High Courts24 Feb 1914
P. Ramasami Naidu Vs Venkataramanjulu Naidu and Others
Madras High Court · AIR 1914 Mad 301 : (1914) 26 MLJ 467
Presidency Small Cause Courts Act, 1882 — Section 41
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,974 of 5,226
High Courts20 Feb 1914
Venkatasubbaiyar Vs Subbarathinam Aiyar and Others
Madras High Court · AIR 1914 Mad 624 : (1914) 1 LW 419 : (1914) 27 MLJ 134
High Courts19 Feb 1914
Suppan Asari and Others Vs Vannia Konar and Others
Madras High Court · 24 Ind. Cas. 467 : (1914) 27 MLJ 110
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts17 Feb 1914
Henry Moberly Vs The Municipal Council of Cuddalore
Madras High Court · (1915) ILR (Mad) 879
High Courts17 Feb 1914
Natesa Gramani Vs Tangavelu Gramani
Madras High Court · AIR 1914 Mad 362 : (1915) ILR (Mad) 883
High Courts17 Feb 1914
S. Paramananda Nadar Vs Karunakara Doss and Another
Madras High Court · AIR 1914 Mad 387(1) : (1914) 27 MLJ 617
High Courts17 Feb 1914
C. Ganapathi Mudaliar Vs Krishnamachariar and Others
Madras High Court · AIR 1915 Mad 286 : 24 Ind. Cas. 187 : (1914) 27 MLJ 213
Transfer of Property Act, 1882 — Section 99
High Courts17 Feb 1914
Ratnasawmi Chetty, by his next friend, Velayudam Chetty Vs Ratnammal and Another
Madras High Court · AIR 1915 Mad 683 : 24 Ind. Cas. 135 : (1914) 1 LW 446 : (1914) 27 MLJ 388
Civil Procedure Code, 1882 — Section 224, 375
High Courts13 Feb 1914
Srinivasachariar Vs Gopalan minor by his Father and Guardian Ramasami Aiyangar and Another
Madras High Court · AIR 1914 Mad 637(2) : (1914) 26 MLJ 365
High Courts12 Feb 1914
Kanagammal and Another Vs Panchapakesa Odayar and Another
Madras High Court · AIR 1914 Mad 256 : (1914) 26 MLJ 343
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5
High Courts12 Feb 1914
Chundra Guruviah and Another Vs Guggilam Kotiah and Another
Madras High Court · 24 Ind. Cas. 462 : (1914) 26 MLJ 366
High Courts12 Feb 1914
Rajavelukoti Muthukrishna Yajendra Bahadur Varu Zamindar of Tirupasur, By Adinarayana Iyer Vs Raju Chetty and Others
Madras High Court · 24 Ind. Cas. 865
Madras Estates Land Act, 1908 — Section 153
High Courts11 Feb 1914
Sooriyan Muthirian Vs Natesam Pillai alias Marudai Pillai
Madras High Court · 25 Ind. Cas. 44
High Courts11 Feb 1914
Gontla Venkata Pitchayya Vs Sowdagar Mahomed Abdul Kareem Beg Saheb and Others
Madras High Court · AIR 1914 Mad 216 : (1914) 26 MLJ 368
Charter Act, 1861 — Section 15
High Courts11 Feb 1914
Cheruvalath Kunhanari Valakkathala Ereehan alias Kuttappa and Others Vs Theyyatath Koran
Madras High Court · AIR 1915 Mad 414(1) : 25 Ind. Cas. 50
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Transfer of Property Act, 1882 — Section 88
High Courts10 Feb 1914
The Assistant Sessions Judge of N. Arcot Vs Ramaswami Asari
Madras High Court · AIR 1914 Mad 830 : (1915) ILR (Mad) 779 : (1914) 1 LW 302 : (1914) 26 MLJ 235
Criminal Procedure Code, 1898 (CrPC) — Section 179, 188
High Courts10 Feb 1914
Subramanian Patter Kariakar's son Sivaram Patter Kariakar Vs Edathil Madhathil V. Krishna Aiyar (died) and Another
Madras High Court · (1914) 26 MLJ 307
Registration Act, 1908 — Section 77
High Courts09 Feb 1914
Athalur Malakondiah Vs Thatha Lakshminarasimhalu Chetty
Madras High Court · AIR 1914 Mad 646 : (1914) 1 LW 372 : (1914) 26 MLJ 312
High Courts09 Feb 1914
Muthusami Chetty Vs Chinnammal
Madras High Court · AIR 1914 Mad 118(1) : (1914) 26 MLJ 517