High Courts23 Apr 1914
In re : Nalliveerathevan and Another
Madras High Court · 24 Ind. Cas. 351
Penal Code, 1860 (IPC) — Section 379, 411
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,968 of 5,226
High Courts22 Apr 1914
Sree Sree Sree Madana Mohana Ananga Bheema Deo Kesari Gajapati late a minor, by Sree Sree Sree Kundana Devi Putta Mahadevi Vs Sree Sree Sree Purushothama Ananga Bheema Deo
Madras High Court · (1915) ILR (Mad) 1105 : 24 Ind. Cas. 999 : (1914) 27 MLJ 306
Madras Impartible Estates Act, 1902 — Section 2(3), 2(4)
High Courts22 Apr 1914
Krishnamma Boyee Vs Gopal Row and Others
Madras High Court · AIR 1915 Mad 308 : 24 Ind. Cas. 485
High Courts21 Apr 1914
Ganapathi Mudali Vs Venkatalakshminarasayya and Others
Madras High Court · AIR 1915 Mad 345 : 25 Ind. Cas. 109
Limitation Act, 1963 — Section 28
High Courts21 Apr 1914
Nori Lakshminarasimham and Others Vs Pratipathi Lakshminarayana and Others
Madras High Court · AIR 1914 Mad 85 : 24 Ind. Cas. 825
Civil Procedure Code, 1908 (CPC) — Section 148, 151
High Courts21 Apr 1914
Gopalakrishna Aiyar and Others Vs Sri Sri Sukirtha Theenthara Theetha Swamigal (died) and Others
Madras High Court · AIR 1914 Mad 84 : 24 Ind. Cas. 790
Registration Act, 1908 — Section 37
High Courts21 Apr 1914
Matte Sarayya Vs Vepparathi Vydynatham
Madras High Court · AIR 1915 Mad 226 : (1914) 1 LW 490 : (1914) 27 MLJ 57
High Courts21 Apr 1914
Venkatarama Aiyar Vs Suppa Nadan and Others
Madras High Court · AIR 1914 Mad 333 : 24 Ind. Cas. 24 : (1914) 27 MLJ 58
Limitation Act, 1908 — Section 31(1)
High Courts21 Apr 1914
Kunhanna Shetty Vs Timmaju and Others
Madras High Court · AIR 1914 Mad 698 : 24 Ind. Cas. 246 : (1914) 27 MLJ 60
High Courts20 Apr 1914
Vannavalli Seshagiri Row and Pammela Amenayya Sastrulu Vs Gopisetti Narayanaswami Naidu Receiver
Madras High Court · AIR 1914 Mad 98 : (1915) ILR (Mad) 795 : 24 Ind. Cas. 374 : (1914) 26 MLJ 573
Suits Valuation Act, 1887 — Section 8Tamil Nadu Civil Courts Act, 1873 — Section 14
High Courts20 Apr 1914
In Re : Ponthala Narisi Reddi and Another
Madras High Court · 24 Ind. Cas. 327
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 Apr 1914
The Deputy Commissioner and Secretary to the Chief Commissioner of Income Tax Vs Bhanjee Ramjee and Co.
Madras High Court · (1921) 41 MLJ 191
High Courts17 Apr 1914
Pasumarti Payidanna Vs Ganti Lakshminarasamma and Others
Madras High Court · (1915) ILR (Mad) 1076 : (1915) 28 MLJ 525
High Courts17 Apr 1914
Ramaswami Reddi Vs Sokkappa Reddi and Another
Madras High Court · (1918) 35 MLJ 194
General Clauses Act, 1897 — Section 6
High Courts17 Apr 1914
Muthusamy Aiyar Vs Solai Konan alias Ramiah Konan
Madras High Court · AIR 1915 Mad 48(1) : 25 Ind. Cas. 679 : (1914) 26 MLJ 597
High Courts16 Apr 1914
K.R. Ramachandra Ayyar Vs The President of the Vakils' Association, High Court
Madras High Court · (1916) ILR (Mad) 128
High Courts16 Apr 1914
Patinjara Manakal Parameswaran Nambudri Vs M.K. Subramania Pattar
Madras High Court · 29 Ind. Cas. 456
High Courts16 Apr 1914
The Public Prosecutor Vs Raver Unithiri, Marvather Vittil and Ambumarar
Madras High Court · AIR 1914 Mad 50 : 24 Ind. Cas. 145 : (1914) 26 MLJ 511
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts16 Apr 1914
Venkatagiri Nayani Varu (died) and Others Vs K.J. Subbarayalu Nayani Varu (died) and Another
Madras High Court · AIR 1914 Mad 70 : 24 Ind. Cas. 491
High Courts15 Apr 1914
Gopichetti Narayanaswami Naidu Receiver of Medu and Nidada - Vole Estates Vs Madala Venkanna and Others
Madras High Court · 24 Ind. Cas. 685
Easements Act, 1882 — Section 7