High Courts30 Apr 1915
In Re: The Swadeshi Steam Navigation Co. Ltd. S.V. Nallaperumal Pillai and Others
Madras High Court · AIR 1916 Mad 7 : 30 Ind. Cas. 286
Companies Act, 1882 — Section 68
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,942 of 5,226
High Courts30 Apr 1915
The Public Prosecutor Vs Kottaparambath Maliyakkal Kadiri Koya Haji
Madras High Court · AIR 1916 Mad 1110 : 30 Ind. Cas. 145
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 420
High Courts30 Apr 1915
Rangasawmi Aiyangar (died) and Another Vs Sowri Aiyangar
Madras High Court · (1916) ILR (Mad) 792 : 29 Ind. Cas. 588
Evidence Act, 1872 — Section 92Specific Relief Act, 1877 — Section 31
High Courts29 Apr 1915
Rajah Damara Kumara Venkatappa Nayanim Bahadur Varu (Late a Minor but Now of Full Age) Vs Damara Renga Rao (Late a Minor but Now of Full Age)
Madras High Court · (1916) ILR (Mad) 772
High Courts29 Apr 1915
The Public Prosecutor Vs Kolangaret Imbichikuttam
Madras High Court · AIR 1916 Mad 629(2) : 29 Ind. Cas. 670
Penal Code, 1860 (IPC) — Section 307
High Courts29 Apr 1915
Narayana Annavi and Others Vs K. Ramalinga Annavi minor by his Guardian Dharmi Ammal and Others
Madras High Court · 36 Ind. Cas. 428
High Courts29 Apr 1915
A.M. Ross, Duly Authorised Agent of certain Tea Companies and Labour Associations Vs The Secretary of State for India in Council
Madras High Court · AIR 1916 Mad 1157 : (1916) ILR (Mad) 781 : 31 Ind. Cas. 224
High Courts29 Apr 1915
In Re: Abibulla Rowthan alias Kabil Rowthan and Others
Madras High Court · AIR 1916 Mad 407 : 30 Ind. Cas. 447 : (1915) 2 LW 939
High Courts29 Apr 1915
Ramaswami Aiyar and Seshappier Vs S. Sundaram Aiyar and Manager
Madras High Court · 30 Ind. Cas. 166
High Courts29 Apr 1915
Sri Rajendra Singh Bahu Garu Vs Sri Sri Sri Vikrama Deo Garu, Maharaja of Jeypore
Madras High Court · AIR 1916 Mad 1137 : 30 Ind. Cas. 76
High Courts29 Apr 1915
Lodd Govinda Doss Krishna Doss Varu and Another Vs The Rajah of Karvetnagar minor by Guardian, W.A. Varadachariar and Others
Madras High Court · 30 Ind. Cas. 357
High Courts29 Apr 1915
Narayana Annavi and Others Vs K. Ramalinga Annavi (Minor by his Guardian, Dharmi Ammal) and Others
Madras High Court · (1916) ILR (Mad) 587
High Courts28 Apr 1915
In Re: Chagantipati China Basavapp
Madras High Court · AIR 1916 Mad 624(1) : 29 Ind. Cas. 544 : (1915) 2 LW 532
Arms Act, 1959 — Section 14
High Courts28 Apr 1915
The Public Prosecutor Vs Thandavan Chetty
Madras High Court · 29 Ind. Cas. 671
Penal Code, 1860 (IPC) — Section 300(3), 302
High Courts26 Apr 1915
G. Doraiswamy Pillai and Another Vs Sandanathammal and Others
Madras High Court · 30 Ind. Cas. 225 : (1915) 2 LW 577
High Courts26 Apr 1915
Senchurama Naidu minor by next Friend, CHengama Naidu Vs Annapurani Ammal
Madras High Court · 30 Ind. Cas. 79
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts26 Apr 1915
Yella Hanumayya alias Hanuman-Thappa Vs Mullangi Chinna Doddappa
Madras High Court · AIR 1916 Mad 963 : 29 Ind. Cas. 512
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Apr 1915
In Re: P. Marakkar and Others
Madras High Court · 30 Ind. Cas. 159
Madras Revenue Recovery Act, 1864 — Section 8
High Courts22 Apr 1915
In Re: Kuttiath Odayoth Veetil Komar Nambiar and Others
Madras High Court · AIR 1916 Mad 1071(1) : 29 Ind. Cas. 672
Penal Code, 1860 (IPC) — Section 378