High Courts03 Aug 1915
Mailthi Hengsu and Another Vs Soma and Others
Madras High Court · AIR 1916 Mad 670(2) : 30 Ind. Cas. 484
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,939 of 5,226
High Courts03 Aug 1915
Bommareddi Polireddi Vs Bommareddi Bapireddi and Others
Madras High Court · 30 Ind. Cas. 639
High Courts03 Aug 1915
Dhupati Srinvasacharlu Vs A. Perindevamma and Others
Madras High Court · (1916) ILR (Mad) 725 : (1916) 30 MLJ 402
High Courts03 Aug 1915
Padma Krishna Chettiar alias Krishna Iyer Vs Nagamani Ammal
Madras High Court · AIR 1916 Mad 677 : (1916) ILR (Mad) 915
Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts03 Aug 1915
Edward Charles Dawson Vs Matty Dawson
Madras High Court · AIR 1916 Mad 675(2) : 30 Ind. Cas. 565
High Courts03 Aug 1915
Sankaralinga Moopanar and Others Vs T.V. Subramania Pillai and Another T.V. Subramania Pillai and Another Vs Ramaswami Moopanar and Others
Madras High Court · AIR 1916 Mad 1050 : 31 Ind. Cas. 273
Madras Estates Land Act, 1908 — Section 145
High Courts02 Aug 1915
M. Narayanan Singh Vs Aiyasami Reddi and Others
Madras High Court · (1916) ILR (Mad) 602
Court Fees Act, 1870 — Article 17
High Courts02 Aug 1915
Hidayat Ali Khan Sahib and Others Vs Khadar Khan Saheb and Others
Madras High Court · AIR 1916 Mad 1097 : 30 Ind. Cas. 586
High Courts02 Aug 1915
M. Narayan Singh Vs Aiyasami Reddi and Others
Madras High Court · AIR 1916 Mad 858 : 31 Ind. Cas. 188
Suits Valuation Act, 1887 — Section 4
High Courts30 Jul 1915
In Re: Victor D. Souza
Madras High Court · AIR 1916 Mad 1155(1) : 30 Ind. Cas. 440
High Courts30 Jul 1915
O.M. Nagoor Meera Sahib Vs Sookulal Sowcar
Madras High Court · AIR 1916 Mad 871 : 30 Ind. Cas. 488 : (1915) 2 LW 719
High Courts30 Jul 1915
Lakshmi Amma Vs Venkappa Ullura
Madras High Court · AIR 1916 Mad 1167 : 33 Ind. Cas. 234
Contract Act, 1872 — Section 69
High Courts30 Jul 1915
Chemikkala Chinna Bali and Another Vs Emperor
Madras High Court · AIR 1916 Mad 1168(1) : 31 Ind. Cas. 176(1)
High Courts30 Jul 1915
In Re: Ramasamy Gounden
Madras High Court · AIR 1916 Mad 648 : 30 Ind. Cas. 434 : (1915) 2 LW 686
High Courts30 Jul 1915
Ullathil Kolathil Nethiri Menon Vs Mullapulli Gopalan Nair and Thirteen Ors.
Madras High Court · AIR 1916 Mad 692 : (1916) ILR (Mad) 597
Trusts Act, 1882 — Section 42
High Courts30 Jul 1915
Ullattil Kalathil Nethiri Menon Vs Mullapulli Gopalan Nair and Others
Madras High Court · 30 Ind. Cas. 713 : (1915) 2 LW 714
High Courts30 Jul 1915
In Re: Marutha Pillai
Madras High Court · AIR 1916 Mad 1226(1) : 30 Ind. Cas. 158
High Courts30 Jul 1915
In Re: Hawkins, General Manager, Indian Aluminium Company Ltd.
Madras High Court · 30 Ind. Cas. 444
High Courts29 Jul 1915
Marji Jeta Vs Honnavar Puthu Hari Pai and Another
Madras High Court · 31 Ind. Cas. 334
Sales of Goods Act, 1930 — Section 18
High Courts29 Jul 1915
Chilukuri Sitaramayya and Others and Chella Seshachalam and Another Vs Sri Rajah Venkata Rangayya Appa Rao Bahadur Zemindar Garu
Madras High Court · AIR 1916 Mad 1008(2) : 31 Ind. Cas. 871