High Courts22 Apr 1915
In Re: Sennimalai Goundan and Others
Madras High Court · 30 Ind. Cas. 1005(1) : (1915) 2 LW 933
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Madras High Court judgments
1,04,503 judgments · page 4,943 of 5,226
High Courts21 Apr 1915
Utharankat Purakkal Eazuvan Raman alias Kuttan's Wife, Kalliani and Another Vs Utharankat Parakkal Eazuvan Raman and Others
Madras High Court · AIR 1916 Mad 1210 : 30 Ind. Cas. 897
High Courts21 Apr 1915
Idubilly Siyyadi Garu and Others Vs Sree Raja Visweswara Nissanka Bahadur Garu and Others
Madras High Court · AIR 1916 Mad 826 : 30 Ind. Cas. 416
High Courts20 Apr 1915
V.V. Nagappa Chetty and Others Vs A.R.M.S. Ramanathan Chetty
Madras High Court · 29 Ind. Cas. 422 : (1916) 4 LW 553
High Courts20 Apr 1915
Kalappa Kamthi and Another Vs Kachur Sakha Rama Rao, Mageshwar Krishnaya and Another
Madras High Court · AIR 1916 Mad 1074 : 29 Ind. Cas. 898
Evidence Act, 1872 — Section 92
High Courts20 Apr 1915
Kothal Mammad Haji Vs Pydal Nair and Another
Madras High Court · AIR 1916 Mad 833(2) : 29 Ind. Cas. 578
Civil Procedure Code, 1908 (CPC) — Section 60(n)
High Courts20 Apr 1915
The Public Prosecutor Vs Narayana Nayudu alias Narayanaswami Naidu and Another
Madras High Court · 29 Ind. Cas. 657
Penal Code, 1860 (IPC) — Section 326
High Courts20 Apr 1915
In Re: Santa Cruz Morais alias Sivasangu and Another
Madras High Court · AIR 1916 Mad 642(1) : 30 Ind. Cas. 154
Criminal Procedure Code, 1898 (CrPC) — Section 54Penal Code, 1860 (IPC) — Section 82
High Courts20 Apr 1915
Vellayanambalam Vs Solai Servai and Another
Madras High Court · (1916) ILR (Mad) 505 : (1915) 28 MLJ 692
Penal Code, 1860 (IPC) — Section 352, 426
High Courts20 Apr 1915
In Re: Dorasami Aiyar
Madras High Court · AIR 1916 Mad 1103(1) : 30 Ind. Cas. 464
High Courts19 Apr 1915
In Re: Natesa Padayachi
Madras High Court · AIR 1915 Mad 1143 : (1915) 28 MLJ 690
Criminal Procedure Code, 1898 (CrPC) — Section 435(5)
High Courts19 Apr 1915
In Re: Choitano Ranto and Others
Madras High Court · AIR 1916 Mad 788 : 29 Ind. Cas. 78
Penal Code, 1860 (IPC) — Section 148
High Courts19 Apr 1915
Sowcar Bapu Sahib Yousuff Sahib and Co. Vs Isac Ismail and Co.
Madras High Court · 29 Ind. Cas. 462
High Courts19 Apr 1915
T. Raman Nair (Mullapalli Tarwad Manager) Vs Gopala Menon and Others
Madras High Court · (1916) ILR (Mad) 584
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4
High Courts16 Apr 1915
R.M.A. Subramanya Pillai Vs Ammayee Ammal alias Piramu Ammal and Another
Madras High Court · 29 Ind. Cas. 740 : (1915) 2 LW 531
Guardians and Wards Act, 1890 — Section 19
High Courts16 Apr 1915
Ry. Sivaji Raja Sahib and Another Vs Ry. V. Aiswariyanandaji Sahib and Others
Madras High Court · AIR 1915 Mad 926 : 29 Ind. Cas. 485
Succession Act, 1925 — Section 239
High Courts16 Apr 1915
Ramiah Bagavathar and Others Vs Somasi Ambalam and Another
Madras High Court · 29 Ind. Cas. 449(1)
Contract Act, 1872 — Section 62
High Courts16 Apr 1915
Ummachakutti and Others Vs C. Ummerkutti Haji and Others
Madras High Court · AIR 1916 Mad 649(2) : 29 Ind. Cas. 583
High Courts16 Apr 1915
Manjeri Karnamulpad Kovilagath Valia Manavikraman Vs Kozhikote Kizhakke Kovilagath Valia Thamburatti Avergal, by Viyathan Sreedevi and Another, Kozhikote Kizhakke Kovilagata Valia Thamburatti Avergal, by Viyathan Sreedevi, Manjeri Karanamulpad Avergal, by name Manavikraman and Another
Madras High Court · AIR 1916 Mad 664 : 29 Ind. Cas. 729