High Courts02 Apr 1914
Vaikuntarama Pillai minor by Guardian, Muthammal Vs Athimoolam Chettiar
Madras High Court · AIR 1914 Mad 641(2) : (1915) ILR (Mad) 1071 : (1914) 26 MLJ 612
Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,970 of 5,226
High Courts02 Apr 1914
Sornammal Vs The Official Assignee
Madras High Court · AIR 1914 Mad 101 : (1914) 27 MLJ 66
High Courts02 Apr 1914
V.S.K.M. Subramania Pillai and Another Vs Paramasivan Pillai
Madras High Court · 24 Ind. Cas. 864
Contract Act, 1872 — Section 135
High Courts31 Mar 1914
Tadiparti Hanumanulu Vs Maddukuri Golayya and Others
Madras High Court · 24 Ind. Cas. 822
Civil Procedure Code, 1908 (CPC) — Order 28 Rule 1
High Courts31 Mar 1914
Sri Sri Sri Brundavana Chandra Harishchandana Jagadduva Rajah Bahadur Vs Pragada Rammayya and Another
Madras High Court · 25 Ind. Cas. 664 : (1914) 1 LW 486
Madras Estates Land Act, 1908 — Section 3(15)
High Courts31 Mar 1914
V.V. Srinivasa Aiyangar (Receiver) Vs V. Cunniappa Chetty and Others
Madras High Court · AIR 1914 Mad 88 : 24 Ind. Cas. 895 : (1914) 26 MLJ 567
Letters Patent Act, 1865 — Section 12
High Courts31 Mar 1914
Alagappa Chettiar Vs Subramania Pandia Thevar and Others
Madras High Court · (1914) 26 MLJ 509
Limitation Act, 1908 — Section 20
High Courts30 Mar 1914
Sri Sri Sri Brundavana Chandra Horischandana Jagadd Raja Bahadur Vs Proghada Ramayya and Another
Madras High Court · (1914) 26 MLJ 600
Madras Estates Land Act, 1908 — Section 3(15)
High Courts30 Mar 1914
C. Prasanna Venkatachella Reddiar Vs The Collector of Trichinopoly and Another
Madras High Court · (1915) ILR (Mad) 1064 : 33 Ind. Cas. 45
Civil Procedure Code, 1908 (CPC) — Section 92, 93
High Courts27 Mar 1914
Aravamudai Aiyangar Vs Kalia Perumal
Madras High Court · AIR 1914 Mad 58(1) : 24 Ind. Cas. 143
Succession Certificate Act, 1889 — Section 4
High Courts26 Mar 1914
Jaldu Venkata Subba Rao Vs Asiatic Steam Navigation Co. of Calcutta
Madras High Court · 24 Ind. Cas. 676
High Courts26 Mar 1914
Ananthanarayana Aiyar, Manager of the Meenatchi Sundareswaral Devastanam and Abisheka Sundaram Batter and Others Vs Athimuthu Aiyar alias Athi and Muneeswara Aiyar alias Athi Aiyar and Another
Madras High Court · AIR 1915 Mad 311 : 25 Ind. Cas. 74
High Courts26 Mar 1914
Vazhakuttia Kutti Uduman Haji and Others Vs A. Mammi Kutti and Others
Madras High Court · AIR 1914 Mad 299 : 24 Ind. Cas. 56
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Mar 1914
Muniappa Chouduri Vs Singaravelu Mudali and Another
Madras High Court · 24 Ind. Cas. 611
High Courts26 Mar 1914
Subramania Chetty Vs M. Rm.Vl. Somasundaram Chetty and Others
Madras High Court · AIR 1914 Mad 303 : 24 Ind. Cas. 86
High Courts25 Mar 1914
P.L.V.R.M. Ramanathan Chetty Vs Mallaka Anjappan and Others
Madras High Court · AIR 1914 Mad 67 : 24 Ind. Cas. 813 : (1916) 4 LW 399
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts24 Mar 1914
Kunhambi and Others Vs Kalanthar and Others
Madras High Court · AIR 1915 Mad 711 : (1915) ILR (Mad) 1052 : (1914) 27 MLJ 156
Tamil Nadu Civil Courts Act, 1873 — Section 16
High Courts20 Mar 1914
Godavarthi Peria alias, Ethirajayya by mother and next friend Mahalakshmamma Vs Godavarthy Lakshmi Devamma and Others
Madras High Court · AIR 1914 Mad 304 : (1916) ILR (Mad) 476 : 24 Ind. Cas. 96
High Courts20 Mar 1914
The President, Vakils' Association, High Court Vs A Vakil of the High Court
Madras High Court · AIR 1914 Mad 635 : (1914) 26 MLJ 429
High Courts20 Mar 1914
Vavuttu Naicken Vs Venkata Sesha Aiyar and Another
Madras High Court · AIR 1914 Mad 119(1) : 24 Ind. Cas. 806