High Courts04 Sept 1919
Alagiasundaram Pillay and Others Vs The Midnapore Zemindary Co. Ltd. and Others
Madras High Court · 54 Ind. Cas. 816 : (1920) 12 LW 767
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,843 of 5,226
High Courts04 Sept 1919
S.A. Natesa Aiyar Vs S.A. Manoyya Aiyar
Madras High Court · 54 Ind. Cas. 462 : (1919) 10 LW 589
High Courts03 Sept 1919
Venkata Perumalla Pillai and Others Vs Marapudi Venkataswami Naidu
Madras High Court · 54 Ind. Cas. 506 : (1919) 10 LW 605
High Courts03 Sept 1919
The Municipal Chairman, Virudupatti Vs Saravana Pillai
Madras High Court · 54 Ind. Cas. 454 : (1919) 10 LW 592
High Courts03 Sept 1919
Angamuthu Chetti Vs Varatharajulu Chetti
Madras High Court · (1919) ILR (Mad) 854 : (1920) 11 LW 11 : (1919) 37 MLJ 384
High Courts02 Sept 1919
Ramanathan Pillai Vs Doraiswami Aiyangar and Others
Madras High Court · (1920) ILR (Mad) 325 : (1920) 11 LW 45
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Sept 1919
Ramanathan Pillai Vs M. Doraiswami Ayyangar and Others
Madras High Court · (1920) ILR (Mad) 325 : (1920) 38 MLJ 65
High Courts01 Sept 1919
Muthusami Asari Vs Angayakannu Asari
Madras High Court · 54 Ind. Cas. 807 : (1920) 11 LW 115
High Courts28 Aug 1919
A.L.A.C.T. Solaiyappa Chetty Vs R.M.M.L. Lakshmanan Chetty
Madras High Court · 54 Ind. Cas. 761
High Courts28 Aug 1919
A.L.A.C.T. Solayappa Chetty Vs R.M.M.L. Lakshmanan Chetty and Others
Madras High Court · (1919) 10 LW 659 : (1920) 38 MLJ 146
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1, 151
High Courts27 Aug 1919
Chidambaranatha Goundan and Thetaroya Reddi Vs Sellappa Reddi and Another and Sellappa and Others
Madras High Court · 54 Ind. Cas. 524 : (1919) 10 LW 620
High Courts26 Aug 1919
Nemannakudre Vs Lchmu Hengasu and Others
Madras High Court · (1920) ILR (Mad) 319 : (1920) 11 LW 49 : (1919) 37 MLJ 539
High Courts26 Aug 1919
Sinnappan alias Hetharmamana Rowther Vs Arunachalam Pillai and Others
Madras High Court · (1919) ILR (Mad) 844 : (1919) 10 LW 391 : (1919) 37 MLJ 375
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts26 Aug 1919
Achmu Hengsu and Nine Ors. Vs Nemanna Kudre
Madras High Court · (1920) ILR (Mad) 319
High Courts23 Aug 1919
V. Santhanam Iyengar Vs Srinivasaraghavan, minor by his Mother and Next Friend Ponnammal and Others
Madras High Court · (1919) 37 MLJ 693 : (1919) 37 MLJ 661
High Courts21 Aug 1919
Neelatooru Venkataranga Charlu and Others Vs Neelatooru Sampath Kumara Aiyangar
Madras High Court · 54 Ind. Cas. 382 : (1920) 11 LW 15
High Courts21 Aug 1919
Venkatachella Reddy Vs Muthialu Reddy and Others
Madras High Court · 54 Ind. Cas. 537
High Courts21 Aug 1919
Thygaraja Mudaliar Vs Seshappier and Others
Madras High Court · 54 Ind. Cas. 458 : (1919) 10 LW 518
High Courts21 Aug 1919
Venkatachalla Reddi Vs Muthialu Reddi and Others
Madras High Court · (1919) 37 MLJ 624
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts19 Aug 1919
Nili Rangasami Mudaliar Vs Kari Krishna Battacharcar
Madras High Court · 54 Ind. Cas. 281 : (1919) 10 LW 616