High Courts05 Nov 1919
Velu Padayachi alias Sadaya Padayachi Vs Arumugam Pillai
Madras High Court · 56 Ind. Cas. 481 : (1920) 11 LW 348 : (1920) 38 MLJ 397
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,839 of 5,226
High Courts05 Nov 1919
Ottaprakal Thazath Soopi Vs Charichai Pallikal Marriyamma and Another
Madras High Court · 55 Ind. Cas. 760 : (1920) 11 LW 200
High Courts05 Nov 1919
Ottaparakkal Thazhath Soopi Vs Charichal Pallikkal Mariyamma and Others
Madras High Court · (1920) ILR (Mad) 393 : (1920) 38 MLJ 207
Transfer of Property Act, 1882 — Section 91
High Courts05 Nov 1919
Muthusami Gurukkal Vs Meenammal and Others
Madras High Court · (1920) ILR (Mad) 464 : (1920) 38 MLJ 291
High Courts05 Nov 1919
Ottapurakkal Tazhatha Soopi Vs Charichil Pallikkal Mariyoma and Seventy-six Ors.
Madras High Court · (1920) ILR (Mad) 393
Transfer of Property Act, 1882 — Section 91
High Courts04 Nov 1919
Muthu Goundan and Others Vs Emperor
Madras High Court · 54 Ind. Cas. 409 : (1920) 11 LW 317
High Courts04 Nov 1919
Kullappa Naicker Vs Palaniammall
Madras High Court · 54 Ind. Cas. 617 : (1920) 11 LW 148
High Courts31 Oct 1919
Kolavakolanu Seetanna and Others Vs Poddri Narayana Murthi Somayajulu
Madras High Court · 57 Ind. Cas. 982
High Courts31 Oct 1919
Vittappa Kuda Vs Durgamma alias Shithamma and Others
Madras High Court · 55 Ind. Cas. 781 : (1920) 11 LW 116 : (1920) 38 MLJ 190
High Courts31 Oct 1919
Kalavakolanu Seetamma and Others Vs Poduri Narayanamurthi Somayajulu
Madras High Court · (1920) 43 MLJ 470
Contract Act, 1872 — Section 124
High Courts29 Oct 1919
In Re: Kothamidde Ranga Reddi
Madras High Court · (1920) ILR (Mad) 450 : (1920) 11 LW 331 : (1920) 38 MLJ 97
Criminal Procedure Code, 1898 (CrPC) — Section 110(a), 110(f)
High Courts28 Oct 1919
M.R. Venkatarama Aiyar Vs The South Indian Bank, Ltd. and Others
Madras High Court · 55 Ind. Cas. 452
High Courts28 Oct 1919
N.M. Firm Vs M. Venkatagiri Ayyar
Madras High Court · (1920) ILR (Mad) 361
Criminal Procedure Code, 1898 (CrPC) — Section 215, 478
High Courts28 Oct 1919
M.R. Venkatrama Aiyar Vs The South Indian Bank, Limited and Others
Madras High Court · (1920) ILR (Mad) 381 : (1920) 11 LW 81 : (1920) 38 MLJ 108
Civil Procedure Code, 1908 (CPC) — Section 73, 73(2)
High Courts27 Oct 1919
Thevar alias Cheruni Moothan Vs Ammunni and Others
Madras High Court · 55 Ind. Cas. 541 : (1920) 11 LW 211
High Courts27 Oct 1919
Swaminatha Aiyar and Dharmambal Ammall Vs Rukmani Ammall
Madras High Court · 55 Ind. Cas. 766 : (1920) 11 LW 106
High Courts23 Oct 1919
G. Koorathalwar Chetiy Vs Emperor
Madras High Court · 55 Ind. Cas. 469 : (1920) 11 LW 144