COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,850 of 5,226

High Courts19 Feb 1919

Secretary of State for India in Council Vs The Hon'ble B. Raja Rajeswara Sethupathi alias Muthuramalinga Sethupathi Avergar, Rajah of Ramnad

Madras High Court · 50 Ind. Cas. 613

Madras Proprietary Estates Village Service Act, 1894 — Section 22

Read judgment

High Courts19 Feb 1919

Imbichi Beevi Umma Vs Eranhipurath Raman Nair Karnavan and Manager of the Tarwad of Parayancheri and Others

Madras High Court · (1919) ILR (Mad) 869 : (1919) 10 LW 118 : (1919) 37 MLJ 220

Read judgment

High Courts19 Feb 1919

Subrahman Iyer Vs Siva Subrahmanya Iyer and Another

Madras High Court · 52 Ind. Cas. 931 : (1919) 10 LW 180

Read judgment

High Courts19 Feb 1919

The Secretary of State for India in Council Vs The Hon'ble B. Raja Rajeeswara Sethupathi alias Muthuramalinga Sethupathi Avergal, Rajah of Ramnad

Madras High Court · (1919) 19 LW 474 : (1919) 36 MLJ 436

Madras Proprietary Village Service Act — Section 22

Read judgment

High Courts19 Feb 1919

Kadiri Kanakkapillantapath Abdur Raheman Kutti Haji, managing Partner of M. Kunhi Kadiri and Son's and Others Vs Kochipalli Hussain Kunhi Haji, Karnavan and Manager of Kochipalli and Others

Madras High Court · (1919) ILR (Mad) 761 : (1919) 10 LW 204 : (1919) 37 MLJ 316

Read judgment

High Courts19 Feb 1919

R.V.SrinivasaAyyangar Vs Kottappakki Johnsa Rowther

Madras High Court · (1919) ILR (Mad) 690 : 51 Ind. Cas. 939

Read judgment

High Courts18 Feb 1919

Muthirulandi Poosari and Another Vs Sethurama Aiyar and Others

Madras High Court · (1919) ILR (Mad) 425 : 50 Ind. Cas. 43 : (1919) 19 LW 323

Read judgment

High Courts18 Feb 1919

Muthirulandi Poosari and Another Vs Muthandi Poosari and Others

Madras High Court · (1919) 36 MLJ 356

Read judgment

High Courts18 Feb 1919

Kulasekara Naicker and Others Vs Jagadambal Ammal and Others

Madras High Court · (1919) ILR (Mad) 352 : 50 Ind. Cas. 14 : (1919) 19 LW 322 : (1919) 36 MLJ 351

Read judgment

High Courts17 Feb 1919

A.T.S. Valasubramania Pillai Vs T.A.B Chit Company Yela Nidhi, Limited Marudur, and Others

Madras High Court · 52 Ind. Cas. 765 : (1919) 10 LW 222

Read judgment

High Courts17 Feb 1919

Venkata Lakshmi Narasayya and Another Vs Meenakshi Ammal and Others

Madras High Court · 52 Ind. Cas. 992 : (1919) 10 LW 221

Read judgment

High Courts17 Feb 1919

In Re: Padmanabha Hebbara

Madras High Court · (1919) ILR (Mad) 422 : 50 Ind. Cas. 485 : (1919) 19 LW 315 : (1919) 36 MLJ 352

Criminal Procedure Code, 1898 (CrPC) — Section 195

Read judgment

High Courts17 Feb 1919

Navunni and Others Vs Ramasawmy Patter and Another

Madras High Court · 52 Ind. Cas. 738 : (1919) 10 LW 169

Read judgment

High Courts14 Feb 1919Allowed

Govindan Nair Vs Kunju Nair and Thirty three Ors.

Madras High Court · (1919) 02 MAD CK 0030

Read judgment

High Courts14 Feb 1919

Kalavoor Chembazhi Govindan Nair Vs Kunja Nayar and Others

Madras High Court · 51 Ind. Cas. 326

Read judgment

High Courts14 Feb 1919

Kalavoor Chembazhi Govindan Nayar Vs Kunju Nayar and Others

Madras High Court · (1919) 36 MLJ 565

Read judgment

High Courts13 Feb 1919

P.R. Ayya Pattar Vs Attupurath Manakkal, Karnavan and Manager, Vasudevan Bhattathiripad and Another

Madras High Court · 52 Ind. Cas. 938

Read judgment

High Courts12 Feb 1919

T.K. Vasudeva Kamath and Others Vs Nattoji Lakshminarayana Row and Others

Madras High Court · (1919) ILR (Mad) 684 : (1919) 19 LW 475 : (1919) 36 MLJ 453

Provincial Insolvency Act, 1907 — Section 16Transfer of Property Act, 1882 — Section 53

Read judgment

High Courts12 Feb 1919

The Rajah of Pittapuram Vs The Revenue Divisional Officer

Madras High Court · (1919) ILR (Mad) 644 : 51 Ind. Cas. 656 : (1919) 36 MLJ 455

Read judgment

High Courts12 Feb 1919

Sri Gajapati Narasimha Deo Garu and Others Vs Sri Gajapati Krishnachendra Deo Garu and Another

Madras High Court · (1919) 10 LW 156 : (1919) 37 MLJ 256

Limitation Act, 1963 — Article 127

Read judgment