High Courts29 Jul 1914
Nagar Damodhara Shanghog Vs Ramappaya and Others Ramappaya and Another Vs Nagar Damodhara Shanghog and Others
Madras High Court · AIR 1915 Mad 32 : 25 Ind. Cas. 398
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,964 of 5,226
High Courts29 Jul 1914
Srimath Kadambi Jagannatha Charyulu Ayyavarlu Vs Pidikiti Kutumbarayudu and Another
Madras High Court · (1916) ILR (Mad) 21
High Courts29 Jul 1914
Adyapadi Ramanna Udpa and Others Vs Krishna Udpa and Others
Madras High Court · 25 Ind. Cas. 450 : (1914) 27 MLJ 167
High Courts29 Jul 1914
Srimath Kidambi Jagannathacharyulu Ayyavarlu Vs Pidipiti Kutumbarayadu and Another
Madras High Court · AIR 1915 Mad 738 : (1916) ILR (Mad) 21 : 25 Ind. Cas. 891 : (1914) 27 MLJ 233
Madras Estates Land Act, 1908 — Section 8
High Courts29 Jul 1914
Bhimavarapu Buchi Reddi and Others Vs The President of the Taluk Board of Guntur and Another
Madras High Court · AIR 1915 Mad 647 : (1914) 27 MLJ 284
Limitation Act, 1963 — Section 10Madras Local Boards Act, 1884 — Section 51
High Courts28 Jul 1914
M. Vijiaraghavalu pillai Vs P. Theagaroya Chetti and Another
Madras High Court · (1915) ILR (Mad) 581
High Courts28 Jul 1914
M. Vijiaraghavalu Pillai, P. Theagaroya Chetti and P.M. Appasawmy Chetti Vs Emperor
Madras High Court · 25 Ind. Cas. 345
Civil Procedure Code, 1908 (CPC) — Section 115Extradition Act, 1903 — Section 4
High Courts28 Jul 1914
Noor Mahammad Saib and Others Vs Karima Bibi Ammal and Others
Madras High Court · AIR 1915 Mad 687(1) : 25 Ind. Cas. 559
High Courts28 Jul 1914
Venkatesha Malia Vs B. Ramaya Hegade and Twelve Ors.
Madras High Court · (1916) ILR (Mad) 1192 : (1915) ILR (Mad) 1192
High Courts28 Jul 1914
In Re: M. Vijiaraghava Pillai; P. Theagaraya Chetti and P.M. Appaswami Pillai
Madras High Court · (1914) 27 MLJ 227
High Courts28 Jul 1914
Venkatesha Mallia Vs Bammampalli Ramayya Hegade and Others
Madras High Court · AIR 1915 Mad 127 : (1914) 27 MLJ 241
High Courts28 Jul 1914
Noor Muhammad Sahib and Others Vs Karim Bibi Ammal and Others
Madras High Court · (1914) 27 MLJ 270
High Courts28 Jul 1914
Mohammad Koolayappa Rowthan Vs Sheik Abdul Khadir Rowthan and Another
Madras High Court · (1914) 27 MLJ 169
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts27 Jul 1914
Malamal Vittil Krishnan Nair Vs Kavalappara Moopil Nair
Madras High Court · AIR 1915 Mad 41(1) : (1914) 27 MLJ 171
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts27 Jul 1914
In Re: Krushno Kariko
Madras High Court · 30 Ind. Cas. 435
Penal Code, 1860 (IPC) — Section 300
High Courts27 Jul 1914
Malamal Vittil Krishnan Nair Vs Kavalappara Mooppil Nair Avergal
Madras High Court · 25 Ind. Cas. 47
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts27 Jul 1914
Kollichina Venkataramayya Vs Gudavalli Subbarayudu
Madras High Court · AIR 1915 Mad 919(2) : 25 Ind. Cas. 122
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13
High Courts27 Jul 1914
Bir Mohamad Rowther Vs Nagoor Rowther, and Another
Madras High Court · AIR 1915 Mad 425(1) : 25 Ind. Cas. 576 : (1914) 27 MLJ 483
High Courts27 Jul 1914
Bir Mahamed Rowther Vs Nagoor Rowther and Another
Madras High Court · 25 Ind. Cas. 576(1)
High Courts24 Jul 1914
Ramanathan Chetty Vs Maruthappa Kone and Others
Madras High Court · AIR 1915 Mad 495(1) : 25 Ind. Cas. 643
Presidency Small Cause Courts Act, 1882 — Section 25