High Courts29 Jul 1915
In Re: A. Shakoor Sait
Madras High Court · AIR 1916 Mad 654 : 30 Ind. Cas. 438(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,940 of 5,226
High Courts28 Jul 1915Dismissed
G. Narayanaswami Nayudu, Receiver of Nidadavole and Medur Estates Vs N. Subramanyam
Madras High Court · (1915) 07 MAD CK 0037
Madras Estates Land Act, 1908 — Section 3(2)(d), 6
High Courts28 Jul 1915
M. Sadagopachariar Vs Rama Tirumala Chariar and Another
Madras High Court · AIR 1916 Mad 1101(2) : 31 Ind. Cas. 25
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts28 Jul 1915
Rana Lana Vena Ravanna Mana Lakshumanan Chetty Vs Ravanna Mana Pana Mana Muna Muthiah Chetty and Others
Madras High Court · AIR 1916 Mad 429 : 30 Ind. Cas. 785 : (1915) 2 LW 755
High Courts28 Jul 1915
Gade Lakshme Narasimham Pantulu and Others Vs Pillalamarri Jaganadha Row Pantulu and Others
Madras High Court · AIR 1916 Mad 645 : 30 Ind. Cas. 256
Civil Procedure Code, 1908 (CPC) — Section 52Provincial Insolvency Act, 1920 — Section 16(2)
High Courts28 Jul 1915
Munjuluri Sivaramayya Vs Singumahanti Bujanga Rao and Another
Madras High Court · 30 Ind. Cas. 703
High Courts27 Jul 1915
In Re: Muthurakka Thevan and Others
Madras High Court · 30 Ind. Cas. 435(1) : (1915) 2 LW 631
High Courts27 Jul 1915Dismissed
Sree Rajah V.V.S. Jagapatiraju Bahadur Garu (Died) and Another Vs Sree Rajah T.P.R.S.L.R. Sadrusannama Arad Dugarazu and D.K.D.R. Bahadur Five Ors.
Madras High Court · (1915) 07 MAD CK 0038
Contract Act, 1872 — Section 70
High Courts27 Jul 1915
Karri Peddi Reddy and Another, Dorya Mahalakshmi Gadu and Others, Karri Satyanarayana, Minor by Mother and Guardian, Ramanna and Satirazu Pattabhi Ramachandra Raju Vs Receiver of Nidadavole and Medur Estates
Madras High Court · AIR 1916 Mad 674(2) : 30 Ind. Cas. 529
High Courts26 Jul 1915
Raja Damara Kumara Thimmayinim Bahadur Varu, Rajah of Kalahasti Vs Swarnam Kamakshamma and Others
Madras High Court · 31 Ind. Cas. 214
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 Jul 1915
The Secretary of State for India in Council Vs Sri Perarulala Ramanuja Jeer Swamigal
Madras High Court · AIR 1916 Mad 505 : 30 Ind. Cas. 605
High Courts26 Jul 1915
Sri Rajah Kakarlapudi Ramachandra Raju Bahadur Garu and Others Vs Cheepurapalli Appayya and Others
Madras High Court · AIR 1916 Mad 943 : 30 Ind. Cas. 895 : (1915) 2 LW 916
High Courts23 Jul 1915
Abdul Rahim Sahib Vs Kullappa Gownden
Madras High Court · AIR 1916 Mad 740(2) : 30 Ind. Cas. 845
High Courts22 Jul 1915
In Re: Sengoda Goundan and Others
Madras High Court · AIR 1916 Mad 651 : 30 Ind. Cas. 438
High Courts21 Jul 1915
P.C. Muthu Chettiar Vs Muthusami Pillai
Madras High Court · AIR 1916 Mad 1054(1) : 30 Ind. Cas. 486
High Courts21 Jul 1915
In Re: Nalli Narasigadu and Others
Madras High Court · AIR 1916 Mad 1168 : 30 Ind. Cas. 135
Penal Code, 1860 (IPC) — Section 203
High Courts21 Jul 1915
Tirumalai Tirupati Kovil Kandadai Appan Sriranga Chariar and Another Vs Tirumalai Tirupati Kovil Kandadai Appan Pranatharthihara Chariar and Others
Madras High Court · 30 Ind. Cas. 74 : (1915) 2 LW 632
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts20 Jul 1915
Muhammad Husain and Another Vs Muthu Chettiar
Madras High Court · AIR 1916 Mad 786(2) : 30 Ind. Cas. 280 : (1915) 2 LW 689
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6