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Madras High Court judgments

1,04,503 judgments · page 4,847 of 5,226

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High Courts22 Apr 1919

Sri Rajah Vyricherla Veerabhadraraju Bahadur Garu (Dead) and Others and Sri Suryanarayanaswami represented by Dharmakarta the 2nd Defendant Since Deceased and Another Vs Dasiraju Venkatachelapati Rao Garu and Others

Madras High Court · 57 Ind. Cas. 689

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High Courts22 Apr 1919

Sundaram Pillai Vs Ramasamia Pillai and Others

Madras High Court · (1920) ILR (Mad) 32 : 52 Ind. Cas. 821 : (1919) 10 LW 664 : (1919) 37 MLJ 209

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High Courts22 Apr 1919

K. Sathi and Others Vs Ramandi Pandaram

Madras High Court · (1919) ILR (Mad) 647 : (1919) 19 LW 600 : (1919) 37 MLJ 93

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High Courts15 Apr 1919

In Re: Ganapathy Chetty and Another

Madras High Court · 51 Ind. Cas. 468 : (1919) 10 LW 263 : (1919) 37 MLJ 60

Criminal Procedure Code, 1898 (CrPC) — Section 215, 439
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High Courts14 Apr 1919

Ganapathy Chetty and Another Vs Rex

Madras High Court · (1919) 04 MAD CK 0033

Criminal Procedure Code, 1898 (CrPC) — Section 177, 526(1), 531
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High Courts14 Apr 1919

In Re: P. Varadarajulu Nayudu

Madras High Court · (1919) 37 MLJ 81

Criminal Procedure Code, 1898 (CrPC) — Section 196Penal Code, 1860 (IPC) — Section 124A
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High Courts11 Apr 1919

Indoji Jithaji Vs Kothapalli Rama Charlu and Others

Madras High Court · 54 Ind. Cas. 146 : (1919) 10 LW 498

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High Courts11 Apr 1919

Damodaran Namboodri Vs Govindan Nair, Pattukottai Devastanom Uralan and Another

Madras High Court · (1919) 37 MLJ 307

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High Courts10 Apr 1919

M.R. Ry. Vellanki Srinivasa Jagannatha Rao Bahadur Garu Vs M.R. Ry. Gadicherla Venkta Gopalakrishna Rao Bahadur, Zemindar of Rajupeta

Madras High Court · (1919) 10 LW 417 : (1919) 37 MLJ 589

Criminal Procedure Code, 1898 (CrPC) — Section 145(1)
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High Courts10 Apr 1919

Annammal, minor by guardian Venkatarama Vathiar Vs M.V. Sambasiva Aiyar

Madras High Court · (1919) 10 LW 292 : (1919) 37 MLJ 349

Civil Procedure Code, 1908 (CPC) — Section 13
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High Courts10 Apr 1919

Arumugham Chetty Vs Muthu Koundan and Others

Madras High Court · (1919) ILR (Mad) 711 : 52 Ind. Cas. 525 : (1919) 19 LW 565

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High Courts07 Apr 1919

Palani Goundan Vs Emperor

Madras High Court · (1919) 04 MAD CK 0032

Penal Code, 1860 (IPC) — Section 299
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High Courts07 Apr 1919

Amrutam Venkatappa and Others Vs Vavilala Jalayya

Madras High Court · (1919) ILR (Mad) 615 : 51 Ind. Cas. 111 : (1919) 19 LW 598 : (1919) 37 MLJ 98

Civil Procedure Code, 1908 (CPC) — Section 66
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High Courts07 Apr 1919

In Re: Palani Goundan

Madras High Court · 51 Ind. Cas. 164

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High Courts04 Apr 1919Allowed

P. Varadarajulu Naidu Vs King Emperor

Madras High Court · (1919) 04 MAD CK 0031

Criminal Procedure Code, 1898 (CrPC) — Section 196, 428Evidence Act, 1872 — Section 88Penal Code, 1860 (IPC) — Section 124A
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High Courts04 Apr 1919

Seeni Nadan alias Virakumaru Nadan Vs Muthusami Pillai and Others

Madras High Court · (1919) ILR (Mad) 821 : (1920) 11 LW 63 : (1919) 37 MLJ 284

Civil Procedure Code, 1908 (CPC) — Section 150
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High Courts04 Apr 1919

Ravunni Achan Vs Kizhaka Naduvath Karnavan and Manager, Thankunni alias Valia Achan

Madras High Court · (1919) ILR (Mad) 789 : (1919) 10 LW 142 : (1919) 37 MLJ 157

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High Courts02 Apr 1919

Periya Goundan Vs Kuppa Goundan

Madras High Court · (1920) ILR (Mad) 880 : (1919) 10 LW 235 : (1919) 37 MLJ 234

Criminal Procedure Code, 1898 (CrPC) — Section 173
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High Courts02 Apr 1919

Eda Ponnayya and Another Vs Jangala Kama Kotayya and Another

Madras High Court · (1919) 10 LW 471 : (1919) 37 MLJ 399

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts31 Mar 1919

T.A. Anantha Rama Aiyar and Another Vs Kumaraswami Pandaram

Madras High Court · 54 Ind. Cas. 922 : (1919) 10 LW 179

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