High Courts15 Feb 1920
Gulam Ghouse Khan Sahib Vs Jannia alias Gulam Ghouse Khan
Madras High Court · (1920) 39 MLJ 492
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,833 of 5,226
High Courts13 Feb 1920
Peedi Kayilakath Kunni Vs Thayyil Kunhai Amma and Others
Madras High Court · AIR 1921 Mad 144 : 57 Ind. Cas. 674 : (1921) 13 LW 32
High Courts12 Feb 1920
Balleletathil Kunhan Nambiar and Others Vs Kolangarath Raman Nayar and Others
Madras High Court · 55 Ind. Cas. 940 : (1920) 11 LW 559
High Courts12 Feb 1920
Kalathy Ammalu Amma and Others Vs Kollangarth Raman Nair and Others
Madras High Court · (1920) ILR (Mad) 722
Malabar Compensation for Tenants Improvements Act, 1899 — Section 19
High Courts12 Feb 1920
Shunmugha Udayar alias Shanmugha Vadhiar Vs Kandasami Asary
Madras High Court · 59 Ind. Cas. 973 : (1920) 12 LW 170
High Courts12 Feb 1920
Palleeletathil Kunkan Nambiar and Others Vs Kolangarath Raman Nayar and Others
Madras High Court · (1920) 39 MLJ 63
High Courts12 Feb 1920
Subramania Aiyar alias Gurumurthi Aiyar Vs Onnappa Goundan and Others
Madras High Court · (1920) 12 LW 576 : (1920) 39 MLJ 629
High Courts10 Feb 1920
Donepudi Subrahmanyam Vs Nune Narasimham and Others
Madras High Court · (1920) 11 LW 483 : (1920) 38 MLJ 465
Limitation Act, 1963 — Section 12(2)
High Courts10 Feb 1920
Donopudi Subramanyan Vs Nune Narasimham and Others
Madras High Court · (1920) ILR (Mad) 640 : 56 Ind. Cas. 67
High Courts09 Feb 1920
Subramania Iyer and Others Vs Dharmambal Ammal
Madras High Court · 57 Ind. Cas. 656 : (1920) 12 LW 85
High Courts06 Feb 1920
Muthu Hengsu Vs Netravathi Naiksavi
Madras High Court · 58 Ind. Cas. 383 : (1920) 12 LW 44
High Courts05 Feb 1920
Ghulam Ghouse Khan Saib Vs Jannia Alias Ghulam Ghouse Khan
Madras High Court · 58 Ind. Cas. 788 : (1920) 12 LW 100
High Courts05 Feb 1920
Srinivasa Aiyangar and Another Vs Narayana Aiyangar
Madras High Court · 56 Ind. Cas. 608 : (1920) 11 LW 606
High Courts03 Feb 1920
Mokshagunam Subramania Aiyar Vs S.V. Ramakrishna Aiyar
Madras High Court · AIR 1922 Mad 335 : (1922) 16 LW 43 : (1922) 42 MLJ 426
Provincial Insolvency Act, 1920 — Section 16(2)(a)
High Courts02 Feb 1920
Sree Raja Bollapragada Venkata Lakshmana Garu Vs Nenda Seetayya and Another
Madras High Court · 57 Ind. Cas. 764
High Courts02 Feb 1920
Sree Rajah Bollapragada Venkata Lakshmamma Garu Vs Menda Seetayya and Another
Madras High Court · (1920) 11 LW 466 : (1920) 39 MLJ 30
Madras Estates Land Act, 1908 — Section 5
High Courts02 Feb 1920
Venkata Lakshmamma Garu Vs Seetayya and Another
Madras High Court · (1920) ILR (Mad) 786
Madras Estates Land Act, 1908 — Section 5
High Courts30 Jan 1920
P. Suryanarayana Rao Naidu Vs P. Balasubramania Mudali and Others
Madras High Court · (1920) ILR (Mad) 635 : 56 Ind. Cas. 524 : (1920) 11 LW 409 : (1920) 38 MLJ 433
High Courts29 Jan 1920
Rajangam Iyer Vs Rajamangamer by Guardian Sankarama Iyer
Madras High Court · 55 Ind. Cas. 965 : (1920) 11 LW 556
High Courts29 Jan 1920
Subramania Pattar Vs Krishna Embranderi and Others
Madras High Court · 60 Ind. Cas. 77 : (1920) 12 LW 361 : (1920) 39 MLJ 590
Transfer of Property Act, 1882 — Section 7, 8