High Courts19 Jan 1920
Bhyri Appamma and Another Vs Bhyri Chinnammi
Madras High Court · 58 Ind. Cas. 511 : (1920) 12 LW 17
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,835 of 5,226
High Courts16 Jan 1920
K. Krishna Menon Vs K. Krishnan Nair and Others
Madras High Court · AIR 1921 Mad 520 : (1921) 40 MLJ 338
Limitation Act, 1963 — Section 7
High Courts16 Jan 1920
T. Rangaswami Reddi Vs Konda Reddi
Madras High Court · 61 Ind. Cas. 967
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 12, 115
High Courts15 Jan 1920
V.M. Naina Marakayer, partner in V.M. Naina Marakayer and Co. Vs A.R.A.R.S.M. Somasundaram Chettiar, by Agent Annamalai Chettiar
Madras High Court · 56 Ind. Cas. 604 : (1920) 11 LW 593
High Courts15 Jan 1920
Venkata Reddi and Others Vs Kuppu Reddi and Others
Madras High Court · AIR 1921 Mad 553 : 61 Ind. Cas. 762 : (1921) 13 LW 260
High Courts15 Jan 1920
Rangachariar Vs P.R. Subramania Chetty
Madras High Court · 58 Ind. Cas. 536 : (1920) 12 LW 29
High Courts15 Jan 1920
Muthu Pillai and Others Vs Veda Vysa Chariar (Deceased) and Another
Madras High Court · 60 Ind. Cas. 397 : (1920) 12 LW 277
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts09 Jan 1920
Ramasawmi Pillai Vs Badra Nayakar and Others
Madras High Court · 55 Ind. Cas. 267
High Courts09 Jan 1920
Ramaswami Pillai Vs Badra Nayakkan and Others
Madras High Court · (1920) 11 LW 225 : (1920) 38 MLJ 322
High Courts08 Jan 1920
Yella Krishnamma Vs Kotipalle Mali
Madras High Court · 56 Ind. Cas. 530 : (1920) 11 LW 563
High Courts08 Jan 1920
Yalla Krishnamma Vs Kotipalli Mali
Madras High Court · (1920) ILR (Mad) 712 : (1920) 38 MLJ 467
High Courts08 Jan 1920
S.V.R. Veerappa Chetty Vs I.N.K.R. Muthuraman Chetty and Others
Madras High Court · 58 Ind. Cas. 508 : (1920) 12 LW 12
High Courts05 Jan 1920
Narayanan Chetty and Others Vs K.N.P.R. Suppiah Chetty and Others
Madras High Court · (1920) ILR (Mad) 629 : 58 Ind. Cas. 639 : (1920) 11 LW 418 : (1920) 38 MLJ 437
High Courts04 Jan 1920
Vastad Mushkir Saib Vs Karnam Chowdappa and Others
Madras High Court · (1921) 40 MLJ 528
High Courts19 Dec 1919
Pusarla Peda Brahamaj and Others Vs Krishnama Chariar and Another
Madras High Court · 55 Ind. Cas. 703 : (1920) 11 LW 389
High Courts19 Dec 1919
In Re: Sundaresan
Madras High Court · (1920) ILR (Mad) 709 : 55 Ind. Cas. 684 : (1920) 11 LW 355 : (1920) 38 MLJ 219
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(c)
High Courts19 Dec 1919
Sundarasan Vs King-Emperor
Madras High Court · (1920) ILR (Mad) 709
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(a)
High Courts18 Dec 1919
In Re: Velayudha Mudali and Others
Madras High Court · 62 Ind. Cas. 183
City Police Act — Section 76
High Courts18 Dec 1919
K.A.C.C.T. Chidambaram Chetti and Others Vs V.R.K.R. Karuthan Chetti and Others
Madras High Court · 58 Ind. Cas. 80 : (1920) 12 LW 444 : (1920) 39 MLJ 511
Contract Act, 1872 — Section 263Partnership Act, 1932 — Section 38
High Courts18 Dec 1919
In Re: Velayuda Mudali and Others
Madras High Court · (1920) ILR (Mad) 438 : (1920) 11 LW 413 : (1920) 39 MLJ 85
City Police Act — Section 76