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Madras High Court judgments

1,04,503 judgments · page 4,981 of 5,226

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High Courts29 Oct 1913

Mrs. Annie Besant Vs G. Narayaniah

Madras High Court · (1913) 25 MLJ 661

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High Courts24 Oct 1913

The Secretary to The Commissioner of Salt Abkari and Separate Revenue Revenue Board Vs Mrs. E.M. Orr and the Bank of Madras

Madras High Court · (1915) ILR (Mad) 646

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High Courts24 Oct 1913

The Secretary to the Commissioner of Salt, Abkari and Separate Revenue, Revenue Board Vs Mrs. E.W. Orr and The Bank of Madras

Madras High Court · (1913) 25 MLJ 613

Stamp Act, 1899 — Section 2(17)
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High Courts24 Oct 1913

Chinnan and Others Vs Kondam Naidu and Another

Madras High Court · (1914) 1 LW 41 : (1914) 26 MLJ 169

Madras Estates Land Act, 1908 — Section 3(2)(d), 55
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High Courts23 Oct 1913

G. Seshamma Vs B.V. Suryanarayana and Another

Madras High Court · (1915) ILR (Mad) 643

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High Courts23 Oct 1913

Kochu Rabia Vs Abdurahman

Madras High Court · (1915) ILR (Mad) 589

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High Courts23 Oct 1913

Vathiadath Ahamad Kutti Haji's daughter and Kandar Madathil Assanar's wife Kochu Rabia Vs Vadakke Thalakkal Ahamad's son Abdurahman and Others

Madras High Court · AIR 1914 Mad 267 : 24 Ind. Cas. 106 : (1914) 1 LW 422 : (1914) 26 MLJ 523

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High Courts23 Oct 1913

Ponnuswami Pillai died and Others Vs Chokkalingam

Madras High Court · (1913) 25 MLJ 593

Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 186
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High Courts21 Oct 1913

Govinda Chetti and Others Vs Emperor

Madras High Court · (1914) 27 MLJ 928

Criminal Procedure Code, 1898 (CrPC) — Section 144
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High Courts21 Oct 1913

P. Lakshmi Narasayya Vs S. P. Narasimhachari

Madras High Court · (1913) 25 MLJ 577

Presidency Towns Insolvency Act, 1909 — Section 103, 104
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High Courts21 Oct 1913

Thalagara Ramanne and Others Vs Kalagare Gangayya and Others

Madras High Court · (1914) 27 MLJ 132

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High Courts17 Oct 1913

Krishnappa Chetty Vs Abdul Khader Saheb and Others

Madras High Court · 25 Ind. Cas. 11 : (1914) 26 MLJ 449

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High Courts17 Oct 1913

Zainab Bee Vs The Official Assignee of Madras

Madras High Court · 24 Ind. Cas. 513

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High Courts16 Oct 1913

Kuthalidatt Narayanan Moothad and Others Vs The Cochin Sirkar

Madras High Court · (1915) ILR (Mad) 635 : (1913) 25 MLJ 621

Civil Procedure Code, 1908 (CPC) — Section 86
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High Courts15 Oct 1913

Ayyakutti Mankondan Vs Periasawmi Koundan and Others

Madras High Court · AIR 1914 Mad 121(2) : 24 Ind. Cas. 771 : (1914) 1 LW 31 : (1916) 30 MLJ 404

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High Courts14 Oct 1913

Karuppan Ambalagaram (died) and Others Vs Mahammad Sakuth Levvai

Madras High Court · (1914) 26 MLJ 74

Contract Act, 1872 — Section 70
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High Courts13 Oct 1913

Ottapurakkal Thayath Suppi and Others Vs Sayid Alabi Masaber Koya alias Koya Kunhi Koya

Madras High Court · (1914) 26 MLJ 37

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 43 Rule 1(r)
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High Courts10 Oct 1913

Batchu Ramayya Vs Dhara Satchi

Madras High Court · (1913) 25 MLJ 635

Transfer of Property Act, 1882 — Section 43
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High Courts10 Oct 1913

Ramalinga Naryana Rama Pundia Chinna Thambiar, Zemindar of Sivagiri Vs Michael alias Sankaralingam and Others

Madras High Court · (1915) ILR (Mad) 629 : (1913) 25 MLJ 608

Madras Estates Land Act, 1908 — Section 112, 54
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High Courts10 Oct 1913

Mahaboob Sarafarajawant Sri Raja Partha Sarathy Appa Rao Bahadur Zamindar Garu Vs The Secretary of State

Madras High Court · (1915) ILR (Mad) 620

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