High Courts26 Nov 1912
Srinivasa Ayyangar and Others Vs The Secretary of State Foe India and Others
Madras High Court · (1915) ILR (Mad) 92
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,996 of 5,226
High Courts26 Nov 1912
R. Ramana Reddi Vs R. Babu Reddi and Others
Madras High Court · (1914) ILR (Mad) 186
High Courts26 Nov 1912
Veeraraghava Aiyar and Others Vs K. Lakshmana Aiyar and Others
Madras High Court · 18 Ind. Cas. 247
High Courts26 Nov 1912
Srinivasa Aiyangar and Others Vs The Secretary of State for India in Council and Others
Madras High Court · (1913) 24 MLJ 41
Madras Revenue Recovery Act, 1864 — Section 59
High Courts26 Nov 1912
Rebala Ramana Reddi Vs Rebala Babu Reddi and Others
Madras High Court · (1913) 24 MLJ 96
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts25 Nov 1912
Nellathuru Venkatarayacharlu and Another Vs Nedathuru Krishnama Charlu and Others
Madras High Court · (1913) 24 MLJ 697
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts25 Nov 1912
Ajapa Natesa Pandara Sannadhi Vs S.M.R.M. Ramalingam Pillai and Another
Madras High Court · 20 Ind. Cas. 767 : (1913) 24 MLJ 658
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts24 Nov 1912
Veeraraghava Iyer and Others Vs K. Lakshmana Iyer and Others
Madras High Court · (1913) 25 MLJ 248
Contract Act, 1872 — Section 69
High Courts23 Nov 1912
The Secretary of State for India, In Council Vs Penumacha Venkatapatha Raju and Another
Madras High Court · 17 Ind. Cas. 953
Madras Revenue Recovery Act, 1864 — Section 58
High Courts22 Nov 1912
Vyapuri Koundan and Others Vs A.C. Chidambara Mudaliar
Madras High Court · (1913) 24 MLJ 26
High Courts22 Nov 1912
Vyapuri Goundan and Others Vs A.C. Chidambara Mudaliar
Madras High Court · (1914) ILR (Mad) 314
High Courts21 Nov 1912
The Public Prosecutor Vs Sadananda Patnaik
Madras High Court · 17 Ind. Cas. 786 : (1912) 23 MLJ 670
Penal Code, 1860 (IPC) — Section 161
High Courts19 Nov 1912
V. Adinarayana Vs P. Ramudu alias Ramaswamy and Others
Madras High Court · (1914) ILR (Mad) 304
High Courts19 Nov 1912
Villuri Adinarayana Vs Polimera Ramudu alias Ramaswamy and Others
Madras High Court · 17 Ind. Cas. 648 : (1913) 24 MLJ 17
High Courts18 Nov 1912
N.P.L.N.K.R. Kanniappan Chetti Vs P.R. Manikavasagam Chetti
Madras High Court · 17 Ind. Cas. 763 : (1912) 23 MLJ 677
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts18 Nov 1912
Rajagopala Pandarithar, represented by his next friend Anni Ammal Vs Muthukumara Chettiar
Madras High Court · (1912) 23 MLJ 676
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 12
High Courts18 Nov 1912
Rajagopala Pandarithar, Represented By His Next Friend Anni Ammal Vs Muthu Kumara Chettiar
Madras High Court · 17 Ind. Cas. 762
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 12
High Courts18 Nov 1912
B. Ayyaparaju Vs The Secretary of State for India in Council
Madras High Court · 25 Ind. Cas. 894
Specific Relief Act, 1877 — Section 42