High Courts11 Aug 1914
Tunuguntla Brahmayya Vs Sangam Rami Reddi and Another
Madras High Court · AIR 1915 Mad 425(2) : 25 Ind. Cas. 590
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,963 of 5,226
High Courts10 Aug 1914
In Re: Mamu Beari
Madras High Court · AIR 1915 Mad 88(2) : 25 Ind. Cas. 979 : (1914) 1 LW 657
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts10 Aug 1914
Balasidhantam and Others Vs Perumal Chetti, and Others
Madras High Court · AIR 1915 Mad 654 : (1914) 1 LW 641 : (1914) 27 MLJ 475
Court Fees Act, 1870 — Section 7 XI(cc)
High Courts10 Aug 1914
Thangavelu Pillai and Purshottam Reddi Vs Doraisami Pillai and Another
Madras High Court · AIR 1915 Mad 113 : (1914) 27 MLJ 272
Contract Act, 1872 — Section 25
High Courts10 Aug 1914
Adaikalam Chetti Vs Subban Chetty and Others
Madras High Court · (1914) 27 MLJ 621
High Courts10 Aug 1914
Manikka Mudaliar and Others Vs Soubagia Ammal
Madras High Court · AIR 1915 Mad 26 : 25 Ind. Cas. 897(1) : 25 Ind. Cas. 897 : (1914) 27 MLJ 291
High Courts07 Aug 1914
Raju alias Aiyaru Naicken, Represented by his next friend, Ammathayee alias Kangagammal Vs Ramaswamy Naicken by Guardian, The Respondent No 2 and Others
Madras High Court · AIR 1915 Mad 53 : 25 Ind. Cas. 968 : (1914) 1 LW 715
High Courts07 Aug 1914
Sri Datla Venkata Subba Raju Garu and Another Vs Gatham Venkatrayudu by Sani Varapu Venkiah
Madras High Court · (1914) 27 MLJ 580
Evidence Act, 1872 — Section 112
High Courts07 Aug 1914
Assam Raghavalu Chetty and Another Vs Pellati Sitamma and Others
Madras High Court · (1914) 27 MLJ 266
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts06 Aug 1914
Jambagathammal Vs Kanakathammal and Others
Madras High Court · AIR 1915 Mad 355(2) : 25 Ind. Cas. 645
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(d)
High Courts06 Aug 1914
Motavengattil Krishna Panikkar Vs Kezatath Krishna Menon
Madras High Court · AIR 1915 Mad 227(1) : 25 Ind. Cas. 369
High Courts04 Aug 1914
M.P. Chidambaram Chetti and Others Vs S.R.M.A.R. Ramaswami Chettiar and Others
Madras High Court · AIR 1915 Mad 506(2) : (1914) 27 MLJ 631
High Courts04 Aug 1914
Muruga Goundan alias Ayyam Pettaiyan Vs Emperor
Madras High Court · AIR 1915 Mad 56 : 25 Ind. Cas. 351
Penal Code, 1860 (IPC) — Section 328
High Courts03 Aug 1914
Alagappan Vs S. Kr. S. Karuppa Chetty and Others
Madras High Court · AIR 1915 Mad 76 : 25 Ind. Cas. 503
High Courts03 Aug 1914
C.V.C.T. Chidambaram Chetty Vs Ayyavu alias Muthukaruppan thevan and Others
Madras High Court · 32 Ind. Cas. 919
High Courts31 Jul 1914
Samu alias Anantajstabayana Pattar Vs Swaminatha Iyer and Others
Madras High Court · AIR 1915 Mad 330(1) : 25 Ind. Cas. 221 : (1914) 1 LW 643
High Courts31 Jul 1914
Thekka Thottum Mukkath Raran and Others Vs Natukkandy Chekkuti and Others
Madras High Court · 25 Ind. Cas. 623
High Courts30 Jul 1914
Choragudi China Kotayya Vs Sri Raja Varadaraja Appa Row Bahadur Zamindar Garu
Madras High Court · 25 Ind. Cas. 388 : (1914) 1 LW 613 : (1914) 27 MLJ 244
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 107
High Courts30 Jul 1914
Vellachami Chetty Vs Muthu Chetty and Others
Madras High Court · AIR 1915 Mad 287 : 25 Ind. Cas. 383
Easements Act, 1882 — Section 38
High Courts30 Jul 1914
In Re: Thayyanayaki Achi
Madras High Court · AIR 1915 Mad 336(2) : 25 Ind. Cas. 602