High Courts21 Sept 1914
Anantharama Vadhiar Vs Muthia Tevan and Others
Madras High Court · AIR 1915 Mad 234 : 25 Ind. Cas. 841
Criminal Procedure Code, 1898 (CrPC) — Section 494Penal Code, 1860 (IPC) — Section 394
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,959 of 5,226
High Courts17 Sept 1914
The South Indian Industrials Limited formerly known as the Arbuthnot's Industrials Vs Mindi Rama Jogi and Others
Madras High Court · AIR 1915 Mad 509 : (1914) 27 MLJ 501
Contract Act, 1872 — Section 226
High Courts17 Sept 1914
Maikal Servai Vs Thambuswami Servai and Another
Madras High Court · AIR 1915 Mad 74 : 25 Ind. Cas. 934 : (1914) 1 LW 853
High Courts16 Sept 1914
Rajagopala Naidu Vs M.R. Vijayaraghavalu Naidu and Another
Madras High Court · AIR 1915 Mad 550 : (1915) ILR (Mad) 1184
High Courts16 Sept 1914
Govinda Goundar and Another Vs Ramien and Others
Madras High Court · AIR 1915 Mad 335(2) : 25 Ind. Cas. 600
Land Acquisition Act, 1894 — Section 32(1)
High Courts16 Sept 1914
Mulpuri Veerayya and Another Vs Sanaya Varpu Sivayya and Another
Madras High Court · (1914) 27 MLJ 482
High Courts16 Sept 1914
Reddi Rami Reddi Vs Public Prosecutor of Kurnool
Madras High Court · AIR 1915 Mad 508 : 25 Ind. Cas. 524 : (1914) 27 MLJ 586
Criminal Procedure Code, 1898 (CrPC) — Section 195(7)Penal Code, 1860 (IPC) — Section 182
High Courts16 Sept 1914
Rajagopala Naidu Vs N.R. Vijayaraghavalu Naidu and Another
Madras High Court · 25 Ind. Cas. 683 : (1914) 1 LW 824
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts16 Sept 1914
Yerraguntla Seshacharlu Vs Mukkitmalla Chinniah
Madras High Court · AIR 1915 Mad 530 : 25 Ind. Cas. 721
Evidence Act, 1872 — Section 116Registration Act, 1908 — Section 49
High Courts15 Sept 1914
A. Thiruvengadatha Aiyangar and Another Vs R. Ponnapa Aiyangar and Others
Madras High Court · (1915) 28 MLJ 209
High Courts15 Sept 1914
A. Thiruvengadatha Aiyangar and Another Vs R. Ponnappaiyangar and Others
Madras High Court · 25 Ind. Cas. 965
Madras Local Boards Act, 1884 — Section 51
High Courts11 Sept 1914
Nilambur Thacharakkavil Kovilagath Manavikkaravan alias the Present Valia Tirumulpad Vs Manjeri Puthen Kovilagam Karnavan and Manager Mana Vikkiratan alias Mangeri Elaga Thirumalpad and Others
Madras High Court · 25 Ind. Cas. 607 : (1914) 1 LW 775
High Courts10 Sept 1914
In Re: V. Desikachari and Others
Madras High Court · AIR 1915 Mad 81 : 25 Ind. Cas. 989
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts10 Sept 1914
Thuri Kothanda Rama Reddiar Vs Thesu Reddiar alias Veerasami Reddiar
Madras High Court · (1914) 1 LW 928 : (1914) 27 MLJ 416
High Courts10 Sept 1914
In Re: Mala Naicker and Another
Madras High Court · (1914) 27 MLJ 477
Treasure Trove Act, 1878 — Section 20
High Courts10 Sept 1914
Narayana Reddi Vs Kamakshi Ammal and Others
Madras High Court · (1914) 27 MLJ 674
High Courts10 Sept 1914
Dasari Venkata and Others Vs Reddy Sanjeevi Reddy
Madras High Court · AIR 1915 Mad 337(1) : 25 Ind. Cas. 627
High Courts09 Sept 1914
Arunachala Aiyar and Two Ors. Vs T. Ramasami Aiyar and Others
Madras High Court · AIR 1915 Mad 742 : (1915) ILR (Mad) 1171
High Courts09 Sept 1914
Rajammal and Another Vs Madhava Yogi and Another
Madras High Court · AIR 1915 Mad 33(2) : 25 Ind. Cas. 657 : (1914) 1 LW 777 : (1914) 27 MLJ 445
High Courts09 Sept 1914
Arunachella Aiyar and Others Vs T. Ramaswami Iyer and Others
Madras High Court · (1914) 1 LW 849 : (1914) 27 MLJ 517
Limitation Act, 1963 — Article 62, 97