High Courts09 Sept 1914
Srinivasa Aiyangar and Others Vs Rangasami Aiyangar and Others
Madras High Court · AIR 1915 Mad 717 : 25 Ind. Cas. 812 : (1914) 1 LW 858
Transfer of Property Act, 1882 — Section 108(c)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,960 of 5,226
High Courts09 Sept 1914
Arunachala Aiyar and Others Vs T. Ramasami Aiyar and Others
Madras High Court · 25 Ind. Cas. 618
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Transfer of Property Act, 1882 — Section 55(2)
High Courts08 Sept 1914
Chipurapalli Appayya Vs Sri Raja Kakarlapudi Ramachandra Raju Bahadur Garu and Others
Madras High Court · AIR 1915 Mad 685 : (1914) 27 MLJ 490
Madras Estates Land Act, 1908 — Section 3(2)
High Courts08 Sept 1914
Palantappa Mudali and Another Vs The Official Receiver of Trichinopoly and Another
Madras High Court · 25 Ind. Cas. 948
Provincial Insolvency Act, 1920 — Section 36
High Courts08 Sept 1914
Krishna Iyer Vs Ramaswami Iyer and Another
Madras High Court · AIR 1915 Mad 71 : 25 Ind. Cas. 669 : (1914) 1 LW 818 : (1914) 27 MLJ 447
High Courts08 Sept 1914
Govindammal Vs Marimuthu Pillai and Others
Madras High Court · AIR 1915 Mad 357 : 25 Ind. Cas. 582
Transfer of Property Act, 1882 — Section 19
High Courts08 Sept 1914
Siva Sankara Reddy Vs Muthusami Konan and Another
Madras High Court · AIR 1915 Mad 336 : 25 Ind. Cas. 603
High Courts07 Sept 1914
In Re: P. Venkatachallam Chetti
Madras High Court · 25 Ind. Cas. 995
Opium Act, 1878 — Section 9
High Courts04 Sept 1914
Akkaraju Narayana Rao and Namburi Venkatakrishna Rao Vs Akkaraju Seshamma and Others
Madras High Court · AIR 1915 Mad 426(2) : (1914) 27 MLJ 677
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 54
High Courts03 Sept 1914
Arasappa Pillai Vs Manika Mudaliar
Madras High Court · AIR 1915 Mad 68 : 25 Ind. Cas. 587
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(b)
High Courts02 Sept 1914
Gandla Pedda Naganna and Others Vs Sivanappa and Others
Madras High Court · AIR 1915 Mad 348 : (1915) ILR (Mad) 1162
High Courts02 Sept 1914
Gandla Pedda Nayanna and Others Vs Sivanappa and Others
Madras High Court · (1914) 27 MLJ 520
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts01 Sept 1914
V.E.N.K.R.M.V.R.M. Somasundaram Chetty Vs Tirunarayana Pillai
Madras High Court · AIR 1915 Mad 547 : 25 Ind. Cas. 592
Civil Procedure Code, 1908 (CPC) — Section 73(2)
High Courts01 Sept 1914
Venkateswara Aiyar Vs Cherasseri Madathil Ravanumi Nair
Madras High Court · (1914) 27 MLJ 405
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts01 Sept 1914
Vusa Chandrakantam and Others Vs Vusa Subbarayudu
Madras High Court · AIR 1915 Mad 554 : 25 Ind. Cas. 685 : (1914) 1 LW 827
High Courts01 Sept 1914
Venkateswara Iyer Vs Cherrseri Madathil Ravunni Nair
Madras High Court · AIR 1915 Mad 461 : 25 Ind. Cas. 597
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts31 Aug 1914
K.R. Subramania Iyer Vs Venkataramier and Others
Madras High Court · 31 Ind. Cas. 4
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9(2)
High Courts28 Aug 1914
Ravulapati Papi Reddi Vs Nanduru Peda Venkatacharyulu
Madras High Court · AIR 1915 Mad 735 : (1914) 27 MLJ 567
Madras Estates Land Act, 1908 — Section 3(2)
High Courts28 Aug 1914
Muthukaruppan Samban and Others Vs Muthu Samban
Madras High Court · AIR 1915 Mad 573 : (1914) 27 MLJ 497
Transfer of Property Act, 1882 — Section 54
High Courts28 Aug 1914
Vadlamannati Srinivasadikshitulu and Others Vs Damera Rangayya and Others
Madras High Court · 25 Ind. Cas. 702 : (1914) 1 LW 903
Contract Act, 1872 — Section 74