High Courts01 May 1914
Nachimuthu Chetti Vs Muthusami Chetti
Madras High Court · (1916) ILR (Mad) 1006 : 24 Ind. Cas. 107 : (1914) 27 MLJ 37
Criminal Procedure Code, 1898 (CrPC) — Section 250, 45(c)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,967 of 5,226
High Courts01 May 1914
Venkatrama Iyer and Others Vs Swamesnath Aiyer
Madras High Court · 24 Ind. Cas. 957
Summary Settlement Act, 1863 — Section 29
High Courts30 Apr 1914
Chullile Peetikayil Nammad Vs E. Othenam Nambiar E. Cheela
Madras High Court · (1914) 27 MLJ 239
High Courts30 Apr 1914
Ranga Ramanujachariar and Another Vs Srinivasa Aiyangar and Others
Madras High Court · AIR 1915 Mad 34 : (1914) 27 MLJ 397
Transfer of Property Act, 1882 — Section 108(j), 55(j)
High Courts30 Apr 1914
In Re: Kukati Narasa Reddi
Madras High Court · AIR 1915 Mad 330(2) : 25 Ind. Cas. 629
Criminal Procedure Code, 1898 (CrPC) — Section 481(2)
High Courts30 Apr 1914
Narasinga Patro Vs Bhagavan Sabuto
Madras High Court · AIR 1914 Mad 120 : 24 Ind. Cas. 724
High Courts29 Apr 1914
Thadi Ramamurthi Vs Moola Kamiah
Madras High Court · AIR 1914 Mad 68 : 24 Ind. Cas. 667
High Courts29 Apr 1914
Chapalamadugu Pedda Balliah and Another Vs Muthiyalu Venkatasami
Madras High Court · 24 Ind. Cas. 976(1)
High Courts29 Apr 1914
Devaguptapu Kameswaramma Vs Veddadi Venkatasubba Rao and Others
Madras High Court · AIR 1914 Mad 328 : (1915) ILR (Mad) 1120 : 24 Ind. Cas. 474 : (1914) 27 MLJ 112
High Courts29 Apr 1914
Gadiparthi Peda Subbayya and Others Vs Chirumamella Lakshmidevamma and Another
Madras High Court · AIR 1915 Mad 83(1) : 25 Ind. Cas. 412
High Courts28 Apr 1914
The Hindustan Assurance and Mutual Benefit Society Ltd. Vs Rail Mulraj and Others
Madras High Court · AIR 1915 Mad 608 : (1914) 27 MLJ 645
Civil Procedure Code, 1908 (CPC) — Section 22, 3
High Courts28 Apr 1914
N. Subhayya Vs Bhavani
Madras High Court · AIR 1914 Mad 665 : 24 Ind. Cas. 390
High Courts27 Apr 1914
Ramalinga Reddi and Another Vs Muthu Thevan and Others
Madras High Court · 29 Ind. Cas. 573
Contract Act, 1872 — Section 23, 30
High Courts27 Apr 1914
Kandukuri Veera Basavaraju Pantulu and Others Vs Kandukuri Balasurya Prasadarao Pantulu and Another
Madras High Court · AIR 1915 Mad 316 : 25 Ind. Cas. 3
High Courts24 Apr 1914
Kunhambi and Others Vs Kalanathar and Others
Madras High Court · 24 Ind. Cas. 528
Tamil Nadu Civil Courts Act, 1873 — Section 16
High Courts24 Apr 1914
Giri Appaya and Others Vs Giri Kristamma and Others
Madras High Court · AIR 1914 Mad 718 : 24 Ind. Cas. 436
High Courts23 Apr 1914
Tirupati Varadachariar and Another Vs A. Parthasarathy Iyengar
Madras High Court · AIR 1915 Mad 319(1) : 25 Ind. Cas. 9
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3(6)
High Courts23 Apr 1914
In Re: Karuthan Ambalam and Another
Madras High Court · (1915) ILR (Mad) 1088 : 33 Ind. Cas. 308
High Courts23 Apr 1914
In Re: Nalli Veera Thevan and Another
Madras High Court · AIR 1914 Mad 121(1) : (1914) 26 MLJ 598
Penal Code, 1860 (IPC) — Section 411