High Courts15 Apr 1914
Kumara Venkata Perumal Raja Bahadur Varu by guardian, W.A. Waradachariar Vs Velayuda Reddi and Others
Madras High Court · 24 Ind. Cas. 195
Civil Procedure Code, 1908 (CPC) — Section 48
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Madras High Court judgments
1,04,503 judgments · page 4,969 of 5,226
High Courts15 Apr 1914
Sivasamba Iyer Vs Kuppan Samban and Others
Madras High Court · 32 Ind. Cas. 769
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Apr 1914
Kumara Venkata Perumal Rajah Bahadur Varu, Rajah of Karvetnagar, by guardian Mr. W.A. Varadachariar Vs Velayuda Reddi and Others and Saravapalli Subramania Aiyar
Madras High Court · AIR 1915 Mad 449 : (1914) 27 MLJ 25
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts13 Apr 1914
Arunachalam Chettiar Vs Kasi Nevenda Pillai, Agent of Messes. Ralli Brothers and Another
Madras High Court · AIR 1914 Mad 97 : 24 Ind. Cas. 1007
Contract Act, 1872 — Section 192
High Courts13 Apr 1914
Adaikka Maistry Vs Muthusami Ambalagaran and Others
Madras High Court · 25 Ind. Cas. 144
High Courts09 Apr 1914
Gomatham Ramanuja Aiyangar and Another Vs Satagopachariar and Others
Madras High Court · AIR 1915 Mad 331 : (1914) 27 MLJ 329
High Courts09 Apr 1914
Patinharkara Vallabhan Chattan Rajah Avergal and Kuruvayil Kovilagath M.R. Ry. Vallavananathikara Vallabhah Vali Raja Avergal Vs Rama Varma alias Kolathoor 5th Rajah Moothaiyil Vallabhah Chattan Kovil Kuruvikul alias Mankata Kovilagath Vallabhan Chattan Kovil Kuruvikal and Others and Rama Varma alias Kolathur V. Rajah Avergal styled Walluvanathudaya Kattunnen Moothayil Vallabhan Chathan Kovil Kuruvikal alias Mankath Kovilagath Vallabhan Chathen Kovil Kuruvikal and Others
Madras High Court · AIR 1915 Mad 217 : (1915) 28 MLJ 669
High Courts09 Apr 1914
Rachamadugu Lakshminarayana Vs Sannuthi Rama Subbiah Chetty (died) and Others
Madras High Court · AIR 1915 Mad 33(1) : 25 Ind. Cas. 108 : (1914) 1 LW 503
High Courts09 Apr 1914
Chattan Rajah Avergal Vs Raman Varma alias Kolathoor 5th Rajah Moothayil, VallabhauChettam Koil Kuruvikul alias Mankata Kovilagath Vallabhan Chattan Kovil Kuruvikul and Others
Madras High Court · 24 Ind. Cas. 519
Evidence Act, 1872 — Section 32(5)
High Courts09 Apr 1914
Sakhireddy Appalaswamy Vs Sakhireddy Venkanna and Others
Madras High Court · AIR 1914 Mad 118(2) : 24 Ind. Cas. 534
High Courts09 Apr 1914
Gomattam Ramanuja Aiyangar and Another Vs Satagopachar and Others
Madras High Court · 24 Ind. Cas. 20
High Courts06 Apr 1914
Ramalingam Pillai and Others Vs Muthayyan, by Guardian Arunachalam Pillai and Another
Madras High Court · AIR 1915 Mad 6 : 24 Ind. Cas. 356 : (1914) 1 LW 544 : (1914) 26 MLJ 528
Penal Code, 1860 (IPC) — Section 232
High Courts03 Apr 1914
Krishna Rao alias A. Srinivasa Rao Vs Aiyasami Padayashi
Madras High Court · 24 Ind. Cas. 426
Evidence Act, 1872 — Section 114
High Courts03 Apr 1914
Thoppulan Vs Sankaranarayana Iyer
Madras High Court · AIR 1914 Mad 61(1) : 24 Ind. Cas. 176
Penal Code, 1860 (IPC) — Section 403, 424
High Courts03 Apr 1914
Ratna Chettear and Others Vs Narayanaswami Chettiar and Others
Madras High Court · 24 Ind. Cas. 796
Transfer of Property Act, 1882 — Section 26
High Courts03 Apr 1914
M. Kullappa Chetty Vs P.V. Subbaraya Chetty
Madras High Court · 25 Ind. Cas. 22
Contract Act, 1872 — Section 253
High Courts03 Apr 1914
Krishna Rao alias A. Srinivasa Rao Vs Aiyasami Padayachi
Madras High Court · AIR 1915 Mad 12 : (1914) 27 MLJ 138
Evidence Act, 1872 — Section 114
High Courts03 Apr 1914
Ratna Chetti (died) and Others Vs Narayanaswami Chettiar and Others
Madras High Court · (1914) 26 MLJ 616
Transfer of Property Act, 1882 — Section 26
High Courts03 Apr 1914
Nagarampallikanesam Vs Nagarampalli Batchamma and Another
Madras High Court · 24 Ind. Cas. 257 : (1914) 1 LW 511
High Courts02 Apr 1914
Sornammall Vs The Official Assignee of Madras
Madras High Court · 24 Ind. Cas. 239