26 MLJ 482
High Courts12 Mar 1914
Marwadi Padmaji Miachand and Others Vs This Deputy Collector of Adeni
Madras High Court · 24 Ind. Cas. 141
Land Acquisition Act, 1894 — Section 11, 19(1)(d)