High Courts20 Jul 1915
Venkataramnjulu Naidu and Another Vs Ramaswami Naidu
Madras High Court · 30 Ind. Cas. 353 : (1915) 2 LW 709
Civil Procedure Code, 1908 (CPC) — Section 115(a)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,941 of 5,226
High Courts19 Jul 1915
The South Indian Mills Co. Ltd. Vs Burn and Co. Ltd. and Others
Madras High Court · AIR 1916 Mad 1218 : 30 Ind. Cas. 386
High Courts19 Jul 1915
Ramaswami Mudaliar Vs Muthuswami Ayyar
Madras High Court · AIR 1916 Mad 1121 : 30 Ind. Cas. 481
High Courts19 Jul 1915
Krishnaswami Aiyar Vs T.A. Rangaswami Nayadu
Madras High Court · AIR 1916 Mad 1078 : 30 Ind. Cas. 517
High Courts19 Jul 1915
Lingam Veeraraghava Row and Another Vs Mallapragada Gurunadha Row
Madras High Court · 30 Ind. Cas. 246 : (1915) 2 LW 688
High Courts17 Jul 1915
In Re: Para Thurinji and Others
Madras High Court · AIR 1916 Mad 647(1) : 30 Ind. Cas. 258
Evidence Act, 1872 — Section 114
High Courts16 Jul 1915
Sellam Iyengar Vs Pa. Va. Du. Vee Veerappa Chetti and Others
Madras High Court · AIR 1916 Mad 578(2) : 30 Ind. Cas. 522
High Courts16 Jul 1915
Ramayanam Jogamma Vs Enamandra Ramalakshmi
Madras High Court · AIR 1916 Mad 774(1) : (1915) 2 LW 635
High Courts16 Jul 1915
Kayarohana Chettiar Vs Nagalinga Chettiar
Madras High Court · 30 Ind. Cas. 493 : (1915) 2 LW 628
High Courts15 Jul 1915
Subbanarayana Aiyar Vs Maya Thevan alias Mayandi Thevan and Others
Madras High Court · AIR 1916 Mad 550(1) : 30 Ind. Cas. 263 : (1915) 2 LW 608
High Courts14 Jul 1915
Potla Subbarayudu Vs Ravi Lakshmayya and Others
Madras High Court · AIR 1916 Mad 554(2) : 30 Ind. Cas. 260 : (1915) 2 LW 605
High Courts14 Jul 1915
Thomas Pillai and Another Vs Muthuraman Chetty
Madras High Court · AIR 1915 Mad 907 : 30 Ind. Cas. 264 : (1915) 2 LW 609
Limitation Act, 1963 — Section 15
High Courts13 Jul 1915
Krishniengar Vs Sri Viraraghavathathachariar, Trustee of Nachiar Kovil Devastanam and Another
Madras High Court · AIR 1916 Mad 549(1) : 30 Ind. Cas. 771 : (1915) 2 LW 607
High Courts13 Jul 1915
Srinivasa Mudali Vs Ramasamy Mudali and Others
Madras High Court · AIR 1916 Mad 809 : 30 Ind. Cas. 380 : (1915) 2 LW 693
High Courts12 Jul 1915
Kuthaledath Narayana Moothod and Others Vs The Cochin Sircar
Madras High Court · AIR 1916 Mad 835 : 30 Ind. Cas. 511 : (1915) 2 LW 637
High Courts12 Jul 1915
K. Narayana Moothad et al. Vs The Cochin Sirkar
Madras High Court · (1916) ILR (Mad) 661
Civil Procedure Code, 1908 (CPC) — Section 86
High Courts03 Jul 1915
In Re: Hawkins, General Manager, The Indian Aluminium Company Limited
Madras High Court · AIR 1916 Mad 655(2) : (1916) ILR (Mad) 686
High Courts30 Apr 1915
Sri Sri Sir Vikramadeo Maharajulu Garu Maharaja of Jeypore Vs Hari Krishna Patro alias Raghu Natha Patro and Others
Madras High Court · AIR 1916 Mad 4 : 32 Ind. Cas. 226
High Courts30 Apr 1915
T.V.R. Indra Talavar Vs R. Narasimha Rau
Madras High Court · AIR 1916 Mad 1021 : 29 Ind. Cas. 670(1)
Penal Code, 1860 (IPC) — Section 430
High Courts30 Apr 1915
The Public Prosecutor Vs K.K. Kadiri Koya Hajee
Madras High Court · (1916) ILR (Mad) 527
Charter Act, 1861 — Section 13Criminal Procedure Code, 1898 (CrPC) — Section 233, 421, 537