High Courts19 Aug 1914
Kanduru Venkata Seshayya Vs Adam Saib and Others
Madras High Court · AIR 1915 Mad 76(1) : 25 Ind. Cas. 661
Evidence Act, 1872 — Section 65(6)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,962 of 5,226
High Courts19 Aug 1914
Gotepati Subban and Others Vs Gotepati Narasamma and Others
Madras High Court · (1914) 27 MLJ 486
High Courts19 Aug 1914
Aiya Koundan and Others Vs Jagan Mandalathipathiar, Gopanna Marudiar
Madras High Court · (1914) 1 LW 726 : (1914) 27 MLJ 480
Civil Procedure Code, 1908 (CPC) — Section 115(c)
High Courts18 Aug 1914
Gunnam Dorayya Vs Vadapalli Ayyama Charyulu and Another
Madras High Court · AIR 1915 Mad 481 : 25 Ind. Cas. 797 : (1914) 27 MLJ 295
Transfer of Property Act, 1882 — Section 72(b)
High Courts18 Aug 1914
Gopala Muppanar and Others Vs Dharmakarta Subramania Aiyar and Others
Madras High Court · (1914) 1 LW 675 : (1914) 27 MLJ 253
High Courts18 Aug 1914
Nidamurthi Krishnamurthy and Another Vs Gargiparthi Gana Pathelingam
Madras High Court · 25 Ind. Cas. 583
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 16(2)(II)
High Courts17 Aug 1914
Vaithinatha Aiyar Vs Vaithinathasawmy Aiyar and Another
Madras High Court · 29 Ind. Cas. 970
High Courts13 Aug 1914
Krishnasami Pillai Vs Kothandarama Naicken and Others
Madras High Court · 25 Ind. Cas. 428 : (1914) 27 MLJ 582
High Courts12 Aug 1914
Arunachala Mudali Vs Govindaraja Mudali and Others
Madras High Court · 25 Ind. Cas. 434 : (1914) 1 LW 673
High Courts12 Aug 1914
Kathiresan Chettiar Vs Ramasami Chettiar and Others
Madras High Court · AIR 1915 Mad 541(2) : (1914) 27 MLJ 302
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts11 Aug 1914
M.A. Rajam Aiyangar and Others Vs Muthukrishna Pillai and Others
Madras High Court · AIR 1915 Mad 424 : 25 Ind. Cas. 945
High Courts11 Aug 1914
Panambatta Kalathil Kunchu Menon Vs Kalathinpadikil Narayanan Ezhutessan
Madras High Court · AIR 1915 Mad 100 : 25 Ind. Cas. 641
Transfer of Property Act, 1882 — Section 76(c)
High Courts11 Aug 1914
Muthukrishna Iyangar and Others Vs Sankaranarayana Iyer and Another
Madras High Court · AIR 1915 Mad 447 : 25 Ind. Cas. 573 : (1914) 1 LW 699
High Courts11 Aug 1914
Kunchapudy Anantha Venkata Veeraraghava Charyulu Vs Srimaut Rajah Yarlagadda Mallikarjuna Prasada Naidu--Bahadur Zemindar Garu
Madras High Court · AIR 1915 Mad 337(2) : 25 Ind. Cas. 883 : (1914) 1 LW 665
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts11 Aug 1914
Doraisami Reddi and Others Vs C. Venkatachalam Pillai
Madras High Court · AIR 1915 Mad 756(2) : (1914) 27 MLJ 734
Limitation Act, 1963 — Section 15
High Courts11 Aug 1914
Muthukrishniengar and Others Vs Sankara Narayana Aiyar and Another
Madras High Court · (1914) 27 MLJ 600
High Courts11 Aug 1914
Iyappa Nainar Vs Manickka Asari
Madras High Court · AIR 1915 Mad 1066 : (1915) ILR (Mad) 773
High Courts11 Aug 1914
Muthukaruppa Mudali and Others Vs Pi. Mu. Kathappudayan and Others
Madras High Court · AIR 1915 Mad 528 : (1914) 27 MLJ 249
Contract Act, 1872 — Section 127
High Courts11 Aug 1914
Desayi alias Allam Raju Nanjunadhiah Vs Desayi alias Allam Raju Venkatasubbiah
Madras High Court · (1914) 1 LW 670 : (1914) 27 MLJ 618
Pensions Act, 1871 — Section 4