High Courts08 Oct 1919
Rahim-un-Nissa Begam and Others Vs M.A. Srlnivasa Ayyangar
Madras High Court · 54 Ind. Cas. 565
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,841 of 5,226
High Courts08 Oct 1919
Idumba Parayan and Others Vs Pethi Reddi and Others
Madras High Court · (1920) ILR (Mad) 357 : (1920) 11 LW 25 : (1919) 37 MLJ 695
Civil Procedure Code, 1908 (CPC) — Section 148, 151
High Courts07 Oct 1919
K.V. Subramania Iyer Vs The District Magistrate of Salem
Madras High Court · 55 Ind. Cas. 198
High Courts07 Oct 1919
In Re: K. Venkata Row, First Grade Pleader
Madras High Court · (1920) 11 LW 38 : (1920) 38 MLJ 58
Legal Practitioners Act, 1879 — Section 13(b), 13(f)
High Courts02 Oct 1919
In Re: Abdul Rahim Beg
Madras High Court · 58 Ind. Cas. 528 : (1919) 10 LW 554 : (1919) 37 MLJ 588
Criminal Procedure Code, 1898 (CrPC) — Section 68
High Courts02 Oct 1919
Kannan Narayanan alias Narayanan Moopil Moossad Vs Muthalpuredath Ramunni Menon (dead) and Others
Madras High Court · 56 Ind. Cas. 241 : (1920) 11 LW 328
Limitation Act, 1908 — Article 116
High Courts01 Oct 1919
Gadi Neelaveni Vs Marappareddigari Narayana Reddi
Madras High Court · (1920) ILR (Mad) 94 : (1919) 10 LW 606 : (1919) 37 MLJ 599
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts01 Oct 1919
Beeju Bee alias Zulaika Bee Ammal (dead) and Others Vs Syed Moorthuja Sahib and Others
Madras High Court · (1920) ILR (Mad) 214 : (1920) 11 LW 150 : (1919) 37 MLJ 627
Transfer of Property Act, 1882 — Section 43
High Courts01 Oct 1919
The Secretary to the Commissioner, Salt, Abkari and Separate Revenue Vs S.R.M.A.R. Ramanathan Chetti by Guardian Villiamma Achi
Madras High Court · (1919) 10 LW 570 : (1919) 37 MLJ 663
Income Tax Act, 1918 — Section 51
High Courts01 Oct 1919
Board of Revenue Vs Ramanadhan Chetty Minor by Guardian Velliamma Achi
Madras High Court · (1920) ILR (Mad) 75
Income Tax Act, 1961 — Section 51
High Courts01 Oct 1919
Mutha Korakki Chetty and Another Vs Mahomad Madar Ammal and Others
Madras High Court · (1920) ILR (Mad) 185 : (1920) 11 LW 487 : (1920) 38 MLJ 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92
High Courts01 Oct 1919
Beeju Bee alias Zulaika Bee Vs Syed Moorthiya Saheb and Others
Madras High Court · (1920) ILR (Mad) 214
Transfer of Property Act, 1882 — Section 43
High Courts30 Sept 1919
P. Murugappa Mudaliar (dead) and Others Vs Munusami Mudali and Others
Madras High Court · (1920) 38 MLJ 131
Contract Act, 1872 — Section 134, 139
High Courts30 Sept 1919
K.T. Venkatapathi Nayani Varu Vs Gaddam Chowdenna (deceased) and Another
Madras High Court · 54 Ind. Cas. 749 : (1920) 11 LW 13
High Courts30 Sept 1919
P. Murugappa Mudaliar (dead) and Others Vs Munuswami Mudali, Minor by Guardian, A. Venkatachella Mudaliar and Others
Madras High Court · 54 Ind. Cas. 758 : (1920) 11 LW 248
High Courts29 Sept 1919
Srinivasa Thathacharlu Vs Noolamma and Another
Madras High Court · 55 Ind. Cas. 436 : (1920) 11 LW 246
High Courts26 Sept 1919
P. Kandaswamy Mudaliar Vs King-Emperor
Madras High Court · (1920) ILR (Mad) 344
Penal Code, 1860 (IPC) — Section 269
High Courts26 Sept 1919
In Re: Jaimullabdin
Madras High Court · (1920) 11 LW 43 : (1920) 43 MLJ 489
Evidence Act, 1872 — Section 114(a)
High Courts26 Sept 1919
Tangutur Narasimham Vs Singaraju Ramiah and Others
Madras High Court · (1920) 38 MLJ 126
Madras Limited Proprietors Act, 1911 — Section 2