High Courts31 Mar 1919
The Public Prosecutor Vs Sankaralinga Moopan
Madras High Court · (1919) ILR (Mad) 787 : (1919) 37 MLJ 92
Madras Local Boards Act, 1884 — Section 98(2)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,848 of 5,226
High Courts31 Mar 1919
The Public Prosecutor Vs Sankaralingam Moopan
Madras High Court · 50 Ind. Cas. 1003 : (1919) 10 LW 346
Madras Local Boards Act, 1884 — Section 91(1), 98(2)
High Courts26 Mar 1919
Amalur Venkayya Naidu Vs Vissa Lakshminarasayya and Another
Madras High Court · 58 Ind. Cas. 969
High Courts26 Mar 1919
Parrappath Chinna alias Thillu Amma Vs T.P.K. Sankunni Menon
Madras High Court · (1919) 10 LW 229 : (1919) 37 MLJ 361
Criminal Procedure Code, 1898 (CrPC) — Section 1
High Courts26 Mar 1919
Puthiapurayil Kannyan Baduvan and Another Vs Chennyanteakath Puthiapurayil Alikutti and Others
Madras High Court · (1919) ILR (Mad) 603 : 51 Ind. Cas. 286 : (1919) 10 LW 95 : (1919) 37 MLJ 47
Conveyancing Act, 1881 — Section 12
High Courts24 Mar 1919
Neelamani Patnaik Mussadi Vs Sukaduvu Beharu and Fifteen Ors.
Madras High Court · (1920) ILR (Mad) 803
Transfer of Property Act, 1882 — Section 130
High Courts20 Mar 1919
Panuganti Narasimha Rao and Another Vs Sreerajah Vellanki Srinivasa Jagannatha Rao Bahadur Zemindar Garu of Tiruvur
Madras High Court · (1920) ILR (Mad) 873 : (1919) 10 LW 183 : (1919) 37 MLJ 193
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts19 Mar 1919
T.S. Duraiswami Aiyar and Others Vs Krishnier
Madras High Court · 54 Ind. Cas. 318 : (1919) 10 LW 466
High Courts19 Mar 1919
N.P.R.L.M.S.T. Lakshumanan Chettiar and Another Vs Parasivan Pillai and Others
Madras High Court · (1919) 37 MLJ 159
Limitation Act, 1963 — Article 11
High Courts17 Mar 1919
Jogirdar Rama Rao Vs Kottipi Thimma Reddi
Madras High Court · 54 Ind. Cas. 331 : (1920) 11 LW 398
High Courts14 Mar 1919
Anantharaju Shetty Vs Appu Hegade
Madras High Court · (1919) 37 MLJ 162
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts13 Mar 1919
Seshappa Heggade Vs Chandayya Heggade
Madras High Court · (1919) 37 MLJ 402
Transfer of Property Act, 1882 — Section 6
High Courts13 Mar 1919
Venkoba Rao Vs Krishnaswami Naicker and Another
Madras High Court · (1920) 39 MLJ 493
Madras Estates Land Act, 1908 — Section 12
High Courts13 Mar 1919
A. Madurai Chetty and Another Vs T. Babu Saheb and Another
Madras High Court · 52 Ind. Cas. 971
High Courts12 Mar 1919
Subramania Pathar Vs Appu Mudaliar and Others
Madras High Court · 55 Ind. Cas. 526 : (1920) 11 LW 42
High Courts10 Mar 1919
Koppanna Chelamiah Vs Sree Raja Datla Suryanarayana Jagapathi Raju Bahadur Garu and Others
Madras High Court · (1919) 10 LW 261 : (1919) 37 MLJ 346
High Courts10 Mar 1919
Aiyappa Naicker, minor by his maternal uncle and next friend, Guruswami Naicker Vs Medai Thalavoi Thirumalayappa Mudaliar and Others
Madras High Court · (1919) 10 LW 7 : (1919) 37 MLJ 238
High Courts10 Mar 1919
Athermankutti Vs Chandroth Moideenkutty
Madras High Court · 52 Ind. Cas. 619 : (1919) 10 LW 140
High Courts07 Mar 1919
Chilukuri Narasimhacharyulu Garu Vs Zamindar of Bobbili and Others
Madras High Court · 52 Ind. Cas. 1001 : (1919) 10 LW 178
High Courts07 Mar 1919
Rajah Bommadevara Venkata Narasimha Naidu Bahadur and Zemindar of Pangidigudem and Others Vs Rani Venkatappayya and Others
Madras High Court · 54 Ind. Cas. 647