High Courts16 Apr 1915
A Vakil of the High Court Vs The President of the Vakils' Association, High Court
Madras High Court · 29 Ind. Cas. 879
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,944 of 5,226
High Courts16 Apr 1915
S. Ratna Naidu Vs P.R. Aiyanachariar and Others
Madras High Court · AIR 1916 Mad 479 : 29 Ind. Cas. 991
High Courts15 Apr 1915
Mahomad Ibrahim Ravuthar Vs Kattayan alias Arokia Udayan
Madras High Court · 30 Ind. Cas. 461
High Courts15 Apr 1915
The Corporation of Madras Vs Mohan Lal Sowcar and Others
Madras High Court · 30 Ind. Cas. 683
High Courts15 Apr 1915
In Re: Rallabandi Sobhanadri and Others
Madras High Court · 29 Ind. Cas. 668
Criminal Procedure Code, 1898 (CrPC) — Section 256
High Courts15 Apr 1915
Arumugasundara Maharaja Pillai and Others Vs K. Narasimha Iyer and Others
Madras High Court · 29 Ind. Cas. 916 : (1915) 2 LW 542
Transfer of Property Act, 1882 — Section 101
High Courts15 Apr 1915
In Re: R. Sobhanadri and Others
Madras High Court · AIR 1915 Mad 1200 : (1916) ILR (Mad) 503 : (1915) 2 LW 574
Criminal Procedure Code, 1898 (CrPC) — Section 256
High Courts15 Apr 1915
S. Perumal Nadan and Others Vs Sivanamji Nadachi
Madras High Court · AIR 1916 Mad 840(1) : (1916) ILR (Mad) 583
High Courts15 Apr 1915
In Re: Cherukath Mammad and Others
Madras High Court · AIR 1916 Mad 1125 : 29 Ind. Cas. 336
High Courts15 Apr 1915
Sudalayadum Perumal Nadan and Others Vs Sivananji Nadachi
Madras High Court · 30 Ind. Cas. 544 : (1915) 2 LW 729
High Courts15 Apr 1915
N. Govinda Chetty Vs N. Doraiswami Chetty
Madras High Court · 29 Ind. Cas. 905
Civil Procedure Code, 1908 (CPC) — Section 47(2)
High Courts14 Apr 1915
Logambal alias Thangachi Ammal Vs Vaithinatha Iyer and Another
Madras High Court · AIR 1916 Mad 1071(2) : 30 Ind. Cas. 768
High Courts12 Apr 1915
Janga Venkatareddy and Others Vs Jamal Ahmed Saheb
Madras High Court · 29 Ind. Cas. 394
Transfer of Property Act, 1882 — Section 55
High Courts12 Apr 1915
S.T.U.V.R. Muthuraman Chettiar Vs Ponnuswamy Udayar
Madras High Court · AIR 1915 Mad 1191 : 29 Ind. Cas. 549 : (1915) 2 LW 533
Transfer of Property Act, 1882 — Section 6(a)
High Courts09 Apr 1915
Subramaniyan Chetty Vs S.R.M. Ramaswami Chetty alias Chinniah Chetty
Madras High Court · AIR 1916 Mad 908(2) : 31 Ind. Cas. 499
Civil Procedure Code, 1908 (CPC) — Section 150Probate and Administration Act, 1881 — Section 98
High Courts09 Apr 1915
Venugopalachariar Vs Padmanabha Row
Madras High Court · AIR 1916 Mad 768(2) : 30 Ind. Cas. 188
Transfer of Property Act, 1882 — Section 90
High Courts09 Apr 1915
Krishnamachari Vs Shaw, Wallace and Company
Madras High Court · AIR 1916 Mad 438 : (1916) ILR (Mad) 576
Criminal Procedure Code, 1898 (CrPC) — Section 179, 181Penal Code, 1860 (IPC) — Section 406, 409
High Courts09 Apr 1915
Sri Rajah Venkata Perumal Raju Bahadur Varu, minor, by Guardian Mr. W.A. Varadachariar Vs Sri Mahant Prayag Dossjee Varu
Madras High Court · AIR 1916 Mad 972 : 29 Ind. Cas. 556
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts09 Apr 1915
C. Krishnamachari Vs Shaw Wallace and Co.
Madras High Court · 29 Ind. Cas. 331
Penal Code, 1860 (IPC) — Section 406, 409
High Courts08 Apr 1915
Seshagiri Aiyangar Vs Sadachi and Others
Madras High Court · AIR 1916 Mad 909 : 29 Ind. Cas. 924