High Courts22 Mar 1915
M.K. Veeraraghava Chariar Vs A. Krishnamachariar
Madras High Court · 29 Ind. Cas. 907
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,947 of 5,226
High Courts22 Mar 1915
Sri Raja Mulraju Lakshmi Venkayamma Rao Bahadur Vs Sri Raja Venkatadri Appa Rao Bahadur represented by the Collector of Kistna on behalf of the Court of Wards and Others
Madras High Court · AIR 1916 Mad 1222(2) : 30 Ind. Cas. 372
High Courts19 Mar 1915
Annamalai Mayammad Meera, Rowthan's son, Abdulla Rowthan Vs The Honourable Rajah Vasudeva Ravi Varma, Styled Valia Nambidi of Vengunnat, and Others
Madras High Court · AIR 1915 Mad 107 : 29 Ind. Cas. 286
High Courts19 Mar 1915
Authikesavaloo Naicker Vs Syed Shah Abdulla Hussain Sahib Khadiri and Others
Madras High Court · AIR 1916 Mad 494 : 29 Ind. Cas. 62 : (1915) 2 LW 479
Transfer of Property Act, 1882 — Section 53
High Courts19 Mar 1915
Sri Rajah Row Venkata Mahipathy Gangadhara Rama Row Bahadur Vs Sri Rajah Venkata Kumara Mahipathy Surya Rao Bahadur Garu, Rajah of Pittapur
Madras High Court · (1916) ILR (Mad) 396
High Courts19 Mar 1915
Muhammad Hussain Sahib and Another Vs Abdul Karim Sahib
Madras High Court · (1916) ILR (Mad) 544
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Article 181, 182, 183Transfer of Property Act, 1882 — Section 88, 89
High Courts19 Mar 1915
Sri Raja Row Venkata Mahipathy Gangadhara Rama Rao Bahadur Vs Sri Raja Venkata Mahipathy Surya Rao Bahadur Garu alias Sri Rajah Rao Venkatakumara Mahipathy Surya Rao Bahadur Garu, Rajah of Pittapur
Madras High Court · (1916) ILR (Mad) 396 : (1915) 28 MLJ 624
High Courts19 Mar 1915
Sri Rajah Row Venkata Mahipaty Gangadhara Rama Row Bahadur Vs Sri Rajah Venkata Kumara Mahipaty Surya Rao Bahadur Garu alias Sri Rajah Rao Venkata Kumara Mahipathy Surya Rao Bahadur Garu, Rajah of Pittapur
Madras High Court · 29 Ind. Cas. 356
High Courts19 Mar 1915
Raje Bommaraju Venkata Perumal Raju Bahadur Varu by Guardian W.A. Varadachariar Vs Subramanya Nayani Varu and Others
Madras High Court · AIR 1916 Mad 728(1) : 31 Ind. Cas. 87
High Courts19 Mar 1915
Mahammad Husain Saib and Another Vs Abdul Kareem Saib
Madras High Court · AIR 1916 Mad 288 : 29 Ind. Cas. 237
Transfer of Property Act, 1882 — Section 88, 89
High Courts18 Mar 1915
Guda William Vs Guda Karunamma
Madras High Court · AIR 1916 Mad 296 : 29 Ind. Cas. 178
Divorce Act, 1869 — Section 17
High Courts18 Mar 1915
Syed Ahamad Sahib Shutari Vs The Magnesite Syndicate, Ltd. and Others
Madras High Court · AIR 1915 Mad 1214(1) : (1916) ILR (Mad) 501 : (1915) 28 MLJ 598
High Courts18 Mar 1915
Swaminatha Mudaliar Vs Gopalakrishna Naidu
Madras High Court · AIR 1916 Mad 1106(1) : 30 Ind. Cas. 144
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts18 Mar 1915
Sadaya Konan and Another Vs Annamalai Udayan
Madras High Court · AIR 1916 Mad 641 : 29 Ind. Cas. 458 : (1915) 2 LW 529
Civil Procedure Code, 1908 (CPC) — Section 107(2)
High Courts18 Mar 1915
Sreekisan Pitty and Another Vs Kota Namalwarayya
Madras High Court · AIR 1916 Mad 1170(1) : 29 Ind. Cas. 246
High Courts18 Mar 1915
Syed Ahmad Sahib Shutari Vs The Magnesite Syndicate, Ltd., G. Turner and Others
Madras High Court · 29 Ind. Cas. 60 : (1915) 2 LW 460
High Courts17 Mar 1915
Velappa Gounden Vs Palani Gounden and Another
Madras High Court · AIR 1915 Mad 1079 : 29 Ind. Cas. 201
Evidence Act, 1872 — Section 94
High Courts17 Mar 1915
S. Ramaswami Patter Vs Tirucha Mannadiar and Others
Madras High Court · AIR 1916 Mad 774(2) : 29 Ind. Cas. 36
High Courts17 Mar 1915
Jagirdar Mir A. Shroof Sahib and Others Vs Raghunatha Sivaji and Others
Madras High Court · AIR 1916 Mad 647(2) : 29 Ind. Cas. 579(1)
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(3)
High Courts17 Mar 1915
Bangaru Muthu Venkatappa Nayanivaru, Zamindar of Bangari Poliem Vs Golla Chinnabba Naidu and Others
Madras High Court · AIR 1916 Mad 102 : 31 Ind. Cas. 565
Transfer of Property Act, 1882 — Section 70