High Courts08 Dec 1919
Gokarakonda Narasimha Rao Vs Gokarakonda Papunna and Others
Madras High Court · (1920) ILR (Mad) 436
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,837 of 5,226
High Courts08 Dec 1919
Gokarakonda Narasimha Rao Vs Gokarakonda Papanna and Others
Madras High Court · 56 Ind. Cas. 519
Limitation Act, 1963 — Article 44
High Courts05 Dec 1919
Jambagathachi Vs A Male Child not Named by Guardian Rajamannaswami Nadalwar Vanji Iyer Dead and Another and Ramier Vs Kannusawmi Regunada Rajaliar by Guardian Rajamannarsawmi Nadalwar
Madras High Court · 57 Ind. Cas. 678 : (1920) 11 LW 596
High Courts04 Dec 1919
Muthu Chettiar Vs Muhammad Hussain and Others
Madras High Court · 55 Ind. Cas. 763
High Courts04 Dec 1919
Kadiri Masthan Rowther Vs Segammall
Madras High Court · 55 Ind. Cas. 655 : (1920) 11 LW 197
High Courts04 Dec 1919
Kadhir Masthan Rowther Vs Segammal
Madras High Court · (1920) ILR (Mad) 433 : (1920) 38 MLJ 198
Trusts Act, 1882 — Section 36
High Courts04 Dec 1919
Kadir Mastan Rowther Vs Sengammal
Madras High Court · (1920) ILR (Mad) 433
Trusts Act, 1882 — Section 36
High Courts03 Dec 1919
In Re: W.H. Lockley
Madras High Court · (1920) ILR (Mad) 411 : (1920) 38 MLJ 209
Penal Code, 1860 (IPC) — Section 420
High Courts03 Dec 1919
M.P.M.R.M.N. Ramanathan Chettiar Vs K.R.S.V. Muthiah Chetty and Others
Madras High Court · 56 Ind. Cas. 358 : (1920) 11 LW 405 : (1920) 38 MLJ 247
High Courts03 Dec 1919
W.H. Lockley Vs Emperor
Madras High Court · 55 Ind. Cas. 345 : (1920) 11 LW 130
High Courts03 Dec 1919
Hari Krishnamurti Vs Akella Suryanarayanamurti and Others
Madras High Court · (1920) ILR (Mad) 424
High Courts03 Dec 1919
Kandasami Goundan Vs Kuppa Moopan and Others
Madras High Court · (1920) ILR (Mad) 421 : (1920) 11 LW 221 : (1920) 38 MLJ 203
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts03 Dec 1919
Hari Krishnamurthi Vs Akella Suryanarayanamurthi and Others
Madras High Court · (1920) ILR (Mad) 424 : 57 Ind. Cas. 753 : (1920) 38 MLJ 271
High Courts02 Dec 1919
Narayanasamy Rao and Another Vs Ramasamy Naicker and Others
Madras High Court · 60 Ind. Cas. 611 : (1920) 12 LW 674
Transfer of Property Act, 1882 — Section 100
High Courts01 Dec 1919
Sri Gadadharadoss Bavaji Mahant of Balaji Mutt Vs Suryanarayana Patnaik and Others
Madras High Court · 56 Ind. Cas. 92 : (1920) 12 LW 77 : (1920) 38 MLJ 342
Madras Estates Land Act, 1908 — Section 3(2)(e)
High Courts28 Nov 1919
Bhavirisetti Gopalakrishnayya Vs Pakanati Pedda Sanjeeva Reddi and Another
Madras High Court · (1920) 11 LW 184 : (1920) 38 MLJ 228
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts28 Nov 1919
K. Raghavachari Vs R. Paramaswami Pillai
Madras High Court · 55 Ind. Cas. 812 : (1920) 11 LW 173
High Courts27 Nov 1919
Agnihotram Narasimhacharulu and Others Vs Soma Pitchayya and Others
Madras High Court · (1920) 38 MLJ 226
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts27 Nov 1919
Veeramachaneni Ramaswamy and Others Vs Soma Pitohayya and Others
Madras High Court · 58 Ind. Cas. 585
High Courts27 Nov 1919
Veeramachaneni Ramaswamy and Thirteen Ors. Vs Soma Pitchayya and Others
Madras High Court · (1920) ILR (Mad) 410
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8