High Courts24 Jul 1914
Zenamandra Papiah and Others Vs Lanka Subbasastrulu
Madras High Court · AIR 1915 Mad 55 : 25 Ind. Cas. 396
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,965 of 5,226
High Courts24 Jul 1914
Vilakathala Raman Vs Vayalil Pachu
Madras High Court · 25 Ind. Cas. 213(1) : 25 Ind. Cas. 213 : (1914) 27 MLJ 172
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Jul 1914
Yanamandra Papiah and Others Vs Lanka Subbasastrulu
Madras High Court · (1914) 27 MLJ 276
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts24 Jul 1914
Talari Kavoli Nagadu Vs Viswanatham Pedda Govindappa and Others
Madras High Court · AIR 1915 Mad 502 : 25 Ind. Cas. 133 : (1914) 1 LW 587
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 52
High Courts22 Jul 1914
Vijaya Bhushanammal Vs C.N. Evalappa Mudaliar Thriupathi Mudali and Others Vs Ponnuranga Mudali
Madras High Court · AIR 1915 Mad 344(1) : 25 Ind. Cas. 91
Transfer of Property Act, 1882 — Section 67(d)
High Courts22 Jul 1914
Sri Rajah Satracherla Veerabhadra Suryanarayana Raju Bahadur Garu, died, and Another Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1915 Mad 479 : 25 Ind. Cas. 878 : (1914) 1 LW 662
High Courts22 Jul 1914
Vijayabhushanammal and Others Vs C.N. Evalappa Mudaliar and Another
Madras High Court · (1916) ILR (Mad) 17
High Courts22 Jul 1914
Ranga Ramanujachariar and Another Vs Srinivasa Aiyangar and Others
Madras High Court · 25 Ind. Cas. 804
Transfer of Property Act, 1882 — Section 108(j), 55(J)
High Courts21 Jul 1914
Tekana Kavandan and Others Vs Aligiri Kavandan and Others
Madras High Court · 25 Ind. Cas. 506
Court Fees Act, 1870 — Section 12(1)
High Courts21 Jul 1914
Ayyagari Veerasalingam Vs Kovvuri Basivireddi and Another
Madras High Court · 25 Ind. Cas. 56 : (1914) 1 LW 541
Civil Procedure Code, 1908 (CPC) — Section 104(2), 96(3)
High Courts21 Jul 1914
Sir Venkataswetha Chalapathy Ranga Rao Bahadur and K.C.I.E. Maharaja of Bobbili and Others Vs W.S. Venkataramanjulu Naidu and Others
Madras High Court · (1914) 27 MLJ 409
High Courts21 Jul 1914
Ayyagiri Veerasalingam Vs Koovur Basivi Reddi and Another
Madras High Court · AIR 1915 Mad 322 : (1914) 27 MLJ 173
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts21 Jul 1914
Mahraja Raja Sahib Maherban Dostan Sri Raja Maharaja Sree Row Sir Venkateswatha Chalapathy Ranga Row Bahadur, K.C.I.E., Maharaja of Bobbili and Others Vs W.S. Venkataramanjulu Naidu and Others
Madras High Court · 25 Ind. Cas. 585
High Courts20 Jul 1914
Avanama alias Kanhiyoor Mana alias Thekkini Yedath Kirangot Manakkal Narayana Nambudripad's son Narayana Nambudripad Vs Narayana Nambudripad and Others
Madras High Court · AIR 1915 Mad 320(1) : 25 Ind. Cas. 25
Suits Valuation Act, 1887 — Section 11(b)
High Courts20 Jul 1914
V.K. Rajammal Vs The Headquarters Deputy Collector
Madras High Court · AIR 1915 Mad 356(2) : 25 Ind. Cas. 393
High Courts20 Jul 1914
Sri Meerja Raja Sri Poosapati Vijiarama Gajapathi Raja Maharaj Manya Sultan Bahadur Maharaja of Vizianagaram Vs The Collector of Vizagapatam and Seventy Ors.
Madras High Court · (1915) ILR (Mad) 1128
High Courts20 Jul 1914
Chakravarthi Nainar Vs Ammaiappa Nainar and Another
Madras High Court · AIR 1915 Mad 2320(2) : 25 Ind. Cas. 117 : (1914) 1 LW 519
Civil Procedure Code, 1908 (CPC) — Section 60, 62
High Courts20 Jul 1914
Sri Meerja Raja Sri Poospati Vijiarama Gajapathi Raja Maharaj Manya Sultan Bahadur of Vizianagaram Vs The Collector of Vizagapatam and Others
Madras High Court · AIR 1915 Mad 535 : (1914) 1 LW 635 : (1914) 27 MLJ 278
High Courts20 Jul 1914
Desireddi Yellamander Vs Sekhakolli Chinna Pitchaiah
Madras High Court · AIR 1915 Mad 314 : 25 Ind. Cas. 58 : (1914) 1 LW 573
High Courts17 Jul 1914
Narayanaswamy Tevan and Others Vs Krishnasami Pillai (died) and Another and Subbaya Tevan and Others
Madras High Court · 25 Ind. Cas. 67
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7Limitation Act, 1908 — Section 12(2)