High Courts01 Aug 1919
Odayamangalath Appanni Nair Vs Isaak Mackadam
Madras High Court · (1920) ILR (Mad) 272 : (1919) 10 LW 533 : (1919) 37 MLJ 435
Contract Act, 1872 — Section 135
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,845 of 5,226
High Courts31 Jul 1919
Briji Kessoor Laul and Another Vs The Official Assignee of Madras
Madras High Court · (1920) ILR (Mad) 71 : 52 Ind. Cas. 979 : (1919) 10 LW 640 : (1919) 37 MLJ 244
High Courts31 Jul 1919
Srinivasa Aiyer Vs Thiruvengada Maistry and Another
Madras High Court · 55 Ind. Cas. 588
High Courts31 Jul 1919
Amanchi Venkatrama Sastrulu Vs Nama Venkanna (Dead) and Another
Madras High Court · (1919) 10 LW 405 : (1919) 37 MLJ 335
Contract Act, 1872 — Section 73
High Courts30 Jul 1919
Manamathi Munisami Mudali Vs Perumal Mudaly
Madras High Court · (1919) 10 LW 329 : (1919) 37 MLJ 367
High Courts30 Jul 1919
Raja Rajeswara Sethupathi alias Muthu Ramalinga Sethupathi Avergal, Raja of Ramnad Vs Venkatrama Aiyar and Another
Madras High Court · (1920) ILR (Mad) 69 : (1919) 10 LW 303 : (1919) 37 MLJ 270
Madras Estates Land Act, 1908 — Section 155
High Courts30 Jul 1919
Venkatarama Aiyar and Another Vs Raja of Ramnad
Madras High Court · (1920) ILR (Mad) 69
Madras Estates Land Act, 1908 — Section 155
High Courts29 Jul 1919
Sree Raja Vasireddi Sree Chendra Mowleswara Prasada Bahadur Manne Sultan Vs The Secretary of State for India in Council
Madras High Court · (1919) 10 LW 372
High Courts28 Jul 1919
Mongola Swayi Vs Visvanatha Santaso Singarao and Others
Madras High Court · (1919) 37 MLJ 586
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts28 Jul 1919
Olappamananna Nanakal Neelakandam Nambudripad, Karnavan and Manager Vs The Secretary of State for India in Council
Madras High Court · 55 Ind. Cas. 770 : (1920) 12 LW 371
High Courts25 Jul 1919
Vedalingam Pillai and Others Vs Veerathal alias Sornathachi and Another
Madras High Court · (1919) 37 MLJ 547
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 61
High Courts24 Jul 1919
Kaliaperumal Naidu Vs Emperor
Madras High Court · 55 Ind. Cas. 599 : (1920) 11 LW 120
High Courts24 Jul 1919
Annasami Ayyangar Vs S. Narayanan Chettiar and Others
Madras High Court · 54 Ind. Cas. 263 : (1919) 10 LW 494
High Courts23 Jul 1919
Solai Ammal Vs Jogi Chetty and Others
Madras High Court · 56 Ind. Cas. 675 : (1919) 10 LW 637
Limitation Act, 1963 — Article 47, 28
High Courts22 Jul 1919
The Secretary of State for India in Council Vs Kallingal Moosa Kutti
Madras High Court · (1920) ILR (Mad) 65
Registration Act, 1908 — Section 90(1)(d)
High Courts22 Jul 1919
Hallingal Moosa Kutti Vs The Secretary of State for India
Madras High Court · (1920) ILR (Mad) 65 : (1919) 37 MLJ 332
Registration Act, 1908 — Section 90(1)(d)
High Courts21 Jul 1919
Ramasami Naiken and Others Vs Venkatasami Naiken and Others
Madras High Court · (1920) ILR (Mad) 61
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts21 Jul 1919
Ramaswami Naicken and Others Vs Venkataswami Naicken and Others
Madras High Court · (1919) 10 LW 326 : (1919) 37 MLJ 271
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts21 Jul 1919
Kamalmbal Vs Dorasami Chettiar
Madras High Court · 56 Ind. Cas. 26 : (1920) 11 LW 179
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts15 Jul 1919
A.T.S.P. Anthappa Chetty Vs Ramanathan Chetty
Madras High Court · (1919) 10 LW 359 : (1919) 37 MLJ 536
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23