High Courts07 Jan 1914
Churiyayi Kanaran Vs Mattarai Chirutha and Another
Madras High Court · (1915) ILR (Mad) 954
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,977 of 5,226
High Courts07 Jan 1914
L. Krishna Bhoopathi Deo Garu Vs The Hon'ble Mr. Sri Mirza Sri Pasupati Vijiarama Gajapathiraja Maharaja Manya Sultan Bahadur Garu Raja of Vizianagaram and Another
Madras High Court · (1915) ILR (Mad) 832
High Courts07 Jan 1914
Rao Sahib Pydah Venkatachalapathi Garu and Others Vs Muthu Venkatachalapathi (died) and Another
Madras High Court · (1914) 1 LW 157 : (1914) 26 MLJ 151
High Courts07 Jan 1914
Churiya Kurnum Vs Thakarie Chiruthan and Others
Madras High Court · (1914) 1 LW 160 : (1914) 26 MLJ 183
High Courts07 Jan 1914
Lingam Krishna Bhoopathi Deo Garu Vs The Honourable Sri Mirza Sri Pusapati Raja of Vizianagaram and Kovvuru Basavi Reddi Garu
Madras High Court · (1914) 26 MLJ 185
Civil Procedure Code, 1908 (CPC) — Section 38, 39
High Courts06 Jan 1914
Sivagnana Desika Gnanasambhanda Pandarasannadhi Vs The Hon'ble the Advocate General of Madras
Madras High Court · (1915) 28 MLJ 174
High Courts06 Jan 1914
Rallabamdi Subbiah and Others Vs Sri Rajah Venkataramiah Appa Rao Bahadur Zemindar Garu and Sir Rajah Sobbanadri Appa Rao Bahadur Zemindar Garu by Next Friend and Manager M. Narasimham Pantulu Garu, on behalf of the Court of Wards
Madras High Court · AIR 1914 Mad 488(2) : (1914) 26 MLJ 217
High Courts05 Jan 1914
Madurai Pillai Vs T. Muthu Chetty
Madras High Court · AIR 1914 Mad 287 : (1915) ILR (Mad) 823 : 22 Ind. Cas. 775 : (1914) 26 MLJ 227
Presidency Small Cause Courts Act, 1882 — Section 9
High Courts04 Jan 1914
Swaminatha Aiyar Vs S. Sivagurunatha Chettiar
Madras High Court · 32 Ind. Cas. 990
High Courts01 Jan 1914
Jelagan Subramania Naidu Vs K. Singara Mudali
Madras High Court · AIR 1915 Mad 602 : (1914) 27 MLJ 616
High Courts23 Dec 1913
Veduruvada Venkanna and Others Vs Receiver, Medur and Nidadavole Estates
Madras High Court · 24 Ind. Cas. 786 : (1914) 1 LW 245
High Courts23 Dec 1913
C. Karunakara Menon Vs Dr. T.M. Nair
Madras High Court · AIR 1914 Mad 141(1) : 24 Ind. Cas. 974
High Courts23 Dec 1913
Krishnammal and Another Vs M. Soundararaja Aiyar
Madras High Court · (1915) ILR (Mad) 698 : (1914) 1 LW 147
High Courts23 Dec 1913
Naduvil Edom Kelu Achan Vs Ayya Pattar's son Varadaraja Iyer
Madras High Court · AIR 1914 Mad 692 : 24 Ind. Cas. 481 : (1914) 26 MLJ 283
High Courts19 Dec 1913
Abdul Kader Rowther and Another Vs Krishnan Malaval Nair (Karnavan and Manager of the Tarwad)
Madras High Court · (1915) ILR (Mad) 695
High Courts19 Dec 1913
K.K. Narayanan Nambudripad Vs M.K. Krishna Patter and Others
Madras High Court · AIR 1914 Mad 225 : 22 Ind. Cas. 515 : (1914) 26 MLJ 348
Transfer of Property Act, 1882 — Section 108(i)
High Courts19 Dec 1913
Abdul Kadir Rowther and Another Vs Krishna Malamal Nair Karnavan and Managar of the Tarwad
Madras High Court · AIR 1914 Mad 384 : (1914) 1 LW 271 : (1914) 26 MLJ 433
High Courts18 Dec 1913
T.R. Ganesh Row alias Venkat Row Vs T.V. Tulga Ram Row and Others
Madras High Court · AIR 1914 Mad 91 : 24 Ind. Cas. 696
High Courts18 Dec 1913
T.R. Ganesh Row alias Venkat Row Vs T.V. Tulja Ram Row and Others
Madras High Court · (1914) 26 MLJ 460