High Courts17 Dec 1919
In Re Packianathan
Madras High Court · 56 Ind. Cas. 510 : (1920) 11 LW 368
Penal Code, 1860 (IPC) — Section 415, 419
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,836 of 5,226
High Courts16 Dec 1919
Sriman Madabhushi Gopalacharyulu Vs Emmani Subbanna and Others
Madras High Court · (1920) ILR (Mad) 487 : 55 Ind. Cas. 984 : (1920) 43 MLJ 493
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts16 Dec 1919
M.R.M.V.L. Firm of Madura Vs P.S. Krishnaswami Ayyar
Madras High Court · 55 Ind. Cas. 786 : (1920) 11 LW 479 : (1920) 38 MLJ 324
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts12 Dec 1919
Ambalavana Pandara Sannadhi Vs The Advocate-General of Madras and Others
Madras High Court · (1920) ILR (Mad) 707 : 55 Ind. Cas. 546 : (1920) 11 LW 219 : (1920) 38 MLJ 201
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 92
High Courts11 Dec 1919
Sangayya Tevan Vs Pethamall
Madras High Court · 56 Ind. Cas. 513(1) : (1920) 11 LW 377
Guardians and Wards Act, 1890 — Section 7
High Courts11 Dec 1919
Mazumdar Ramakrishna Rao Panthulu Vs Mazumdar Balakrishna Rao Panthulu
Madras High Court · 56 Ind. Cas. 289
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts11 Dec 1919
Mazumdar Ramakrishna Rao Vs Mazumdar Balakrishna Rao
Madras High Court · (1920) ILR (Mad) 476
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts11 Dec 1919
Kolangereth Raman Nair and Others Vs Kolimatamullathil Mariyomma and Others
Madras High Court · 56 Ind. Cas. 13
High Courts11 Dec 1919
S.R.M.S. Chokkalingam Chetty Vs N.L.N. Lakshumanan Chetty
Madras High Court · (1920) 11 LW 217 : (1920) 38 MLJ 224
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts11 Dec 1919
S.A. Srinivasa Aiyangar Vs Douglas and Grant, Limited
Madras High Court · 57 Ind. Cas. 62
High Courts10 Dec 1919
The Madras and Southern Mahratta Railway Company Limited Vs Mattai Subba Rao
Madras High Court · (1920) ILR (Mad) 617
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts10 Dec 1919
The Madras and Southern Maharatta Railway Company, Limited Vs Mattai Subba Rao
Madras High Court · 55 Ind. Cas. 754
High Courts10 Dec 1919
The Madras and Southern Maharatta Railway Company Limited Vs Matti Subba Rao
Madras High Court · (1920) ILR (Mad) 617 : (1920) 11 LW 358 : (1920) 38 MLJ 360
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts09 Dec 1919
Ponnuswami Asari Vs A.M. Palaniandi Mudali
Madras High Court · 56 Ind. Cas. 612 : (1920) 11 LW 602
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts09 Dec 1919
Kandregula Anantha Rao Pantulu Vs Kandikonda Surayya and Another
Madras High Court · 55 Ind. Cas. 697
High Courts09 Dec 1919
Zamorin Raja Avergal of Calicut by J.A. Thorne Esquire, I.C.S., Collector of Zamorin's Estate Vs Unikat Karnavan Samu Nair and Others
Madras High Court · (1922) 15 LW 164 : (1920) 38 MLJ 275
High Courts09 Dec 1919
Veyindramuthu Pillai Vs Maya Nadan
Madras High Court · (1920) ILR (Mad) 696 : 58 Ind. Cas. 501 : (1920) 39 MLJ 456
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Dec 1919
Idarapalli Dhanushkotirayudu (dead) and Others Vs Vankayala Venkatarathnam and Others
Madras High Court · (1920) 11 LW 453 : (1920) 38 MLJ 320
Limitation Act, 1963 — Section 28
High Courts09 Dec 1919
Kandregula Anantha Rao Pantulu Vs Kandikenda Surayya and Another
Madras High Court · (1920) ILR (Mad) 703 : (1920) 11 LW 390 : (1920) 38 MLJ 256
Contract Act, 1872 — Section 65
High Courts08 Dec 1919
Gokarakonda Narasimha Rao Vs Gokarakonda Pappanna and Others
Madras High Court · (1920) ILR (Mad) 436 : (1920) 11 LW 394 : (1920) 38 MLJ 327