High Courts28 Aug 1914
Vaidyanatha Iyer and Others Vs Suppalu Ammal and Another
Madras High Court · 25 Ind. Cas. 997
Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,961 of 5,226
High Courts27 Aug 1914
Muthukaruppan Samban and Others Vs Muthu Samban
Madras High Court · (1915) ILR (Mad) 1158 : (1914) 1 LW 754
High Courts27 Aug 1914
In Re: The Sessions Judge of Coimbatore
Madras High Court · 25 Ind. Cas. 993 : (1914) 27 MLJ 593
Criminal Procedure Code, 1898 (CrPC) — Section 215
High Courts27 Aug 1914
Nagalinga Chettiar Vs Kayarohana Chettiar and Another
Madras High Court · AIR 1915 Mad 80(2) : 25 Ind. Cas. 939
Contract Act, 1872 — Section 151
High Courts27 Aug 1914
K. Raghava Naidu Vs P. Muthiyalu Naidu
Madras High Court · AIR 1915 Mad 1070(2) : (1915) 28 MLJ 301
High Courts26 Aug 1914
Meenakshi and Others Vs Muniandi Panikkan and Another
Madras High Court · AIR 1915 Mad 63 : (1915) ILR (Mad) 1144
High Courts26 Aug 1914
Kanti Venkanna Vs Sri Raja Chelikani Rama Row Garu and Others
Madras High Court · (1915) ILR (Mad) 1155
High Courts26 Aug 1914
Minakshi and Others Vs Muniandi Panikkar and Others
Madras High Court · 25 Ind. Cas. 957 : (1914) 1 LW 704 : (1914) 27 MLJ 353
High Courts26 Aug 1914
Subbiah Servai Vs Chokalinga Thevan and Others
Madras High Court · AIR 1915 Mad 92 : 25 Ind. Cas. 1004 : (1914) 27 MLJ 613
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Aug 1914
Markapuli Reddiar Vs Thandava Kone and Another
Madras High Court · AIR 1915 Mad 356(1) : 25 Ind. Cas. 916
Madras Estates Land Act, 1908 — Section 8
High Courts26 Aug 1914
Rama Kavunden and Others Vs Kuruthasawmy Naick and Others
Madras High Court · AIR 1915 Mad 821(2) : 25 Ind. Cas. 951
High Courts26 Aug 1914
Jagathamba Ammal Vs Ramaswami Iyengar
Madras High Court · AIR 1915 Mad 732 : 25 Ind. Cas. 579
Transfer of Property Act, 1882 — Section 74
High Courts25 Aug 1914
Tanguturi Sriramitlu and Others Vs Nalam Krishna Row and Others
Madras High Court · 25 Ind. Cas. 1001
Criminal Procedure Code, 1898 (CrPC) — Section 253, 437
High Courts25 Aug 1914
C. Raghunatha Row Sahib Vs Vellamoonji Goundan
Madras High Court · AIR 1915 Mad 86 : (1915) ILR (Mad) 1140 : (1914) 27 MLJ 597
Madras Estates Land Act, 1908 — Section 53(2)
High Courts25 Aug 1914
Tangaturi Sriramulu and Nalam Krishna Rao, and Others Vs K. Veerasalingam
Madras High Court · (1914) 1 LW 934 : (1914) 27 MLJ 589
Criminal Procedure Code, 1898 (CrPC) — Section 253, 437
High Courts25 Aug 1914
T. Sriramulu and Others Vs K. Veerasalingam
Madras High Court · (1915) ILR (Mad) 585
High Courts24 Aug 1914
Varadaraja Mudaliar and Another Vs Narayanasami Mudaliar and Others
Madras High Court · AIR 1915 Mad 603 : (1914) 27 MLJ 681
High Courts20 Aug 1914
Sabella Appanna Vs Mallidi Appanna and Others
Madras High Court · AIR 1915 Mad 1463 : 25 Ind. Cas. 700 : (1914) 1 LW 772
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts20 Aug 1914
Bhathey Sundara Rajan and Others Vs A.A. Kuppusami Iyer and Another
Madras High Court · (1914) 27 MLJ 573
High Courts20 Aug 1914
Sambasiva Mudaliar Vs The Secretary of State for India in Council
Madras High Court · AIR 1915 Mad 808(2) : 25 Ind. Cas. 608 : (1914) 1 LW 758 : (1914) 27 MLJ 299