High Courts17 Jul 1914
Malli Reddi and Another Vs Peddakka and Others
Madras High Court · AIR 1915 Mad 534(1) : (1914) 1 LW 517 : (1914) 27 MLJ 147
Limitation Act, 1871 — Section 5
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,966 of 5,226
High Courts17 Jul 1914
Thayammal and Another Vs Kuppanna Koundan
Madras High Court · AIR 1915 Mad 659(2) : (1915) ILR (Mad) 1125 : (1914) 27 MLJ 285
High Courts17 Jul 1914
Thevaraya Reddy and Others Vs Venkatachala Pandithan and Others
Madras High Court · AIR 1915 Mad 256 : 25 Ind. Cas. 96 : (1914) 1 LW 595
Transfer of Property Act, 1882 — Section 83, 84
High Courts16 Jul 1914
Venkatachella Mitdaly Vs Arunachella Mudaly and Others
Madras High Court · 25 Ind. Cas. 80 : (1914) 1 LW 574
High Courts16 Jul 1914
Bangarasami Aiyangar Vs A.R.A.A.R.S.M. Somasundaram Chettiar and Others
Madras High Court · (1914) 1 LW 584 : (1914) 27 MLJ 176
High Courts16 Jul 1914
Raman Nambiar Vs Raman Nambiar
Madras High Court · AIR 1915 Mad 307(2) : (1914) 1 LW 541 : (1914) 27 MLJ 175
High Courts16 Jul 1914
Karuppayee Vs Chinnammal and Others
Madras High Court · AIR 1915 Mad 492 : 25 Ind. Cas. 191 : (1914) 1 LW 537
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Jul 1914
Raja Kamadana Venkatanarasimha Ramachandra Row Bahadur Zamindar Garu, Zamindar of Guruza (died), and Others Vs Konduri Chinna Venkayya and Another
Madras High Court · 25 Ind. Cas. 57 : (1914) 1 LW 575
High Courts14 Jul 1914
Bommaya Hegade Vs Srinivasa Hebbara and Jalayakshi, minor by her guardian Anandram Madi
Madras High Court · AIR 1915 Mad 25(2) : 25 Ind. Cas. 900 : (1914) 27 MLJ 305
High Courts14 Jul 1914
Avudai Ammal Vs Ganapathi Aiyar and Another
Madras High Court · 25 Ind. Cas. 28
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts13 Jul 1914
Unde Rajah Raja Sri Raja Velugoti Srirajagopala Krishna Yachendra Bahadur, K.C.I.E., Panchahazar Munsubdar The Mahrajah of Venkatagiri Vs Sheikh Mohadeen Sahib and Others
Madras High Court · AIR 1915 Mad 545 : 25 Ind. Cas. 590(1) : (1914) 1 LW 592
Madras Estates Land Act, 1908 — Section 27
High Courts13 Jul 1914
K. Vilvanatha Mudaliar Vs Mannar Naidu
Madras High Court · AIR 1915 Mad 20 : 25 Ind. Cas. 425 : (1914) 1 LW 667
Madras Estates Land Act, 1908 — Section 192
High Courts13 Jul 1914
Vungarala Seshayya and Another, Vungarala Sattirazu, Ganni Veerayya and Chintapalli Sattirazu and Another Vs Tadapalli Subba Rao and Others Damisetti Venkataswamy and Others Vs Alla Narayanasawmy and Others
Madras High Court · 25 Ind. Cas. 61
High Courts13 Jul 1914
The Municipal Council of Tirupati Vs Sree Mahant Prayag Dossjee Varu
Madras High Court · AIR 1915 Mad 594 : (1914) 1 LW 513 : (1914) 27 MLJ 231
High Courts12 May 1914
Gogi Padmarajappa and Another Vs Madduru Venkatasubbiah
Madras High Court · AIR 1914 Mad 311 : 24 Ind. Cas. 423
Civil Procedure Code, 1908 (CPC) — Section 20(e)
High Courts12 May 1914
Subbarama Aiyar and Another Vs Mariya Pillai
Madras High Court · AIR 1914 Mad 78 : 24 Ind. Cas. 967 : (1914) 1 LW 498
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts01 May 1914
In Re: Oomayan
Madras High Court · AIR 1915 Mad 50(1) : 25 Ind. Cas. 330 : (1914) 1 LW 492
Criminal Procedure Code, 1898 (CrPC) — Section 341Evidence Act, 1872 — Section 114(a)
High Courts01 May 1914
Venkatarama Aiyar and Others Vs Saminatha Aiyr
Madras High Court · (1915) ILR (Mad) 797