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Madras High Court judgments

1,04,503 judgments · page 4,948 of 5,226

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High Courts17 Mar 1915

Raja Kumar Venkata Puramal Raz Bahadur Varu, Raja of Karvetnagar by his next friend W.A. Varadachariar Vs Velayuda Reddi and Others

Madras High Court · 29 Ind. Cas. 435

Transfer of Property Act, 1882 — Section 14
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High Courts15 Mar 1915

The Maharaja of Venkatagiri Vs Ambarkana Srinivasa Row

Madras High Court · AIR 1916 Mad 507(1) : 29 Ind. Cas. 321

Criminal Procedure Code, 1898 (CrPC) — Section 146
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High Courts15 Mar 1915

G. Kothandaramiah Vs The Secretary of State for India in Council

Madras High Court · AIR 1916 Mad 492 : 29 Ind. Cas. 252 : (1915) 2 LW 431

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High Courts15 Mar 1915

Krishna Aiyar Vs Chakrapani, Santhana Chettiar, Krishna Aiyar and Another

Madras High Court · AIR 1916 Mad 938 : 29 Ind. Cas. 475

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10
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High Courts12 Mar 1915

Mysore Balakrishna Rao Vs The Secretary of State for India in Council

Madras High Court · AIR 1916 Mad 789(2) : (1916) ILR (Mad) 494 : 30 Ind. Cas. 355

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High Courts12 Mar 1915

M. Balkrishna Rao Vs The Secretary of State for India in Council

Madras High Court · (1916) ILR (Mad) 494 : (1915) 2 LW 695

Tamil Nadu Forest Act, 1882 — Section 16, 17, 6
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High Courts12 Mar 1915

In Re: Mir Hyder Saheb

Madras High Court · AIR 1916 Mad 1038(1) : 29 Ind. Cas. 88

Penal Code, 1860 (IPC) — Section 352
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High Courts12 Mar 1915

Sri Rajah Chitti Babu Viziarama Gajapati Raju Alias Poosapati Viziarama Gajapathi Raju, Maharajah Manyasultan Bahadur of Vizianagaram, by his Muktyar, G. Appayya Vs D.V. Narasinga Rao

Madras High Court · 29 Ind. Cas. 763

Legal Practitioners Act, 1879 — Section 28
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High Courts11 Mar 1915

Devarasu Venkatachala Dwaraka Nadha Rao, Narasubayammah Vs Devarasu Venkatarao Pantulu and Others

Madras High Court · 29 Ind. Cas. 183

Limitation Act, 1963 — Article 127
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High Courts11 Mar 1915

In Re: Vayalappra Kelappan Nair and Others

Madras High Court · AIR 1916 Mad 1084 : 29 Ind. Cas. 90

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High Courts10 Mar 1915

Maniyam Kuppanna Gounden and Others Vs Kuppana Gounden and Others

Madras High Court · AIR 1916 Mad 14 : 29 Ind. Cas. 195

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High Courts10 Mar 1915

P.M.A. Velliappa Chettiar and Another Vs S.N. Subrahmaniyam Chetty

Madras High Court · 29 Ind. Cas. 119

Civil Procedure Code, 1908 (CPC) — Section 148
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High Courts10 Mar 1915

Panda Patyya Vs Panda Venkamma and Others

Madras High Court · AIR 1915 Mad 1182 : 29 Ind. Cas. 54 : (1915) 2 LW 455

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High Courts10 Mar 1915

Lakshmi Achi Vs Subbarama Aiyar and Others

Madras High Court · AIR 1916 Mad 528 : (1916) ILR (Mad) 488 : (1915) 2 LW 403 : (1915) 28 MLJ 491

Transfer of Property Act, 1882 — Section 89
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High Courts10 Mar 1915

Pichi Aiyar and Another Vs Subbarayar alias Subramania Aiyar

Madras High Court · AIR 1915 Mad 1218 : (1915) 28 MLJ 513

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High Courts10 Mar 1915

P.M.M. Velliappa Chettiar and Another Vs S.N. Subrahmanyam Chetty

Madras High Court · (1916) ILR (Mad) 485

Civil Procedure Code, 1908 (CPC) — Section 24(b)
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High Courts09 Mar 1915

Thiruvenkatachariar Vs Thangayi Ammal and Another

Madras High Court · AIR 1915 Mad 1177 : 29 Ind. Cas. 294

Provincial Insolvency Act, 1920 — Section 20
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High Courts09 Mar 1915

Marian Beeviammal Vs Kadir Meera Sahib Taragan and Others

Madras High Court · AIR 1916 Mad 1207(2) : 29 Ind. Cas. 275

Limitation Act, 1963 — Section 18
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High Courts09 Mar 1915

M. Chenga Reddi and Others Vs Vasudeva Reddi by Guardian Narasimha Reddi

Madras High Court · AIR 1916 Mad 1010(2) : 29 Ind. Cas. 770 : (1915) 2 LW 562

Civil Procedure Code, 1908 (CPC) — Section 98
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High Courts09 Mar 1915

Bheema Venkataramana and Others Vs Bommini Gurappa

Madras High Court · AIR 1916 Mad 1006 : (1915) 2 LW 537 : (1915) 28 MLJ 488

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