High Courts11 Mar 1914
Ponaka Balarami Reddi and Others Vs Hazi Mahomed Abdul Aziz Badshah Sahib and Others
Madras High Court · AIR 1915 Mad 57 : (1914) 26 MLJ 499
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,972 of 5,226
High Courts11 Mar 1914
Subba Naidu and Another Vs Venkatrama Naidu and Another
Madras High Court · AIR 1914 Mad 240 : (1914) 26 MLJ 508
High Courts11 Mar 1914
Andalammal Vs Narasimharaghavachariar and Others
Madras High Court · AIR 1914 Mad 666 : 24 Ind. Cas. 927
High Courts10 Mar 1914
Chokkalinga Pillai Vs Mahalingam Pillai
Madras High Court · 24 Ind. Cas. 383 : (1914) 1 LW 350
High Courts10 Mar 1914
A. Kasturi Ranga Aiyar Vs Venkatarama Aiyar and Another
Madras High Court · AIR 1914 Mad 668(2) : 24 Ind. Cas. 280
Civil Procedure Code, 1908 (CPC) — Section 50, 52
High Courts09 Mar 1914
Pattungal Moidin Kutti Musaliar Vs C.P. Ummayta Umma and Another
Madras High Court · AIR 1914 Mad 56 : 24 Ind. Cas. 849
High Courts09 Mar 1914
The President, District Board, Tanjore Vs Muthu Vaira Ambalagaran and Others
Madras High Court · AIR 1914 Mad 252 : 24 Ind. Cas. 703
High Courts06 Mar 1914
Muthu Ramakrishna Naicken Vs Marimuthu Goundan and Another
Madras High Court · AIR 1914 Mad 128 : (1915) ILR (Mad) 1036 : 24 Ind. Cas. 363 : (1914) 26 MLJ 532
High Courts06 Mar 1914
Muthu Ramakrishna Naicken Vs Marimuthu Goundan and Another by Their Guardians ad litem Arjuna Goundan
Madras High Court · (1915) ILR (Mad) 1036
High Courts06 Mar 1914
Sudala Muthu Moopan and Others Vs Sankara Narayana Aiyar and Others
Madras High Court · AIR 1914 Mad 138(1) : 24 Ind. Cas. 879 : (1914) 1 LW 371
High Courts06 Mar 1914
Sankuratri Timmayya Vs Rajah Uppalapati Venkata Vijaya Gopalaraju Bahadur Zamindar Garu
Madras High Court · AIR 1914 Mad 143(1) : 24 Ind. Cas. 878
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Mar 1914
Peria Krishnasami Naik and Another Vs Aiyappa Naik and Others
Madras High Court · AIR 1915 Mad 227(2) : 24 Ind. Cas. 924 : (1914) 1 LW 376
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts05 Mar 1914
Nagoor Rowthar Vs Akbar Alisha Sathguru Samiar
Madras High Court · 24 Ind. Cas. 722
High Courts05 Mar 1914
Rangappa Vs Thammayappa and Others
Madras High Court · 24 Ind. Cas. 372
Transfer of Property Act, 1882 — Section 68
High Courts05 Mar 1914
Tadiboyina Peda Punnayya Vs Dabbakuti Kattamma minor by maternal aunt and next friend Kurra Nagamma and Another
Madras High Court · (1915) 28 MLJ 495
High Courts05 Mar 1914
Rangappa Vs Thammayappa (died) and Others
Madras High Court · AIR 1914 Mad 114 : (1914) 26 MLJ 514
Transfer of Property Act, 1882 — Section 100
High Courts05 Mar 1914
T.M. Narasimhachariar Vs V. Krishnamachariar
Madras High Court · AIR 1914 Mad 454 : (1914) 1 LW 403 : (1914) 26 MLJ 406
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts04 Mar 1914
D. Srinivasa Iyengar (died) and Another Vs Thiruvengadathaiyangar and Another
Madras High Court · AIR 1914 Mad 226 : (1915) ILR (Mad) 556
High Courts04 Mar 1914
Muthuvana Chirutha (died) and Another Vs Muthuvana Velan (died) and Others
Madras High Court · AIR 1914 Mad 119(2)
High Courts04 Mar 1914
Manjitnathaya and Subaraya Bhatta Vs Emperor
Madras High Court · AIR 1914 Mad 61(2) : 24 Ind. Cas. 845
Penal Code, 1860 (IPC) — Section 380, 461