High Courts26 Mar 1915
R. Srinivasa Iyengar Vs S.K.M.R.M. Ramaswami Chettiar by agent Somasundaram Chettiar
Madras High Court · AIR 1916 Mad 120(2) : 29 Ind. Cas. 846
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,946 of 5,226
High Courts26 Mar 1915
Hansraj Sowcar Vs S.M. Sheik Mohideen Rowther and Others
Madras High Court · 29 Ind. Cas. 745
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Mar 1915
In Re: B. Dasappa
Madras High Court · AIR 1916 Mad 1109 : 29 Ind. Cas. 85
Penal Code, 1860 (IPC) — Section 217, 411
High Courts26 Mar 1915
In Re: Rukmani Ammal and Another
Madras High Court · AIR 1916 Mad 1059 : 29 Ind. Cas. 98
Penal Code, 1860 (IPC) — Section 379
High Courts26 Mar 1915
In Re : S. Kuppusami Aiyar
Madras High Court · (1916) ILR (Mad) 561 : (1915) 2 LW 463 : (1915) 28 MLJ 505
Charter Act, 1861 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts26 Mar 1915
In Re: S. Kuppuswami Aiyar
Madras High Court · AIR 1916 Mad 408 : (1916) ILR (Mad) 561
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 189, 504
High Courts26 Mar 1915
R. Srinivasa Iyengar Vs S.K.M.R.M. Ramaswami Chettiar by Agent, Somasundaram Chettiar
Madras High Court · (1916) ILR (Mad) 235
Letters Patent Act, 1865 — Clause 15
High Courts26 Mar 1915
Narayana Asari and Others Vs Kandasami Asari
Madras High Court · AIR 1916 Mad 967(2) : 29 Ind. Cas. 541 : (1916) 3 LW 164
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts25 Mar 1915
Chandu alias Shinivasa Pai Vs Koaja Poojari and Others
Madras High Court · AIR 1916 Mad 940(1) : 30 Ind. Cas. 370
High Courts25 Mar 1915
Era Dodda Basappa Vs Rama Reddi
Madras High Court · AIR 1916 Mad 1054(2) : 29 Ind. Cas. 505
Probate and Administration Act, 1881 — Section 92
High Courts25 Mar 1915
Gramani Adam Sahib and Others Vs S. Haji Abdulla Sahib and Others
Madras High Court · 29 Ind. Cas. 575
High Courts24 Mar 1915
Sri Kakarlapudi Lakshminarayana Jagannada Raju Garu and Others Vs Sri Rajah Kandukuri Veera Sarabha Varah Lakshmi Narasimha Venkata Jogi Balasurya Prasada Row Garu and Another
Madras High Court · (1916) ILR (Mad) 554 : (1915) 28 MLJ 650
Transfer of Property Act, 1882 — Section 6
High Courts24 Mar 1915
Sri K.L. Jagannada Raju Garu and Another Vs Sri Rajah K.V.S.V.L.N.V.J.B. Prasada Rao Garu and Another
Madras High Court · (1916) ILR (Mad) 554
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 6
High Courts24 Mar 1915
Besinath Karumani Vs Devi Doss and Others
Madras High Court · AIR 1916 Mad 959 : 29 Ind. Cas. 511
High Courts24 Mar 1915
Subbarayalu Naidu Vs Papammal and Others
Madras High Court · AIR 1916 Mad 887(1) : 29 Ind. Cas. 579
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts24 Mar 1915
Sri Kakaralapudi Lakshmi Narayana Jaganadha Raju Garu and Another Vs Sri Rajah Kandukuri Veera Sarabha Varaha Lakshmi Nara Simma Venkata Jogi Balasurya Prasada Rao Garu and Another
Madras High Court · 29 Ind. Cas. 241
Transfer of Property Act, 1882 — Section 6
High Courts23 Mar 1915
Soundararajan (Minor by his Mother and Next Friend, Kannammal) Vs T.R.M.A.R.R.M. Arunachalam Chetty (Deceased and Two Ors.)
Madras High Court · (1916) ILR (Mad) 136
High Courts23 Mar 1915
Maddala Bagavannarayana and Another Vs Vadapalli Perumallacharyulu and Others
Madras High Court · 31 Ind. Cas. 236
Criminal Procedure Code, 1898 (CrPC) — Section 92
High Courts23 Mar 1915
Mool Chand and Another Vs P. Alwar Chetty
Madras High Court · AIR 1915 Mad 934 : (1916) ILR (Mad) 548
Contract Act, 1872 — Section 44
High Courts23 Mar 1915
Moolchand and Another Vs P. Alwar Chetty
Madras High Court · 29 Ind. Cas. 303
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2