High Courts18 Feb 1913
K. Krishnamachariar Vs Veeravalli Krishnamachariar
Madras High Court · (1915) ILR (Mad) 166 : (1913) 24 MLJ 517
Evidence Act, 1872 — Section 32, 32(5)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,990 of 5,226
High Courts18 Feb 1913
Doraisingam alias Gouri Vallabha Thevar Vs Vyravan Chettiar
Madras High Court · 19 Ind. Cas. 219 : (1913) 24 MLJ 404
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7
High Courts18 Feb 1913
Venkatachala Goundan and Others Vs Rangaratnam Aiyar and Others
Madras High Court · 20 Ind. Cas. 374 : (1913) 24 MLJ 571
Transfer of Property Act, 1882 — Section 106
High Courts14 Feb 1913
Boddu Jaggayya, Minor by mother and Guardian Mangamma Vs Goli Appala Raju and Another
Madras High Court · 18 Ind. Cas. 953
High Courts13 Feb 1913
Sri Raja Inugunti Prakasa Rajaningaru and Others Vs Yeranki Peda Venkata Rao
Madras High Court · (1913) 25 MLJ 360
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4
High Courts13 Feb 1913
Chaganti Atchaparaju Vs Raja Velugoti Krishnayachendraluvaru
Madras High Court · (1915) ILR (Mad) 163 : (1913) 24 MLJ 402
Madras Estates Land Act, 1908 — Section 3
High Courts13 Feb 1913
P.R. Sambasiva Aiyar and Another Vs Muhamad Hussain Rowther and Another
Madras High Court · 31 Ind. Cas. 917
High Courts12 Feb 1913
K. Dhanapala Chetty Vs I.N. Anantha Chetty and Others
Madras High Court · 18 Ind. Cas. 973
High Courts12 Feb 1913
Sri Rajagopalaswami Temple Vs Jagannatha Pandi Aiyar
Madras High Court · (1915) ILR (Mad) 155 : 18 Ind. Cas. 719
High Courts12 Feb 1913
Sri Rajagopalaswami temple Vs Jagannadha Pandia Aiyar
Madras High Court · (1913) 24 MLJ 342
High Courts12 Feb 1913
K. Dhanapala Chetti Vs T.N. Anantha Chetti and Others
Madras High Court · (1913) 24 MLJ 418
Succession Act, 1925 — Section 82
High Courts11 Feb 1913
In Re: K. Bali Reddi and Others
Madras High Court · (1914) ILR (Mad) 119
Penal Code, 1860 (IPC) — Section 148, 302
High Courts11 Feb 1913
Darbha Lingayya Vs Darbha Kanakamma
Madras High Court · (1915) ILR (Mad) 153 : (1915) 28 MLJ 260
High Courts11 Feb 1913
Mullangi Venkatarangam Chetty and Another Vs M. Venkatasubbammah and Others
Madras High Court · 19 Ind. Cas. 740 : (1913) 25 MLJ 373
Evidence Act, 1872 — Section 50
High Courts10 Feb 1913
Muthammal Vs The Secretary of State for India in Council
Madras High Court · 19 Ind. Cas. 68 : (1913) 24 MLJ 405
Madras Revenue Recovery Act, 1864 — Section 58
High Courts07 Feb 1913
Ramalinga Chetty Vs P.B. Ananthachariar and Others
Madras High Court · 18 Ind. Cas. 722
High Courts07 Feb 1913
Sankarappa Naicker and Others Vs Rani Nachiar and Another and Kondama Naiker and Others
Madras High Court · (1915) ILR (Mad) 149 : (1913) 25 MLJ 276
Easements Act, 1882 — Section 7
High Courts07 Feb 1913
Penukonda Venkiah Vs Sanka Krishnamoorthi, minor by his next friend Sriram Lakshmikantham
Madras High Court · (1915) ILR (Mad) 141 : 19 Ind. Cas. 80 : (1913) 24 MLJ 552
Easements Act, 1882 — Section 13
High Courts06 Feb 1913
A.M. Ross Vs The Secretary of State for India in Council
Madras High Court · (1914) ILR (Mad) 55 : 19 Ind. Cas. 353 : (1913) 24 MLJ 429
Civil Procedure Code, 1908 (CPC) — Section 79